COURT ARCHIVE

Uttarakhand High Court judgments, 2020

691 judgments · page 3 of 35

High Courts16 Dec 2020Disposed Of

Pradeep Kumar Saxena And Others Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2020) 12 UK CK 0042

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4

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High Courts16 Dec 2020Disposed Of

Randeep Singh & Others Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2020) 12 UK CK 0041

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4

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High Courts16 Dec 2020Disposed Of

Anurag Jain Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2020) 12 UK CK 0040

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 354, 427, 504

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High Courts15 Dec 2020Disposed Of

Abdul Hasan Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2020) 12 UK CK 0038

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4

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High Courts15 Dec 2020Disposed Of

Sanjeev Kumar And Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 12 UK CK 0037

Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 320, 482

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High Courts14 Dec 2020Disposed Of

Navjot Singh Heera & Others Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2020) 12 UK CK 0034

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4

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High Courts14 Dec 2020Disposed Of

Anjali & Another Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2020) 12 UK CK 0033

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 406, 420

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High Courts14 Dec 2020Disposed Of

Jagdish Negi & Another Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 12 UK CK 0032

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 498A, 504, 506

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High Courts14 Dec 2020Disposed Of

Khaleek Ahmad Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 12 UK CK 0031

Indian Penal Code, 1860 — Section 420, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 320, 482Constitution Of India, 1950 — Article 226

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High Courts11 Dec 2020Dismissed

Harish Singh Fartiyal Vs State Of Uttarakhand

Uttarakhand High Court · (2020) 12 UK CK 0029

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20

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High Courts11 Dec 2020Disposed Of

Pramila Devi Vs Shyam Singh

Uttarakhand High Court · (2020) 12 UK CK 0028

Code Of Criminal Procedure, 1973 — Section 127(3)

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High Courts09 Dec 2020Disposed Of

Osama Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2020) 12 UK CK 0027

Code Of Criminal Procedure, 1973 — Section 125

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High Courts09 Dec 2020Dismissed/ Partly Allowed

Gajendra Singh Pundir Vs State Of Uttarakhand

Uttarakhand High Court · (2020) 12 UK CK 0026

Indian Penal Code, 1860 — Section 381

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High Courts08 Dec 2020Dismissed

Raj Singh Vs State Of Uttarakhand

Uttarakhand High Court · (2020) 12 UK CK 0024

Indian Penal Code, 1860 — Section 279, 304A

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High Courts08 Dec 2020Partly Allowed

Shekhar Chandra Joshi Vs State Of Uttarakhand

Uttarakhand High Court · (2020) 12 UK CK 0023

Probation Of Offenders Act, 1958 — Section 4, 12

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High Courts08 Dec 2020Disposed Of

Saurabh Chauhan & Others Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2020) 12 UK CK 0022

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 498A, 506

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High Courts08 Dec 2020Allowed

Shalini Agarwal & Others Vs Shandar Industries Private Ltd. & Others

Uttarakhand High Court · (2020) 12 UK CK 0020

Code Of Civil Procedure, 1908 — Order 21 Rule 21, Order 21 Rule 22, Order 21 Rule 23, Order 38 Rule 1, Order 38 Rule 5, Order 38 Rule 6

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High Courts07 Dec 2020Allowed

State Bank Of India Vs Paras Magnetic Tapes Limited And Others

Uttarakhand High Court · (2020) 12 UK CK 0021

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High Courts07 Dec 2020Allowed

Vikramjeet Singh Vs State Of Uttarakhand

Uttarakhand High Court · (2020) 12 UK CK 0019

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341, 504Juvenile Justice (Care And Protection Of Children) Act, 2000 — Section 12, 12(1)

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High Courts07 Dec 2020Disposed Of

Yogesh Chandra Pant Vs Harsha Pant @ Harsha Pandey

Uttarakhand High Court · (2020) 12 UK CK 0018

Hindu Marriage Act, 1955 — Section 13(1)(ib)Code Of Criminal Procedure, 1973 — Section 125

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