COURT ARCHIVE

Uttarakhand High Court judgments, 2020

691 judgments · page 5 of 35

High Courts27 Nov 2020Allowed

Swami Rupendra Prakash Vs Syndicate Bank

Uttarakhand High Court · (2020) 11 UK CK 0086

Provincial Small Cause Courts Act, 1887 — Section 2(2), 20, 20(2)(f), 23, 23(1), 25Code Of Civil Procedure, 1908 — Section 115, 151Code Of Civil Procedure, 1908 — Order I Rule 10

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High Courts27 Nov 2020Disposed Of

Kaviraj Mouni And Others Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2020) 11 UK CK 0085

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 147, 148, 149, 323, 352

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High Courts27 Nov 2020Dismissed

Arti & Another Vs Senior Superintendent Of Police, Udham Singh Nagar & Others

Uttarakhand High Court · (2020) 11 UK CK 0084

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High Courts26 Nov 2020Dismissed

Anand Singh And Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 11 UK CK 0083

Uttaranchal Government Servant Seniority Rules, 2002 — Rule 6, 7, 8, 8(3), 9(i)Subordinate Cooperative Service Rules, 2003 — Rule 5, 6, 18Uttarakhand Cooperative Department Group III Subordinate Service Rules, 2003 — Rule 5, 6

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High Courts26 Nov 2020Dismissed

Jagdish Chandra Tiruwa Vs State Of Uttarakhand

Uttarakhand High Court · (2020) 11 UK CK 0082

Indian Penal Code, 1860 — Section 354D(1)(i), 354D(1)(ii), 448, 506, 511

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High Courts26 Nov 2020Disposed Of

Sachin Pal Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2020) 11 UK CK 0081

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 506

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High Courts26 Nov 2020Disposed Of

Prabhawati Devi Vs Prem Prakash Singh And Others

Uttarakhand High Court · (2020) 11 UK CK 0080

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High Courts26 Nov 2020Dismissed

Nem Chand & Another Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 11 UK CK 0079

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High Courts25 Nov 2020Disposed Of

Vijendra And Another Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2020) 11 UK CK 0078

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High Courts25 Nov 2020

Noor Fatma And Another Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2020) 11 UK CK 0077

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High Courts25 Nov 2020Dismissed/ Partly Allowed

Tahal Singh Vs State Of Uttarakhand

Uttarakhand High Court · (2020) 11 UK CK 0076

Indian Penal Code, 1860 — Section 279, 338

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High Courts25 Nov 2020Disposed Of

Mahesh alias Anshu Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2020) 11 UK CK 0072

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4

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High Courts25 Nov 2020Dismissed

Anjali Chauhan & Another Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 11 UK CK 0071

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High Courts24 Nov 2020Dismissed

Najreen & Another Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 11 UK CK 0075

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High Courts24 Nov 2020Dismissed

Paramjeet & Another Vs Senior Superintendent Of Police, Udham Singh Nagar & Others

Uttarakhand High Court · (2020) 11 UK CK 0074

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High Courts24 Nov 2020Dismissed

Kashif Rao & Another Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 11 UK CK 0073

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High Courts24 Nov 2020Disposed Of

Parvesh Kumar And Others Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2020) 11 UK CK 0070

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 354, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4

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High Courts24 Nov 2020Disposed Of

M/s Siem Offshore Inc. Vs Deputy Director Of Income Tax

Uttarakhand High Court · (2020) 11 UK CK 0069

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High Courts23 Nov 2020Disposed Of

Usha Devi Bhatt Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2020) 11 UK CK 0067

Uttarakhand Panchayati Raj Act, 2016 — Section 130, 130(6)

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High Courts23 Nov 2020Disposed Of

Vijay Kumar Kushwaha & Others Vs Central Bureau of Investigation, Dehradun & Others

Uttarakhand High Court · (2020) 11 UK CK 0066

Indian Penal Code, 1860 — Section 120B, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 482

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