High Courts04 Oct 2013Allowed
Uttaranchal Jal Sansthan Vs Assistant Labour Commissioner and Another
Uttarakhand High Court · (2014) 140 FLR 524
COURT ARCHIVE
Uttarakhand High Court judgments, 2013
466 judgments · page 5 of 24
High Courts04 Oct 2013
Om Pal and Another Vs State of Uttarakhand
Uttarakhand High Court · (2014) 1 NCC 120
High Courts04 Oct 2013Allowed
Smt. Santoshi Devi and Another Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 892
High Courts03 Oct 2013
Anup (Juvenile) Vs State of Uttarakhand
Uttarakhand High Court · (2014) 1 NCC 48
High Courts03 Oct 2013Allowed
Vijay Laxmi Sharma Vs Deepak Kumar Tyagi and Others
Uttarakhand High Court · AIR 2014 Utt 1
High Courts03 Oct 2013
Halliburton Offshore Services Inc. Vs Joint Commissioner of Income Tax
Uttarakhand High Court · (2014) 221 TAXMAN 414
High Courts03 Oct 2013Partly Allowed
Deepak Builders Vs State of Uttarakhand and Others
Uttarakhand High Court · AIR 2014 Utt 2
High Courts24 Sept 2013
Zaheer Alam and Others Vs State of Uttarakhand
Uttarakhand High Court · (2013) 83 ALLCC 836
High Courts24 Sept 2013
Atam @ Aatma Vs State of Uttarakhand
Uttarakhand High Court · (2014) 84 ALLCC 57
High Courts24 Sept 2013Dismissed
Ompal and Others Vs State of Uttarakhand
Uttarakhand High Court · (2014) 84 ALLCC 135
High Courts18 Sept 2013Dismissed
Ranjeet Singh and Others Vs Additional Chief Revenue Commissioner and Others
Uttarakhand High Court · (2013) 121 RD 528
High Courts16 Sept 2013
Sri Vidyavrat Sharma Vs Dr. K.P. Singh
Uttarakhand High Court · (2013) 09 UK CK 0007
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151Limitation Act, 1963 — Section 5Provincial Small Cause Courts Act, 1887 — Section 17, 25
High Courts11 Sept 2013
Commissioner of Customs and Central Excise Vs Ace Glass Container Ltd.
Uttarakhand High Court · (2014) 43 GST 38 : (2014) 26 GSTR 303 : (2014) 34 STR 805
High Courts11 Sept 2013Partly Allowed
Sanjai Kumar Mohan Nigam Vs Labour Court and Others
Uttarakhand High Court · (2013) 139 FLR 754 : (2014) 1 LLJ 325 : (2014) 1 LLN 266
High Courts10 Sept 2013
Deepak @ D.M. Vs State of Uttarakhand
Uttarakhand High Court · (2013) 83 ALLCC 843
High Courts06 Sept 2013
Sumit Singh and another Vs State of Uttarakhand and others
Uttarakhand High Court · (2013) 09 UK CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 160Penal Code, 1860 (IPC) — Section 307
High Courts04 Sept 2013
Ayub Ahmad Vs State of Uttarakhand
Uttarakhand High Court · (2013) 83 ALLCC 848
High Courts04 Sept 2013Disposed Off
Shanti Devi and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 101 ALR 459 : (2013) 121 RD 726
High Courts04 Sept 2013
New India Assurance Company Ltd. Vs Smt. Jareena Ansari and Another
Uttarakhand High Court · (2014) 140 FLR 67 : (2014) LLR 48
High Courts04 Sept 2013
Mahendra Singh Aswal Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 83 ALLCC 932