COURT ARCHIVE

Uttarakhand High Court judgments, 2020

691 judgments · page 2 of 35

High Courts22 Dec 2020Disposed Of

Mahant Ramanand Puri & Another Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2020) 12 UK CK 0062

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 408, 420, 468, 471, 506

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High Courts22 Dec 2020Disposed Of

Akram Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2020) 12 UK CK 0061

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 498A, 504, 506Muslim Women (Protection Of Rights On Marriage) Act, 2019 — Section 3, 4

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High Courts21 Dec 2020Allowed

M/s Jeet Ram & Sons Vs Govind Ballabh Pant University Of Agriculture And Technology, Pantnagar & Others

Uttarakhand High Court · (2020) 12 UK CK 0060

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High Courts21 Dec 2020Dismissed

Yukti Constructions Pvt. Ltd Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 12 UK CK 0059

Land Acquisition Act, 1894 — Section 4, 4(1), 5A, 6, 6(1), 9, 11, 16, 17, 17(1), 17(4)Land Revenue act, 1996 — Section 39, 41Uttar Pradesh Land Revenue Act, 1901 — Section 41

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High Courts21 Dec 2020Allowed

Renu Rawat Vs Manwar Singh Rawat

Uttarakhand High Court · (2020) 12 UK CK 0058

Hindu Marriage Act, 1955 — Section 13Code Of Civil Procedure, 1908 — Order 9 Rule 13

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High Courts18 Dec 2020Dismissed

Gagandeep Kaur & Another Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 12 UK CK 0057

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High Courts18 Dec 2020Disposed Of

Malak Singh & Others Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2020) 12 UK CK 0056

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 420, 467, 468, 471, 506

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High Courts17 Dec 2020Disposed Of

Balwant Kumar And Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2020) 12 UK CK 0055

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High Courts17 Dec 2020Dismissed

State Of Uttarakhand And Others Vs Anjana Jaguri

Uttarakhand High Court · (2020) 12 UK CK 0054

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High Courts17 Dec 2020Disposed Of

State Of Uttarakhand And Others Vs Sapna Kamboj

Uttarakhand High Court · (2020) 12 UK CK 0053

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High Courts17 Dec 2020Dismissed

State Of Uttarakhand And Others Vs Puja Gaur

Uttarakhand High Court · (2020) 12 UK CK 0052

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High Courts17 Dec 2020Disposed Of

Ayodhya Prasad Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2020) 12 UK CK 0051

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 452, 504, 506

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High Courts17 Dec 2020Disposed Of

Khadak Singh Latwal Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2020) 12 UK CK 0050

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 420, 467, 468

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High Courts17 Dec 2020Disposed Of

Yogesh Suyal Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2020) 12 UK CK 0049

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 420, 467, 468Dowry Prohibition Act, 1961 — Section 3, 4

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High Courts17 Dec 2020Disposed Of

Sanjay Bora And Others Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2020) 12 UK CK 0048

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4

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High Courts17 Dec 2020Disposed Of

Hem Chandra Tiwari Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2020) 12 UK CK 0047

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 452, 504, 506

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High Courts16 Dec 2020Disposed Of

Commissioner Of Income Tax Vs B.J. Services Company Middle East Ltd

Uttarakhand High Court · (2020) 12 UK CK 0046

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High Courts16 Dec 2020Dismissed

Prabhu Lal Bahuguna Vs Umesh Sharma Kau

Uttarakhand High Court · (2020) 12 UK CK 0045

Representation Of People Act,1951 — Section 2, 2(c), 8A, 80, 81, 81(3), 82, 83, 83(1), 83(1)(a), 83(1)(b), 83(1)(c), 83(2), 86, 86(1), 90(3), 123, 135ACode Of Civil Procedure, 1908 — Section 35BCode Of Civil Procedure, 1908 — Order 5 Rule 15, Order 6 Rule 15, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 14, Order 25 Rule 4

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High Courts16 Dec 2020Disposed Of

Seema Rawat & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 12 UK CK 0044

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High Courts16 Dec 2020Disposed Of

Devi Dutt Chondola And Others Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2020) 12 UK CK 0043

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 498A, 504, 506Dowry Prohibition Act, 1961 — Section 4

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