High Courts27 Feb 2020Disposed Of
Sohan Lal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 02 UK CK 0074
COURT ARCHIVE
Uttarakhand High Court judgments, 2020
691 judgments · page 28 of 35
High Courts27 Feb 2020Disposed Of
Mustafa Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2020) 02 UK CK 0073
High Courts26 Feb 2020Disposed Of
GMW Private Limited And Another Vs Uttarakhand Jal Vidyut Nigam Ltd. & Others
Uttarakhand High Court · (2020) 02 UK CK 0072
High Courts26 Feb 2020Dismissed
Dr. Rishabh Tomar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2020) 02 UK CK 0071
High Courts26 Feb 2020Dismissed
Kavinder Singh And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 02 UK CK 0070
Allahabad High Court Rules, 1952 — Rule 5Constitution Of India, 1950 — Article 14
High Courts26 Feb 2020Partly Allowed
Ram Singh Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2020) 02 UK CK 0069
Code Of Criminal Procedure, 1973 — Section 82, 83, 482Indian Penal Code, 1860 — Section 420
High Courts26 Feb 2020Dismissed
Ateek Ahmad Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2020) 02 UK CK 0068
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471
High Courts25 Feb 2020Allowed
Ganesh Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 02 UK CK 0067
Indian Penal Code, 1860 — Section 34, 380, 411, 457Constitution Of India, 1950 — Article 21
High Courts25 Feb 2020Allowed
Kamalpal Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 02 UK CK 0066
Wildlife Protection Act, 1972 — Sections 39, 51Indian Forest Act, 1927 — Section 26(Ch)
High Courts25 Feb 2020Allowed
Jasvinder Singh Alias Bindar Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 02 UK CK 0065
Indian Penal Code, 1860 — Section 34, 120B, 366, 370(3), 420, 511Constitution Of India, 1950 — Article 21
High Courts25 Feb 2020Allowed
Ankesh Shukla Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 02 UK CK 0064
Indian Penal Code, 1860 — Section 120B, 420, 467, 468Constitution Of India, 1950 — Article 21
High Courts25 Feb 2020Partly Allowed
Kisan Ram Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 02 UK CK 0063
Indian Penal Code, 1860 — Section 307, 323Code Of Criminal Procedure, 1973 — Section 313, 437A
High Courts25 Feb 2020Dismissed
Anshu Jain Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 02 UK CK 0062
Code Of Criminal Procedure, 1973 — Section 311, 313, 391Negotiable Instruments Act, 1881 — Section 138Code Of Civil Produre, 1908 — Order 41 Rule 27
High Courts25 Feb 2020Dismissed
Sohan Lal Vs Chandani Mathur & Others
Uttarakhand High Court · (2020) 02 UK CK 0061
Code Of Civil Produre, 1908 — Section 115, Order 1 Rule 10Constitution Of India, 1950 — Article 227
High Courts25 Feb 2020Disposed Of
Veerendra Singh Pundir Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 02 UK CK 0060
General Clauses Act, 1897 — Section 21Uttarakhand Procurement Rules, 2017 — Rule 20Uttarakhand Government Servants (Discipline And Appeal) Rules, 2003 — Rule 4, 4(1)
High Courts25 Feb 2020Dismissed
Manju Arya Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 02 UK CK 0059
Constitution Of India, 1950 — Article 226
High Courts25 Feb 2020Disposed Of
Manjulata Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 02 UK CK 0058
High Courts25 Feb 2020Disposed Of
M/s High Way Construction And Crusher Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 02 UK CK 0057
Constitution Of India, 1950 — Article 226
High Courts25 Feb 2020Dismissed
Shashi Vs Principal, Govt. Post Graduate Degree College, Tehri Garhwal And Others
Uttarakhand High Court · (2020) 02 UK CK 0056
High Courts25 Feb 2020Disposed Of
M/s New Sethi Furniture & Interior Decorator Vs State Bank Of India
Uttarakhand High Court · (2020) 02 UK CK 0055
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)