High Courts09 Jan 2020Disposed Of
Bharat Singh And Others Vs Uttarakhand State Public Service Tribunal Dehradun And Others
Uttarakhand High Court · (2020) 01 UK CK 0051
COURT ARCHIVE
Uttarakhand High Court judgments, 2020
691 judgments · page 33 of 35
High Courts09 Jan 2020Allowed/ Dismissed
Madhu Bahuguna & Others Vs Uttarakhand Public Service Commission & Others
Uttarakhand High Court · (2020) 01 UK CK 0050
University Grants Commission Act, 1956 — Section 2(f), 3, 4, 4(1), 4(2), 12, 12B, 13, 14, 20, 20(2), 25(2)(f), 25(2)(g), 26, 26(1), 26(1)(e), 26(e), 26(f), 26(g), 26(h), 26(1)(g), 26(2), 28Uttar Pradesh State Public Service Commission (Regulation Of Procedure) Act, 1985 — Section 11(1)Kerala General Sales Tax Act, 1963 — Section 59A
High Courts09 Jan 2020Disposed Of
Imran & Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 01 UK CK 0049
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 148, 149, 307, 504, 506Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1), 10
High Courts09 Jan 2020Disposed Of
Inaam Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2020) 01 UK CK 0048
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 148, 149, 307, 504, 506Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1), 10
High Courts09 Jan 2020Allowed
Azam & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 01 UK CK 0047
Indian Penal Code, 1860 — Section 147, 148, 354, 452, 504, 506Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3, 10Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts09 Jan 2020Disposed Of/ Allowed
Vani Sharma & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 01 UK CK 0046
Indian Penal Code, 1860 — Section 406, 420, 504, 506Prize Chit Fund & Money Circulation Scheme (Banning) Act, 1978 — Section 4, 5Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts09 Jan 2020Disposed Of/ Allowed
Shahban Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 01 UK CK 0045
Indian Penal Code, 1860 — Section 420, 506Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts09 Jan 2020Allowed/ Disposed Of
Kunal Kapoor & Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 01 UK CK 0042
Indian Penal Code, 1860 — Section 420Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts08 Jan 2020Dismissed
Umesh Kumar Pahwa & Others Vs Board Of Directors & Others
Uttarakhand High Court · (2020) 01 UK CK 0044
Code Of Civil Procedure, 1908 — Section 90, 114, Order 47 Rule 1Constitution Of India, 1950 — Article 32, 136
High Courts08 Jan 2020Disposed Of
Sunil Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 01 UK CK 0043
High Courts08 Jan 2020Allowed
Dasrath Kumar & Others Vs Jagjeet Singh
Uttarakhand High Court · (2020) 01 UK CK 0041
Code Of Civil Procedure, 1908 — Section 115, Order 8 Rule 6A, Order 8 Rule 6A(2)Evidence Act, 1872 — Section 101, 137
High Courts08 Jan 2020Disposed Of
Premvati & Another Vs Rakesh Kumar & Others
Uttarakhand High Court · (2020) 01 UK CK 0040
Code Of Civil Procedure, 1908 — Section 115, Order 9 Rule 13
High Courts08 Jan 2020Allowed
Gaje Singh And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 01 UK CK 0039
Indian Penal Code, 1860 — Section 120B, 363, 366, 376Code Of Criminal Procedure, 1973 — Section 313
High Courts08 Jan 2020Dismissed
Mahadevi Kanya Pathshala College Society & Others Vs Commissioner, Garhwal Mandal, Pauri Garhwal And Others
Uttarakhand High Court · (2020) 01 UK CK 0038
Societies Registration Act, 1860 — Section 1, 2, 2(7), 3, 3(2), 3(2)(5), 3A, 3A(2), 4, 4(1), 4(2), 4(5), 4A, 4B, 12, 12A, 12B, 12B(1), 12C, 12D, 12D(1)(c), 12D(3), 12(2), 13B, 15, 15(2)(7), 19, 22, 23(1), 23(3), 24, 24(1), 24(2), 24(3), 24(5), 25, 25(2), 27General Clauses Act, 1897 — Section 21Societies Registration (Uttar Pradesh Amendment) Act, 1979 — Section 21
High Courts08 Jan 2020Disposed Of
Dr. Kumkum Pandey Vs G.B. Pant University Of Agriculture & Technology & Others
Uttarakhand High Court · (2020) 01 UK CK 0037
High Courts08 Jan 2020Allowed
Union Of India & Another Vs Associations Of Class I (Group ‘A’) Officer & Others
Uttarakhand High Court · (2020) 01 UK CK 0036
Administrative Tribunals Act, 1985 — Section 14, 19, 19(1), 19(3)Rice Milling Industry (Regulation) Act, 1958 — Section 8(3)(c)Survey Of India (Group ‘A’) Posts) Service Rules, 1989 — Rule 3, 3(1), 9(C)
High Courts08 Jan 2020Disposed Of
P.K. Ahluvalia Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 01 UK CK 0035
Constitution Of India, 1950 — Article 300A
High Courts08 Jan 2020Dismissed
Jawahar Lal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 01 UK CK 0034
Uttarakhand Annual Transfer For Public Servants Act, 2017 — Section 3(d), 15, 17Constitution Of India, 1950 — Article 162
High Courts08 Jan 2020Dismissed
Parvez And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 01 UK CK 0033
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 307, 323, 324, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts08 Jan 2020Disposed Of
Akhtar Ali & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 01 UK CK 0032
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 148, 307, 323, 324, 452, 504, 506