High Courts06 Mar 2020Disposed Of
Dr. Ajay Kumar And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 03 UK CK 0032
COURT ARCHIVE
Uttarakhand High Court judgments, 2020
691 judgments · page 26 of 35
High Courts06 Mar 2020Disposed Of
Kailash Chandra Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 03 UK CK 0031
Uttaranchal Regularization Of Ad-Hoc Appointments (On Posts Outside The Purview Of The Public Service Commission) Rules, 2002 — Rule 4, 4(1)(i), 4(1)(ii), 4(1)(iii)Constitution Of India, 1950 — Article 226, 309
High Courts06 Mar 2020Disposed Of
Amit Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 03 UK CK 0030
Constitution Of India, 1950 — Article 16(4)
High Courts06 Mar 2020Disposed Of
M/s Jaibeer Singh-Birendra Singh And Sons Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2020) 03 UK CK 0029
Arbitration And Conciliation Act, 1996 — Section 11, 11(6)(A), 11(8)
High Courts06 Mar 2020Disposed Of
Dayal Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 03 UK CK 0028
Constitution Of India, 1950 — Article 226
High Courts05 Mar 2020Dismissed
Dinesh Kumar Rao Vs G.B. Pant University Of Agriculture And Technology And Others
Uttarakhand High Court · (2020) 03 UK CK 0027
Uttar Pradesh Agricultural Universities Act, 1958 — Section 23Constitution Of India, 1950 — Article 226
High Courts04 Mar 2020Allowed
Mohan @ Sagar Ramola Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 03 UK CK 0025
Indian Penal Code, 1860 — Section 392, 411
High Courts04 Mar 2020Allowed
Sweta Tripathi Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 03 UK CK 0024
Indian Penal Code, 1860 — Section 34, 120B, 170, 386, 420, 467, 468, 470, 471, 472Constitution Of India, 1950 — Article 21
High Courts04 Mar 2020Allowed
Amreen Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 03 UK CK 0023
Indian Penal Code, 1860 — Section 120B, 302Constitution Of India, 1950 — Article 21
High Courts04 Mar 2020Allowed
Ajay Sarkar Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 03 UK CK 0022
Indian Penal Code, 1860 — Section 363, 366, 366A, 376(2)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6, 17Constitution Of India, 1950 — Article 21
High Courts04 Mar 2020Disposed Of
Shanti Devi & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 03 UK CK 0021
Constitution Of India, 1950 — Article 226
High Courts04 Mar 2020Allowed
Shahnawaj Ali Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 03 UK CK 0020
High Courts04 Mar 2020Disposed Of
Mohan Chandra Joshi Vs Union Of India And Others
Uttarakhand High Court · (2020) 03 UK CK 0019
Uttar Pradesh Reorganization Act, 2000 — Section 76Constitution Of India, 1950 — Article 226
High Courts04 Mar 2020Dismissed
Vimal Kumar Sharma Vs Govind Ballabh Pant University & Others
Uttarakhand High Court · (2020) 03 UK CK 0018
Constitution Of India, 1950 — Article 226
High Courts04 Mar 2020Disposed Of
Deepak Ruwali Vs District Magistrate, Almora And Others
Uttarakhand High Court · (2020) 03 UK CK 0017
High Courts03 Mar 2020Allowed
Mursalin @ Sonu Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 03 UK CK 0016
Uttarakhand Protection Of Cow Progeny Act, 2007 — Sections 3, 5, 11Prevention Of Cruelty To Animals Act, 1960 — Section 11
High Courts03 Mar 2020Allowed
Amit Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 03 UK CK 0015
Indian Penal Code, 1860 — Section 376(2)(i)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5(1)/6Constitution Of India, 1950 — Article 21
High Courts03 Mar 2020Allowed
Mohamad Sahrookh Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 03 UK CK 0014
Indian Penal Code, 1860 — Section 34, 392, 411Constitution Of India, 1950 — Article 21
High Courts03 Mar 2020Allowed
Mohd. Danish Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 03 UK CK 0013
Indian Penal Code, 1860 — Section 328, 376, 377, 384, 452, 504, 506Constitution Of India, 1950 — Article 21
High Courts03 Mar 2020
Rajesh Chandra & Others Vs Kajal Vishwas And Others
Uttarakhand High Court · (2020) 03 UK CK 0012