High Courts15 Jul 2013
Vidhyavrat Sharma Vs Dr. K.P. Singh
Uttarakhand High Court · (2013) 101 ALR 68
COURT ARCHIVE
Uttarakhand High Court judgments, 2013
466 judgments · page 8 of 24
High Courts12 Jul 2013
Commissioner, Commercial Tax Vs Cafe Coffee Day
Uttarakhand High Court · (2013) 65 VST 177
Uttar Pradesh Trade Tax Act, 1948 — Section 3A, 3A(1)(d)
High Courts12 Jul 2013
In The Matter of Constituting A Trust/Board at The Jageshwar Dham (Jyotirlinga) Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 100 ALR 560
High Courts11 Jul 2013
Commissioner, Commercial Tax Vs Maan Shakumbhari Gramodyog Sansthan
Uttarakhand High Court · (2013) 64 VST 508
High Courts10 Jul 2013
Jaswant Singh Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 3920 : (2014) 1 DMC 152
High Courts10 Jul 2013
Bhura @ Naseem Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 472
High Courts09 Jul 2013
Rekha and Others Vs Om Prakash and Others
Uttarakhand High Court · AIR 2013 Utt 102
High Courts09 Jul 2013
Ajay Bhatt Vs State of Uttarakhand and Others
Uttarakhand High Court · AIR 2013 Utt 108
High Courts09 Jul 2013
Ganga Ram and Another Vs State of Uttarakhand
Uttarakhand High Court · (2013) 82 ALLCC 942 : (2013) 2 NCC 633
High Courts08 Jul 2013Disposed Off
Nitin Agarwal Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 07 UK CK 0067
High Courts08 Jul 2013
Ashok Kumar Kundi Vs State of Uttarakhand
Uttarakhand High Court · (2013) 82 ALLCC 936 : (2014) CriLJ 378 : (2013) 2 NCC 218
High Courts08 Jul 2013
Bhudev Sharma and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 2 NCC 312
High Courts08 Jul 2013
Smt. Indu Joshi Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 139 FLR 439 : (2013) LabIC 3398 : (2013) 4 LLJ 410 : (2013) 5 LLN 795
High Courts08 Jul 2013
Saleem and Others Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 750
High Courts05 Jul 2013Disposed Off
Jai Prakash Gupta Vs Central Bureau of Investigation
Uttarakhand High Court · (2013) 07 UK CK 0002
Penal Code, 1860 (IPC) — Section 109, 120B, 420, 468, 471
High Courts04 Jul 2013
Kavita Goel Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 2 NCC 313
High Courts04 Jul 2013Dismissed
Shekhar Joshi Vs State of Uttarakhand
Uttarakhand High Court · (2013) 82 ALLCC 931
High Courts04 Jul 2013Dismissed
Smt. Bimla and Others Vs Mohd. Saleem and Others
Uttarakhand High Court · (2013) 100 ALR 145 : (2013) 120 RD 837
High Courts04 Jul 2013
Commissioner, Commercial Tax Vs Jai Durge Traders
Uttarakhand High Court · (2013) 65 VST 307