High Courts26 Apr 2013
Rani Bala and Another and Fani Bala Vs Deepa Bala
Uttarakhand High Court · (2013) 3 DMC 81
COURT ARCHIVE
Uttarakhand High Court judgments, 2013
466 judgments · page 16 of 24
High Courts23 Apr 2013Allowed
Akhilesh Bhatnagar Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 DMC 545
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 328, 498A
High Courts18 Apr 2013
Ram Puri, Chela (since died) through L.Rs. Vs Usha Sharma, (since died) through L.Rs.
Uttarakhand High Court · AIR 2013 Utt 96
High Courts16 Apr 2013Allowed
Prem Shahi Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 4801
High Courts12 Apr 2013
Sher Singh Pundir Vs Kunwar Singh Tomar
Uttarakhand High Court · (2013) 1 NCC 893
High Courts12 Apr 2013Dismissed
Jitendra Singh Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 890
High Courts11 Apr 2013Allowed
Sunder Singh Bisht Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 887
High Courts11 Apr 2013
Tazammul Hasan Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 889
High Courts10 Apr 2013
Bichuli Devi Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 798
High Courts09 Apr 2013Allowed
Akbar Rana Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 3484 : (2014) 1 Crimes 297 : (2014) 1 RCR(Criminal) 222 : (2014) 1 UC 704
High Courts09 Apr 2013Allowed
Mohd. Taha and Another Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 831
High Courts09 Apr 2013Dismissed
Raju Mandal Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 878
High Courts09 Apr 2013Allowed
Somnath Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 883
High Courts09 Apr 2013Dismissed
Ghanshyam Lamba Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 832
High Courts08 Apr 2013Dismissed
Dablu Singh Alias Dampi Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 3431
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 302, 34, 404, 411
High Courts08 Apr 2013
Janak Chaulane Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 846
High Courts06 Apr 2013Allowed
Heera Bahadur Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 NCC 801