COURT ARCHIVE

Uttarakhand High Court judgments, 2020

691 judgments · page 34 of 35

High Courts08 Jan 2020Disposed Of

Anand Pal & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 01 UK CK 0031

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 148, 149, 323, 324, 325, 504, 506

High Courts08 Jan 2020Disposed Of

Amarjeet Kaur & Another Vs Mahesh Kumar & Others

Uttarakhand High Court · (2020) 01 UK CK 0030

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 324, 392, 452, 504, 506

High Courts08 Jan 2020Disposed Of

In Re In The Matter Of To Restart Prisoner Inmate Calling System (PICS) Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2020) 01 UK CK 0029

High Courts08 Jan 2020Allowed

Harish Singh Adhikari Vs State Of Uttarakhand

Uttarakhand High Court · (2020) 01 UK CK 0028

Indian Penal Code, 1860 — Section 34, 302Constitution Of India, 1950 — Article 14, 21

High Courts07 Jan 2020Disposed Of

Dr. Kedar Palariya Vs Union Of India & Others

Uttarakhand High Court · (2020) 01 UK CK 0027

High Courts07 Jan 2020Disposed Of

State Of Uttarakhand And Others Vs Gambhir Das

Uttarakhand High Court · (2020) 01 UK CK 0026

Uttar Pradesh Lower Subordinate Forest Service Rules, 1980 — Rule 3(j), 5, 5(b), 5(b)(2), 5(1)(b)Uttarakhand Subordinate Forest Service Rules, 2016 — Rule 8

High Courts07 Jan 2020Disposed Of

Shamim Ahmad And Others Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2020) 01 UK CK 0025

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 147, 307, 323, 452, 504

High Courts07 Jan 2020Dismissed

Ram Kishore @ Muddar & Others Vs State Of Uttarakhand

Uttarakhand High Court · (2020) 01 UK CK 0024

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 302, 307, 504, 506

High Courts07 Jan 2020Dismissed

Jai Prakash & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 01 UK CK 0023

Protection Of Children From Sexual Offences Act, 2012 — Section 3, 5, 6, 7, 9, 29Indian Penal Code, 1860 — Section 201, 302, 376, 376(AB), 377Code Of Criminal Procedure, 1973 — Section 161, 164, 313

High Courts07 Jan 2020Dismissed

State Of Uttarakhand & Others Vs Jai Prakash & Others

Uttarakhand High Court · (2020) 01 UK CK 0022

Evidence Act, 1872 — Section 106Code Of Criminal Procedure, 1973 — Section 43, 164, 313, 366Indian Penal Code, 1860 — Section 201, 302, 376AB, 377

High Courts07 Jan 2020Disposed Of

Kunwar Pal Singh Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 01 UK CK 0021

High Courts07 Jan 2020Disposed Of/ Allowed

Paramjeet Kaur & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 01 UK CK 0020

Indian Penal Code, 1860 — Section 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 320, 482

High Courts07 Jan 2020Allowed/ Disposed Of

Mahipal Singh & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 01 UK CK 0019

Indian Penal Code, 1860 — Section 313, 323, 326, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 320, 482

High Courts06 Jan 2020

Karanpal Vs State Of Uttarakhand

Uttarakhand High Court · (2020) 01 UK CK 0018

Indian Penal Code, 1860 — Section 300, 307, 354, 376, 511Code Of Criminal Procedure, 1973 — Section 164, 313, 354

High Courts06 Jan 2020Dismissed

M/s Jindal Refineries Limited Vs Manju & Others

Uttarakhand High Court · (2020) 01 UK CK 0017

Code Of Civil Procedure, 1908 — Section 151, Order 41 Rule 27

High Courts06 Jan 2020Dismissed

M/s Shah Concast Pvt. Ltd Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 01 UK CK 0016

Uttarakhand Goods And Services Tax Act, 2017 — Section 67(6), 107, 129, 130

High Courts06 Jan 2020Disposed Of

Sumit Malhotra And Others Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2020) 01 UK CK 0015

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4

High Courts06 Jan 2020Disposed Of

Vijay And Others Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2020) 01 UK CK 0014

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 148, 323, 504, 506

High Courts03 Jan 2020Dismissed

Commandant Special Police Uttarakhand Vs Hamidan & Others

Uttarakhand High Court · (2020) 01 UK CK 0013

High Courts03 Jan 2020Disposed Of

Randhir Singh Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 01 UK CK 0012

Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 122B(4F)Uttar Pradesh Consolidation Of Holdings Act, 1953 — Section 4