High Courts19 Jun 2013
Jaipal and Others Vs State of Uttaranchal
Uttarakhand High Court · (2013) 2 NCC 291
COURT ARCHIVE
Uttarakhand High Court judgments, 2013
466 judgments · page 12 of 24
High Courts19 Jun 2013
Commissioner of Trade Tax, Dehradun Vs Citurgia Biochemical Ltd.
Uttarakhand High Court · (2014) 67 VST 285
High Courts19 Jun 2013
State of Uttaranchal Vs Ashok Kumar and Another Krishan Dev Vs State of Uttaranchal and Others
Uttarakhand High Court · (2013) 2 NCC 237
High Courts19 Jun 2013Allowed
Sanjay Garg Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 755
High Courts18 Jun 2013
Chandra Singh Farswan Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 518
High Courts18 Jun 2013
Sunil Kumar alias Sonu Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 4106 : (2014) 1 NCC 527
High Courts18 Jun 2013
Baldev Singh and Others Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 464
High Courts18 Jun 2013
Khurshid Ahmad Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 4316 : (2014) 1 NCC 727
High Courts18 Jun 2013
Shyam Lal Singhla Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 848
High Courts17 Jun 2013
Amar Singh and Others Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 401
High Courts17 Jun 2013
State of Uttarakhand Vs Dhoom Singh and Others
Uttarakhand High Court · (2013) 2 NCC 575
High Courts17 Jun 2013Dismissed
Smt. Neelam Sharma Vs State of Uttaranchal and Another
Uttarakhand High Court · (2013) 2 NCC 668
High Courts17 Jun 2013Dismissed
Ravindra Singh Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 693
High Courts14 Jun 2013
Aash Mohammad Alias Aasu Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 3823 : (2014) 1 NCC 633
High Courts14 Jun 2013
Dheeru @ Dhirendra Singh and Another Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 559
High Courts14 Jun 2013
Kalam Singh Alias Bheeru and Others Vs State of Uttaranchal
Uttarakhand High Court · (2013) 2 NCC 596
High Courts14 Jun 2013Partly Allowed
Lalit Singh Vohra Alias Rahul Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 4807 : (2014) 1 NCC 491
High Courts13 Jun 2013
Bablu Rastogi Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 450