High Courts25 Feb 2020Dismissed
Sujeet Kumar Vikas Vs Uttarakhand Information Commission & Others
Uttarakhand High Court · (2020) 02 UK CK 0054
Allahabad High Court Rules, 1952 — Rule 5Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Uttarakhand High Court judgments, 2020
691 judgments · page 29 of 35
High Courts25 Feb 2020Dismissed
Krishna Shamsher JB Rana Vs State Of Uttarkhand And Others
Uttarakhand High Court · (2020) 02 UK CK 0053
Code Of Criminal Procedure, 1973 — Section 2(h), 154, 482Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471Constitution Of India, 1950 — Article 226
High Courts25 Feb 2020Dismissed
Rajendra And Four Others Vs Ganga Devi
Uttarakhand High Court · (2020) 02 UK CK 0052
Code Of Criminal Procedure, 1973 — Section 156(3), 200, 202, 482Indian Penal Code, 1860 — Section 325, 354, 452, 504, 506
High Courts25 Feb 2020Allowed
Chirag Mathur & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 02 UK CK 0051
Indian Penal Code, 1860 — Section 34, 120B, 406, 420, 465, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 320
High Courts24 Feb 2020Allowed
Omveer Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 02 UK CK 0050
Indian Penal Code, 1860 — Section 392, 411Constitution Of India, 1950 — Article 21
High Courts24 Feb 2020Dismissed
Rajat Rajput Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 02 UK CK 0049
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts24 Feb 2020Dismissed
M/s Mankiewicz Singapore LLP Vs M/s ACT Fibreglass Ltd
Uttarakhand High Court · (2020) 02 UK CK 0048
Code Of Civil Produre, 1908 — Section 115, Order 12 Rule 6
High Courts24 Feb 2020Dismissed
Sangita & Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2020) 02 UK CK 0047
Protection Of Women From Domestic Violence Act, 2005 — Section 12Code Of Criminal Procedure, 1973 — Section 125
High Courts24 Feb 2020Dismissed
Shriram General Insurance Company Ltd Vs Arvind Chauhan & Others
Uttarakhand High Court · (2020) 02 UK CK 0046
Motor Vehicles Act, 1988 — Section 173
High Courts24 Feb 2020Dismissed
Vivek @ Sachin Kumar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2020) 02 UK CK 0045
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 107, 306, 506
High Courts24 Feb 2020Disposed Of
Nand Kishore Kandwal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 02 UK CK 0044
Indian Penal Code, 1860 — Section 120B, 420
High Courts20 Feb 2020Dismissed
Kiran Pal Saini Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 02 UK CK 0043
Prevention Of Corruption Act, 1988 — Section 2(c), 2(c)(iii), 2(c)(viii), 7, 13(1)(d), 13(2)Uttarakhand Cooperative Societies Act, 2003 — Section 2(A), 3, 9, 27(2), 35, 37, 44, 64, 65, 69, 70, 121, 122Constitution Of India, 1950 — Article 12, 19
High Courts20 Feb 2020Disposed Of
Rahul Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 02 UK CK 0042
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 313, 376
High Courts19 Feb 2020Dismissed
State Of Uttarakhand Vs Ramesh Chandra Joshi And Another
Uttarakhand High Court · (2020) 02 UK CK 0041
General Clauses Act, 1904 — Section 21Constitution Of India, 1950 — Article 309
High Courts19 Feb 2020Dismissed
Renu Devi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 02 UK CK 0040
Allahabad High Court Rules, 1952 — Rule 5Constitution Of India, 1950 — Article 226
High Courts19 Feb 2020Disposed Of
Rai Bahadur Narain Singh Sugar Mills Ltd Vs Praveen Kumar And Others
Uttarakhand High Court · (2020) 02 UK CK 0039
High Courts18 Feb 2020Dismissed
Nikil Kumar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2020) 02 UK CK 0038
High Courts18 Feb 2020Disposed Of
Vijay Kumar Lakhera Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 02 UK CK 0037
Constitution Of India, 1950 — Article 226
High Courts18 Feb 2020Dismissed
Prakash Nautiyal Vs Union Of India And Another
Uttarakhand High Court · (2020) 02 UK CK 0036
Constitution Of India, 1950 — Article 226
High Courts17 Feb 2020Dismissed
Ruby Khatoon Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 02 UK CK 0035
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471