High Courts30 May 2013Dismissed
Ajay Singh Sijwali Vs Shyam Singh Bohra
Uttarakhand High Court · (2013) CriLJ 4745
COURT ARCHIVE
Uttarakhand High Court judgments, 2013
466 judgments · page 14 of 24
High Courts28 May 2013
Dy. DIT Vs B.J. Services Company Middle East Ltd.
Uttarakhand High Court · (2013) 216 TAXMAN 190
High Courts22 May 2013Dismissed
Garhwal Mandal Vikas Nigam Limited Vs Presiding Officer and Another
Uttarakhand High Court · (2013) LabIC 2566
High Courts22 May 2013Partly Allowed
Madhukant Pathak Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 49
High Courts22 May 2013Allowed
Udai Lal Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 4322 : (2014) 1 NCC 769
High Courts21 May 2013Allowed
Devraj Goyal Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 4394 : (2014) 1 NCC 700 : (2014) 1 UC 728
High Courts21 May 2013
Yogendra Dutta @ Sonu Dutta Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 52
High Courts20 May 2013Disposed Off
Dilshad Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 3737 : (2014) 1 NCC 654
High Courts20 May 2013
Director of Income Tax (International Taxation) Vs Western Geco International Ltd.
Uttarakhand High Court · (2013) 216 TAXMAN 216
High Courts20 May 2013Dismissed
Dhani Ram Vs National Insurance Co. Ltd. and Others
Uttarakhand High Court · (2013) 4 ACC 237
High Courts20 May 2013
The Commissioner of Income Tax Vs M/s. Kichha Sugar Company Ltd.
Uttarakhand High Court · (2013) 356 ITR 351 : (2013) 216 TAXMAN 90
Income Tax Act, 1961 — Section 139, 2, 2(24)(x), 28, 36(1)(va)
High Courts17 May 2013
Akash Singh (Minor) Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 1 NCC 894
High Courts16 May 2013
Auab Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 4310 : (2014) 1 NCC 750
High Courts16 May 2013
Sohan Singh Alias Sonu Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 4960 : (2014) 1 NCC 552
High Courts15 May 2013
Rahul Sahgal Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) CriLJ 4366 : (2014) 1 NCC 639
High Courts14 May 2013Dismissed
Sobat Singh Sajwan Vs Kaushalya Devi
Uttarakhand High Court · AIR 2013 Utt 106 : (2013) 3 DMC 233
High Courts13 May 2013Allowed
Yakoob and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 05 UK CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 204, 397
High Courts13 May 2013Dismissed
Intezar Hussain and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 99 ALR 746 : (2013) 4 AWC 3925 : (2013) 120 RD 669 : (2013) 120 RD 106