High Courts15 Mar 2013Allowed
Jyoti Prasad Joshi Vs State of Uttaranchal
Uttarakhand High Court · (2013) CriLJ 4720
COURT ARCHIVE
Uttarakhand High Court judgments, 2013
466 judgments · page 19 of 24
High Courts14 Mar 2013Dismissed
Lakshman Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 3368 : (2013) 1 NCC 587
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 376, 511
High Courts14 Mar 2013Dismissed
Oriental Insurance Co. Ltd. Vs Babita Devi
Uttarakhand High Court · (2014) ACJ 1095
High Courts14 Mar 2013
Nisar @ Bata Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 759 : (2014) 2 UC 826
High Courts14 Mar 2013
Sandeep @ Sonu Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 763
High Courts14 Mar 2013Dismissed
State of Uttaranchal Vs Nayan Singh
Uttarakhand High Court · (2013) 1 NCC 582
High Courts13 Mar 2013Allowed
Rajesh Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 585
High Courts13 Mar 2013
Chintamani Nariyal Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 543 : (2014) 1 UC 496
High Courts13 Mar 2013
Indra Mani Thapliyal Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 3027 : (2013) 1 NCC 519
Penal Code, 1860 (IPC) — Section 376, 376(2)
High Courts13 Mar 2013Dismissed
Harbhajan Singh Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 529
High Courts12 Mar 2013Allowed
Shyam Pulp and Board Mills Pvt. Ltd. Vs Commissioner, Commercial Tax
Uttarakhand High Court · (2013) 62 VST 257
Uttar Pradesh Trade Tax Act, 1948 — Section 4B
High Courts12 Mar 2013
Smt. Snehlata Bhandari and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · AIR 2013 Utt 94
High Courts12 Mar 2013
Dragon Inn Vs Commissioner, Commercial Tax
Uttarakhand High Court · (2014) 43 GST 618 : (2013) 66 VST 1
High Courts08 Mar 2013
Mohan Chandra Bhatt Vs State of Uttaranchal
Uttarakhand High Court · (2014) 1 UC 420
High Courts08 Mar 2013Dismissed
State of Uttaranchal Vs Shiv Raj Gurang
Uttarakhand High Court · (2013) 1 NCC 604
High Courts08 Mar 2013Dismissed
Dhyan Singh Vs State of Uttarakhand
Uttarakhand High Court · (2014) 1 UC 527
High Courts08 Mar 2013Disposed Off
Mahavir Singh Prajapati Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 Crimes 96
Essential Commodities Act, 1955 — Section 3, 7
High Courts07 Mar 2013
Narendra Chand @ Naresh Chand Vs State of Uttaranchal
Uttarakhand High Court · (2013) 1 NCC 591
High Courts07 Mar 2013Dismissed
Vinok Kumar Vs State of Uttaranchal
Uttarakhand High Court · (2013) 1 NCC 578