COURT ARCHIVE
Uttarakhand High Court judgments, 2013
466 judgments · page 6 of 24
Dr. Mohit Tayal and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 08 UK CK 0006
Ratnanjali Mishra and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 08 UK CK 0002
Rakesh Kumar Vs State of Uttarakhand
Uttarakhand High Court · (2013) 3 ACR 3525
Mam Chand Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 08 UK CK 0005
Suresh and Another Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 08 UK CK 0003
Kamal Singh @ Kapil Vs State of Uttarakhand
Uttarakhand High Court · (2013) 2 NCC 869
Subhlesh Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 08 UK CK 0012
M/s. Sriyam Impex Private Limited Vs Ester Industries Limited
Uttarakhand High Court · (2013) 08 UK CK 0009
Meena Devi Vs Ministry of Health
Uttarakhand High Court · (2014) ACJ 2026 : AIR 2014 Utt 24
Amit and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 08 UK CK 0010
Ram Bahadur Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) CriLJ 4393 : (2014) 1 NCC 794
Director of Income Tax Vs Hyundai Heavy Industries Co. Ltd.
Uttarakhand High Court · (2013) 261 CTR 567 : (2013) 217 TAXMAN 134
Ramesh Singh Bisht Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 4318 : (2014) 1 NCC 792
Mahendra Singh Vs Rahul Dev Shekhavat
Uttarakhand High Court · AIR 2014 Utt 11
Sunita Chauhan Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) CriLJ 4398 : (2014) 1 NCC 790
Raees Ahmad Vs State of Uttarakhand
Uttarakhand High Court · (2013) 83 ALLCC 273
Mahipal Singh Rathor and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) 3 UPLBEC 9
Avdhesh Pandey and Others Vs Kripa Shankar Pandey and Another
Uttarakhand High Court · AIR 2014 Utt 7
U.P. Avas Evam Vikas Parishad Vs H.C. Ahuja
Uttarakhand High Court · (2013) 4 ARBLR 138