High Courts29 Jul 2013
Cambrian Hall Educational Trust Vs Commissioner of Income Tax
Uttarakhand High Court · (2013) 359 ITR 401
COURT ARCHIVE
Uttarakhand High Court judgments, 2013
466 judgments · page 7 of 24
High Courts26 Jul 2013
Amarjeet Kaur Vs State of Uttarakhand
Uttarakhand High Court · (2013) 07 UK CK 0021
Penal Code, 1860 (IPC) — Section 193, 195
High Courts25 Jul 2013Allowed
Raju Thapa Vs State of Uttarakhand
Uttarakhand High Court · (2014) CriLJ 324
High Courts24 Jul 2013
M/s. Sharda Rice and General Mills Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 07 UK CK 0054
Uttarakhand Agricultural Produce Marketing (Development And Regulation) Act, 2011 — Section 27
High Courts24 Jul 2013
Ankit (Minor) Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) CriLJ 4989 : (2014) 1 NCC 767
High Courts24 Jul 2013Dismissed
Union of India and Others Vs K.N. Uniyal
Uttarakhand High Court · (2014) LabIC 135
High Courts22 Jul 2013Dismissed
State of Uttaranchal Vs Anand Singh Chilwal
Uttarakhand High Court · (2013) CriLJ 4399 : (2014) 1 NCC 796
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20
High Courts19 Jul 2013Disposed Off
Dev Bhoomi Institution of Polytechnic and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 07 UK CK 0052
High Courts19 Jul 2013Disposed Off
M/s. Mahadev Rice Mills Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 07 UK CK 0031
Uttarakhand Agricultural Produce Marketing (Development And Regulation) Act, 2011 — Section 2(1), 27
High Courts19 Jul 2013Dismissed
Pawan Kumar Taneja Vs State of Uttarakhand and Others
Uttarakhand High Court · (2014) CriLJ 384
High Courts18 Jul 2013
U.P. Jal Nigam Construction Division Vs M/s. Kanti Prasad Purshottam Das
Uttarakhand High Court · (2013) 100 ALR 566
High Courts18 Jul 2013
M/s. Nainital Tarai Seeds Ltd. Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 07 UK CK 0055
Uttarakhand Agricultural Produce Marketing (Development And Regulation) Act, 2011 — Section 27Uttarakhand Agricultural Produce Marketing (Development and Regulation) Amendment Act, 2012 — Section 2(1), 2(3)
High Courts18 Jul 2013
Subhash Chandra Mittal Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 07 UK CK 0053
High Courts18 Jul 2013
Keshav Suryamukhi College of Education Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 07 UK CK 0020
National Council for Teacher Education Act, 1993 — Section 14(6)
High Courts18 Jul 2013
Purshotam Industries Ltd. Vs Customs Excise and Service Tax Appellate Tribunal
Uttarakhand High Court · (2014) 304 ELT 249 : (2014) 44 GST 469
High Courts17 Jul 2013
Raj Kumar Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 4112 : (2014) 1 NCC 753
High Courts17 Jul 2013
M/s. Sri. Hari Ganga Rice Mill Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 07 UK CK 0008
Uttarakhand Agricultural Produce Marketing (Development And Regulation) Act, 2011 — Section 27Uttarakhand Agricultural Produce Marketing (Development and Regulation) Amendment Act, 2012 — Section 2(1), 2(3)
High Courts16 Jul 2013
M/s. Uma Rice and General Mill Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 07 UK CK 0044
Uttarakhand Agricultural Produce Marketing (Development And Regulation) Act, 2011 — Section 27
High Courts15 Jul 2013
Surya Polypack Pvt. Ltd. Vs CESTAT
Uttarakhand High Court · (2014) 300 ELT 161
High Courts15 Jul 2013Dismissed
Rakesh Vs State of Uttarakhand
Uttarakhand High Court · (2014) CriLJ 287