High Courts01 Mar 2013Disposed Off
Jeet Singh and Others Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 562
COURT ARCHIVE
Uttarakhand High Court judgments, 2013
466 judgments · page 21 of 24
High Courts28 Feb 2013
Etesh Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 1 NCC 707
High Courts28 Feb 2013
Harendra Singh and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 1 NCC 699
High Courts28 Feb 2013
Arun Kumar Mahendra Vs Ajay Kumar Mahendra
Uttarakhand High Court · (2014) 1 UC 470
High Courts28 Feb 2013
Janardan Singh Vs State of Uttaranchal (Now State of Uttarakhand)
Uttarakhand High Court · (2014) 2 BC 63 : (2014) 3 RCR(Civil) 821 : (2014) 3 RCR(Criminal) 690 : (2013) 3 UC 2200
High Courts28 Feb 2013
State of Uttaranchal Vs Madan Singh alias Dhundkari
Uttarakhand High Court · (2013) 1 NCC 502
High Courts28 Feb 2013Dismissed
Harish Pandey Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 514
High Courts27 Feb 2013Dismissed
Surinder Kaur Vs Islam Ahmad
Uttarakhand High Court · (2014) 2 UC 910
High Courts27 Feb 2013Dismissed
Daljeet Singh Vs Prithpal Singh Kohali
Uttarakhand High Court · (2014) 1 UC 505
High Courts27 Feb 2013
Tara Chand Oberoi Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 1 NCC 689
High Courts27 Feb 2013
Mitthu Lal Vs State of Uttaranchal
Uttarakhand High Court · (2013) CriLJ 2406 : (2013) 1 NCC 495
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 376, 511
High Courts26 Feb 2013
Davendra Singh Alias Pintoo Baba Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 721
High Courts26 Feb 2013Dismissed
Davendra Singh Vs State of Uttarakhand
Uttarakhand High Court · (2014) 1 UC 522
High Courts26 Feb 2013Dismissed
Bhola Singh @ Shivam Chaudhary Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 1 NCC 697
High Courts22 Feb 2013
Bhupendra Kumar Sharma Vs State of Uttaranchal
Uttarakhand High Court · (2013) 1 NCC 471
High Courts22 Feb 2013
State of Uttarakhand Vs Akhilesh Kumar Amoli and Others
Uttarakhand High Court · (2013) 1 NCC 724
High Courts21 Feb 2013
Mohd. Idris Vs Uttaranchal Wakf Board
Uttarakhand High Court · AIR 2013 Utt 72
Waqf Act, 1995 — Section 3(i), 4, 63, 64, 64(4)