High Courts01 Jul 2013Allowed
Megh Raj Gupta Vs Dr. Sumita Prabhakar and Others
Uttarakhand High Court · (2013) 2 UC 1378
COURT ARCHIVE
Uttarakhand High Court judgments, 2013
466 judgments · page 10 of 24
High Courts01 Jul 2013
G.P. Dhyani (Dead) through L.Rs. Vs U.P. State Power Corporation Ltd.
Uttarakhand High Court · (2013) 100 ALR 568 : (2013) 100 ALR 104 : (2013) 120 RD 834
High Courts28 Jun 2013
Ganga Singh and Another Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 647
High Courts28 Jun 2013Dismissed
Narayan Giri Vs State of Uttaranchal (now State of Uttarakhand)
Uttarakhand High Court · (2013) 2 NCC 80
High Courts28 Jun 2013Allowed
State of Uttarakhand Vs Smt. Rita Devi and Another
Uttarakhand High Court · (2013) 82 ALLCC 857 : (2013) 2 NCC 844
High Courts28 Jun 2013
Commissioner, Commercial Tax (Earlier Trade Tax), Uttarakhand Vs Rana Steels
Uttarakhand High Court · (2013) 65 VST 315
High Courts28 Jun 2013Dismissed
Buddhi Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 479
High Courts28 Jun 2013
Smt. Monia Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 2 NCC 318
High Courts28 Jun 2013
Mohan Swaroop and Others Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 181
High Courts28 Jun 2013
Santosh Kumar Singh Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 352
High Courts27 Jun 2013Allowed
Surjeet Singh Vs Smt. Shanti Devi and Another
Uttarakhand High Court · (2013) 120 RD 330
High Courts27 Jun 2013
Commissioner, Commercial Tax, (Earlier Trade Tax) Vs Kashi Vishwanath Steel Ltd.
Uttarakhand High Court · (2013) 65 VST 80
Uttar Pradesh Trade Tax Act, 1948 — Section 4BB
High Courts27 Jun 2013
Deepak Jain and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 2 NCC 348
High Courts27 Jun 2013
Harish Chandra Sati and Another Vs State of Uttaranchal
Uttarakhand High Court · (2013) 2 NCC 241
High Courts26 Jun 2013
Smt. Dimati Devi Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 629
High Courts26 Jun 2013
Pooran Chand Gupta and Others Vs Naresh Kumar Arora
Uttarakhand High Court · (2013) 2 NCC 272
High Courts26 Jun 2013
Neeraj Vs State of Uttarakhand Harendra Singh Vs Ramesh and Others
Uttarakhand High Court · (2013) 2 NCC 194