High Courts03 Jul 2013Dismissed
Ramesh Chand Agarwal Vs Smt. Hema Agarwal
Uttarakhand High Court · (2013) 100 ALR 92 : (2013) 100 ALR 570 : (2013) 120 RD 829
COURT ARCHIVE
Uttarakhand High Court judgments, 2013
466 judgments · page 9 of 24
High Courts03 Jul 2013
Smt. Bhagirathi Devi and Another Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 199
High Courts03 Jul 2013
Prathivi Singh and Another Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 745
High Courts03 Jul 2013Allowed
State of Uttaranchal Vs Jai Prakash Rastogi
Uttarakhand High Court · (2014) CriLJ 2649
High Courts03 Jul 2013
Tek Chand Vs Jagdish Prakash
Uttarakhand High Court · AIR 2013 Utt 104 : (2013) 100 ALR 97 : (2013) 100 ALR 563
High Courts02 Jul 2013Allowed
Lakshmi Narayan Gupta Vs Secretary,Khadi Gramodyog Vikas Mandal
Uttarakhand High Court · AIR 2014 Utt 14
High Courts02 Jul 2013Dismissed
Babu Toup Vs State of Uttarakhand
Uttarakhand High Court · (2013) 82 ALLCC 954 : (2013) 101 ALR 534 : (2013) 2 NCC 454
High Courts02 Jul 2013
Sheru Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 4153 : (2013) 2 NCC 760
High Courts02 Jul 2013Disposed Off
Khalil and Zamil Vs Masoom Ali
Uttarakhand High Court · (2013) 07 UK CK 0056
High Courts02 Jul 2013Partly Allowed
Sachin and Others Vs State of Uttarakhand
Uttarakhand High Court · (2014) CriLJ 216
High Courts02 Jul 2013
Abdul @ Abdul Rehman Vs State of Uttaranchal
Uttarakhand High Court · (2013) 2 NCC 389
High Courts02 Jul 2013Allowed
Jai Singh Bora Vs Lachhi Ram (Dead) through L.Rs.
Uttarakhand High Court · (2013) 101 ALR 65 : (2013) 121 RD 416 : (2013) 120 RD 765
High Courts02 Jul 2013Allowed
Raj Kumar Garg and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 2 NCC 686
High Courts02 Jul 2013Dismissed
Mithilesh Kumar and Others Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 765
High Courts01 Jul 2013Dismissed
Tufail Ahmad Vs State of Uttarakhand
Uttarakhand High Court · (2013) 83 ALLCC 270 : (2013) 2 NCC 212
High Courts01 Jul 2013
Anis Vs State of Uttarakhand
Uttarakhand High Court · (2014) 1 DMC 274 : (2013) 2 NCC 124 : (2013) 2 UC 1416
High Courts01 Jul 2013
Vikram Singh Gusain Vs State of Uttaranchal and Others
Uttarakhand High Court · (2013) 2 NCC 287