High Courts09 May 2013
State of Uttarakhand Vs Pawan Kumar
Uttarakhand High Court · (2013) CriLJ 4319 : (2013) 2 NCC 374
COURT ARCHIVE
Uttarakhand High Court judgments, 2013
466 judgments · page 15 of 24
High Courts08 May 2013Disposed Off
Bhupendra Singh Majera and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) LabIC 3104
High Courts07 May 2013
Dhan Singh Gunsola @ Dhanni Gunsola Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 18
High Courts06 May 2013
Smt. Asha Devi Alias Anju Karki Vs Sri. Govind Singh and Others
Uttarakhand High Court · AIR 2013 Utt 117
High Courts03 May 2013Disposed Off
Mulkiraj and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 2 NCC 71
High Courts03 May 2013Allowed
Narendra Singh Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 82 ALLCC 68
High Courts02 May 2013Allowed
Yaseen Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 65
High Courts02 May 2013
Kuldeep Goyal Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 UC 814
Constitution of India, 1950 — Article 21, 227Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 227, 228, 482Dowry Prohibition Act, 1961 — Section 3, 4
High Courts02 May 2013
Ganesh Prasad Dangwal Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 2 UC 808
Penal Code, 1860 (IPC) — Section 409
High Courts02 May 2013
Anil Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 897 : (2013) 2 UC 829
Penal Code, 1860 (IPC) — Section 120B, 302, 307, 328, 34
High Courts02 May 2013Allowed
Neeraj Kadam Singh Saini Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 3066 : (2014) 1 NCC 731
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 34, 363, 366, 368, 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x), 3(1)(xii)
High Courts01 May 2013Allowed
Dayal Singh Burha alias Guddu Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 902
High Courts01 May 2013
Assistant Registrar/Member Secretary, District Administration Committee and Others Vs Deputy Registrar, U.P. Co-operative Societies and Others
Uttarakhand High Court · (2013) 2 UC 839
Uttar Pradesh Co-operative Societies Act, 1965 — Section 122A
High Courts01 May 2013
Pal Singh Vs Karam Singh Negi
Uttarakhand High Court · (2013) 2 UC 844
Motor Vehicles Act, 1988 — Section 173
High Courts01 May 2013
Chintamani and Another Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 5 : (2013) 2 UC 853
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 318, 34
High Courts01 May 2013
Bhuwan Chandra Joshi @ Bhawani Dutt Joshi Vs Chief Judicial Magistrate and Others
Uttarakhand High Court · (2013) 2 UC 862
Criminal Procedure Code, 1973 (CrPC) — Section 313, 482Penal Code, 1860 (IPC) — Section 147, 308, 324, 325, 506
High Courts01 May 2013Disposed Off
Shoorveer Singh Vs Heera Singh
Uttarakhand High Court · (2014) 1 UC 585
High Courts30 Apr 2013Dismissed
Ramesh Ram Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 3080
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 354, 376, 504, 506, 511
High Courts29 Apr 2013
Bhuwan Chandra Tiwari Vs Commissioner of Central Excise and Service Tax
Uttarakhand High Court · (2013) 20 GSTR 330
High Courts27 Apr 2013Allowed
Pawan Kumar Saini Vs Jogendra Kumar
Uttarakhand High Court · (2013) 04 UK CK 0008