High Courts03 Jan 2020Disposed Of
Weekly Sunday Market Welfare Society Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 01 UK CK 0011
COURT ARCHIVE
Uttarakhand High Court judgments, 2020
691 judgments · page 35 of 35
High Courts03 Jan 2020Dismissed
Khushal Singh Rana And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 01 UK CK 0010
Uttar Pradesh Reorganisation Act, 2000 — Section 73, 74, 74(1)Uttarakhand Subordinate Audit Service Rules, 2019 — Rule 5, 5(1), 5(2), 5(3)Uttar Pradesh Subordinate Co-Operative And Panchayat Audit Examination Rules, 1980
High Courts03 Jan 2020Disposed Of
Vijay Shanker Shukla Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 01 UK CK 0009
High Courts03 Jan 2020Dismissed
Poonam Rani And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2020) 01 UK CK 0008
Code Of Criminal Procedure, 1973 — Section 200, 202, 482Indian Penal Code, 1860 — Section 120B, 384, 406, 420, 494, 500, 504, 506Hindu Marriage Act, 1955 — Section 11
High Courts03 Jan 2020Allowed
Yasin Ansari Vs Manpreet Kaur
Uttarakhand High Court · (2020) 01 UK CK 0007
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 499, 500
High Courts02 Jan 2020Dismissed
Shobhit Agarwal Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 01 UK CK 0006
Indian Penal Code, 1860 — Section 201, 302
High Courts02 Jan 2020Dismissed
Vijay Kumar Chauhan Vs Uttaranchal Power Corporation Ltd
Uttarakhand High Court · (2020) 01 UK CK 0005
Arbitration And Conciliation Act, 1996 — Section 33, 34, 34(3)
High Courts02 Jan 2020Dismissed
New India Assurance Co. Ltd Vs Manju Devi & Others
Uttarakhand High Court · (2020) 01 UK CK 0004
Motor Vehicles Act, 1988 — Section 173
High Courts02 Jan 2020Dismissed
Bhaw Hari Har Lal & Others Vs Collector / District Magistrate, Dehradun & Others
Uttarakhand High Court · (2020) 01 UK CK 0003
Land Acquisition Act, 1894 — Section 11A, 20, 50(2)Uttar Pradesh Avas Evam Vikas Parishad Act, 1965 — Section 27, 28, 29, 31, 32Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 2(2), 26, 26(a), 26(b), 50(2), 64, 95
High Courts02 Jan 2020Allowed
Pardeep Kumar & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 01 UK CK 0002
Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts02 Jan 2020Disposed Of/ Allowed
Ankur Sharma & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 01 UK CK 0001
Indian Penal Code, 1860 — Section 34, 120B, 420, 467, 468Code Of Criminal Procedure, 1973 — Section 320, 482