High Courts13 Nov 2013Allowed
Ilam Chand Vs State of Uttarakhand
Uttarakhand High Court · (2014) CriLJ 2010
COURT ARCHIVE
Uttarakhand High Court judgments, 2013
466 judgments · page 3 of 24
High Courts13 Nov 2013
Kuldeep Singh Butola Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 11 UK CK 0005
Uttar Pradesh Minor Minerals Concession Rules, 1963 — Rule 72(i)(ii)
High Courts12 Nov 2013Allowed
Lt. Colonel Viru Pakshaiah Vs Khayali Ram Arya and Another
Uttarakhand High Court · (2013) 3 UC 2234
High Courts12 Nov 2013Disposed Off
Km. Sangeeta and Others Vs Smt. Kavita Devi
Uttarakhand High Court · (2013) 3 UC 2270
High Courts12 Nov 2013
Rajendra Singh two and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2014) 1 DMC 609 : (2013) 3 UC 2236
High Courts12 Nov 2013Allowed
Rajiv Kumar @ Raju Vs State of Uttarakhand
Uttarakhand High Court · (2013) 3 UC 2267
High Courts11 Nov 2013Disposed Off
D.C. Bansal Vs Smt. Pushpa Devi and Others
Uttarakhand High Court · (2013) 3 UC 2239
High Courts30 Oct 2013
Vipin and Others Vs State of Uttarakhand
Uttarakhand High Court · (2014) 1 NCC 214
High Courts30 Oct 2013Allowed
Dharam Ram Vs State of Uttarakhand and Another
Uttarakhand High Court · (2014) LabIC 352
High Courts29 Oct 2013Dismissed
Deepak Singh Bhandari Vs State of Uttarakhand and Others
Uttarakhand High Court · (2014) LabIC 355
High Courts25 Oct 2013
Smt. Sumitra Devi Vs State of Uttarakhand
Uttarakhand High Court · (2014) 1 NCC 229
High Courts25 Oct 2013
Adityanath Singh Vs State of Uttarakhand
Uttarakhand High Court · (2014) 1 NCC 64
High Courts25 Oct 2013
Pooran Ram @ Pooran Chandra Vs State of Uttarakhand
Uttarakhand High Court · (2014) 1 NCC 74
High Courts23 Oct 2013Dismissed
State of Uttarakhand Vs Rizwan and Another
Uttarakhand High Court · (2014) 1 NCC 211
High Courts23 Oct 2013
State of Uttarakhand Vs Mahipal Singh
Uttarakhand High Court · (2014) 1 NCC 51
High Courts23 Oct 2013
Union of India and Another Vs Kirpal Singh Bankoti
Uttarakhand High Court · (2013) 10 UK CK 0016
High Courts23 Oct 2013
Const. 67 A.P. Harish Mehra Vs State of Uttarakhand
Uttarakhand High Court · (2014) 1 NCC 104
High Courts22 Oct 2013Dismissed
Gurnam Singh Vs State of Uttarakhand
Uttarakhand High Court · (2014) 1 NCC 30
High Courts22 Oct 2013
Pooran Singh Vs State of Uttarakhand
Uttarakhand High Court · (2014) CriLJ 650 : (2014) 1 NCC 116
High Courts22 Oct 2013
Smt. Deveshwari Devi Vs State of Uttarakhand and Another
Uttarakhand High Court · (2014) CriLJ 534 : (2014) 1 NCC 101