High Courts21 Oct 2013
Dr. Himmani Gupta Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 3 UC 2265
COURT ARCHIVE
Uttarakhand High Court judgments, 2013
466 judgments · page 4 of 24
High Courts18 Oct 2013Dismissed
Kamlendra Chaudhary and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 10 UK CK 0010
High Courts18 Oct 2013Allowed
Naseem Ahemad and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2014) 1 NCC 277
High Courts17 Oct 2013Dismissed
Hukam Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 3 UC 2264
High Courts09 Oct 2013
Bhola Rai and Another Vs State of Uttarakhand
Uttarakhand High Court · (2014) 1 NCC 248
High Courts09 Oct 2013Dismissed
Mohan Singh Vs State of Uttarakhand
Uttarakhand High Court · (2014) 1 NCC 88
High Courts09 Oct 2013Allowed
Jai Chand Vs State of Uttarakhand
Uttarakhand High Court · (2014) 1 NCC 138
High Courts09 Oct 2013Dismissed
State of Uttarakhand Vs Smt. Yashoda and Another
Uttarakhand High Court · (2013) 3 UC 2261
High Courts09 Oct 2013
Sunil Rathi and Others Vs State of Uttarakhand
Uttarakhand High Court · (2014) 1 NCC 130 : (2013) 3 UC 2255
High Courts09 Oct 2013Allowed
Amar Pal Singh Vs Yogendra Singh Tomar and Others
Uttarakhand High Court · AIR 2014 Utt 21
High Courts09 Oct 2013Dismissed
Raj Kumar @ Rajnu Vs State of Uttarakhand
Uttarakhand High Court · (2014) 1 NCC 266
High Courts07 Oct 2013Dismissed
Narayan Singh Vs State of Uttarakhand
Uttarakhand High Court · (2014) 1 NCC 33 : (2013) 3 UC 2250
High Courts07 Oct 2013
Gautam Singh Vs State of Uttarakhand
Uttarakhand High Court · (2014) 2 CCR 228 : (2014) 1 NCC 82 : (2013) 3 UC 2246
High Courts07 Oct 2013
Govind and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 3 UC 2243
High Courts07 Oct 2013
Virendra Kumar and Others Vs Surendra Kumar Narang
Uttarakhand High Court · (2013) 2 NCC 901
High Courts07 Oct 2013Allowed
Smt. Rameshwari Devi Vs State of Uttarakhand and Another
Uttarakhand High Court · (2014) 2 CCR 174 : (2013) 3 UC 2241
High Courts05 Oct 2013
M/s. Hari Oil and Dal Mills Vs State of Uttaranchal and Another
Uttarakhand High Court · (2013) 2 NCC 889
High Courts04 Oct 2013Dismissed
Altaf and Another Vs State of Uttarakhand
Uttarakhand High Court · (2014) 1 NCC 254