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Uttarakhand High Court judgments, 2020

691 judgments · page 30 of 35

High Courts17 Feb 2020Disposed Of

PRA Computer Pvt. Ltd Vs Union Of India And Others

Uttarakhand High Court · (2020) 02 UK CK 0034

National Highways Act, 1956 — Section 3A, 3A(1), 3D, 3(D)(1), 3(D)(2), 3(E), 3(E)(1), 3(E)(2), 3(E)(2)(b), 3(F), 3(G), 3(G)(1), 3(G)(5), 3(G)(5)(1), 3(G)(5)(2), 3(G)(6), 3(G)(7), 3(H), 3(H)(1), 3(H)(2), 3(H)(5), 3(H)(6)Arbitration And Conciliation Act, 1996 — Section 17, 17(1)(ii)(c), 17(1)(i)(ii)(c)
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High Courts14 Feb 2020Dismissed

Alok Verma Vs Vinod Kumar

Uttarakhand High Court · (2020) 02 UK CK 0026

Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 200, 482Negotiable Instruments Act, 1881 — Section 118, 138, 138(b), 139Income Tax Act, 1961 — Section 269SS, 271D
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