High Courts26 Jun 2013
Harminder Singh Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 2 NCC 384
COURT ARCHIVE
Uttarakhand High Court judgments, 2013
466 judgments · page 11 of 24
High Courts25 Jun 2013Allowed
Guman Das Vs Sunita and Others
Uttarakhand High Court · (2013) 4 ACC 204 : (2014) ACJ 216
High Courts25 Jun 2013
Tuffail Ahmad and Another Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 3726
High Courts25 Jun 2013
Harigrivacharya @ Hare Ram and Another Vs Rajendra Prasad Rai
Uttarakhand High Court · (2013) 2 NCC 666
High Courts25 Jun 2013
Roshan Singh Vs State of Uttaranchal and Another
Uttarakhand High Court · (2013) 2 NCC 263
High Courts25 Jun 2013
Amar Singh and Another Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 295
High Courts24 Jun 2013Allowed
Gurucharan Singh and Another Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 2 NCC 655
High Courts24 Jun 2013
Ram Kumar @ Boby and Another Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 334
High Courts24 Jun 2013
Mohd. Tahir and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 2 NCC 332
High Courts24 Jun 2013Allowed
Rajnikant Bajpai Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 2 NCC 683
High Courts24 Jun 2013Allowed
Bhuwan Chandra Pandey Vs State of Uttarakhand and Others
Uttarakhand High Court · (2014) LabIC 122
High Courts21 Jun 2013
Shamshad Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 2 NCC 612
High Courts21 Jun 2013Allowed
Pradeep Singh Rauthan and Others Vs Uttarakhand Public Service Commission
Uttarakhand High Court · (2014) LabIC 662
High Courts21 Jun 2013
Yameen Vs State of Uttaranchal
Uttarakhand High Court · (2013) CriLJ 4949 : (2013) 2 NCC 131
High Courts21 Jun 2013Partly Allowed
Atiq Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 151
High Courts20 Jun 2013
Isam Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 2 NCC 730
High Courts20 Jun 2013Allowed
Dr. Mukesh Kumar Sundriyal Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 2 NCC 709
High Courts20 Jun 2013
Mahesh Kumar Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 176