COURT ARCHIVE

Uttarakhand High Court judgments, 2020

691 judgments · page 32 of 35

High Courts29 Jan 2020Dismissed

Abdul Sahil And Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 01 UK CK 0071

Indian Penal Code, 1860 — Section 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 156(1), 155(2), 482

High Courts29 Jan 2020Dismissed

Vijaykant Singh And Another Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2020) 01 UK CK 0070

Indian Penal Code, 1860 — Section 304BDowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482

High Courts28 Jan 2020Disposed Of

Vinod Singh Rana And Another Vs Bhartiya Chiktsa Parishad Uttarakhand And Another

Uttarakhand High Court · (2020) 01 UK CK 0069

Constitution Of India, 1950 — Article 226

High Courts24 Jan 2020Disposed Of/ Allowed

Prakash Singh & Another Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2020) 01 UK CK 0068

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 420Uttaranchal Protection Of Interests Of Depositors In Financial Establishments Act, 2005 — Section 3

High Courts24 Jan 2020Disposed Of/ Allowed

Pawan Sharma & Others Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2020) 01 UK CK 0067

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 325, 364, 504, 506, 511

High Courts24 Jan 2020Disposed Of/ Allowed

Simmi Dhawan & Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2020) 01 UK CK 0066

Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Information Technology Act, 2000 — Section 66C, 66D

High Courts22 Jan 2020Disposed Of/ Allowed

Santosh & Others Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2020) 01 UK CK 0065

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4

High Courts22 Jan 2020Disposed Of

Dr. Rajeev Kumar Gandhi Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2020) 01 UK CK 0064

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 354(ka)(i), 504

High Courts22 Jan 2020Disposed Of

Hitendra Singh And Another Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2020) 01 UK CK 0063

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 332, 353, 506

High Courts22 Jan 2020Disposed Of

Mohd. Saleem & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 01 UK CK 0062

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 147, 148, 149, 323, 325, 452, 504

High Courts22 Jan 2020Disposed Of

Ikram & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 01 UK CK 0061

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 324, 506

High Courts22 Jan 2020Disposed Of

Aslam & Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2020) 01 UK CK 0060

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 324, 504, 506

High Courts22 Jan 2020Disposed Of

Usmaan & Another Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2020) 01 UK CK 0059

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 324, 504, 506

High Courts17 Jan 2020Allowed/ Disposed Of

Amit Singh Rawat Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 01 UK CK 0058

Indian Penal Code, 1860 — Section 279, 337

High Courts10 Jan 2020Dismissed

Hema Devi & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 01 UK CK 0057

High Courts10 Jan 2020Disposed Of

Girish Chandra Dictiya Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2020) 01 UK CK 0056

High Courts10 Jan 2020Disposed Of/ Dismissed

Sureshi Devi & Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2020) 01 UK CK 0055

Code Of Criminal Procedure, 1973 — Section 125

High Courts10 Jan 2020Disposed Of

Vinod Kumar Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2020) 01 UK CK 0054

Constitution Of India, 1950 — Article 226

High Courts10 Jan 2020Disposed Of

Gurpaj Singh & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 01 UK CK 0053

High Courts09 Jan 2020Allowed

M/s Panch Ghati Construction Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 01 UK CK 0052