High Courts23 Nov 2020Dismissed
Titu Saini @ Vinay Saini & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 11 UK CK 0065
Uttarakhand Freedom Of Religion Act, 2018 — Section 8
COURT ARCHIVE
Uttarakhand High Court judgments, 2020
691 judgments · page 6 of 35
High Courts23 Nov 2020Dismissed
Zainab @ Bably Kapoor & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 11 UK CK 0064
Uttarakhand Freedom Of Religion Act, 2018 — Section 8
High Courts23 Nov 2020Dismissed
Gulnaz & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 11 UK CK 0063
High Courts23 Nov 2020Dismissed
Kajol Sarkar @ Sidra & Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 11 UK CK 0062
Uttarakhand Freedom Of Religion Act, 2018 — Section 8
High Courts21 Nov 2020Disposed Of
Ramphal Vs Shriram Transport Finance Company Ltd. And Others
Uttarakhand High Court · (2020) 11 UK CK 0061
Arbitration And Conciliation Act, 1996 — Section 11, 11(8)
High Courts20 Nov 2020Disposed Of
Project Manager Vs Tribunal Commercial Tax Dehradun And Another
Uttarakhand High Court · (2020) 11 UK CK 0060
Uttarakhand Value Added Tax Act, 2005 — Section 53
High Courts20 Nov 2020Allowed
Bhaskar Brijwasi & Another Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 11 UK CK 0059
Indian Penal Code, 1860 — Section 323, 342, 384, 420, 504, 506
High Courts20 Nov 2020Dismissed
Director Of Income Tax Vs M/s Sedco Forex International Drilling Inc
Uttarakhand High Court · (2020) 11 UK CK 0058
High Courts20 Nov 2020Dismissed
Harish Chandra Bhatt @ Harish Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 11 UK CK 0056
Indian Penal Code, 1860 — Section 279, 304A, 338, 427
High Courts20 Nov 2020Disposed Of
Nitin Kumar Gupta Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2020) 11 UK CK 0055
Code Of Criminal Procedure, 1973 — Section 125
High Courts19 Nov 2020Dismissed/ Partly Allowed
Sahraj @ Anees Ahmad Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 11 UK CK 0054
Indian Penal Code, 1860 — Section 279, 304A
High Courts19 Nov 2020Dismissed
Rajendra Prasad Badoni & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 11 UK CK 0052
Transfer Of Property Act, 1882 — Section 17, 17(2)(e), 27Uttarakhand Teachers (School Education) First Appointment, Promotion And Transfer Rule, 2013 — Rule 16Constitution Of India, 1950 — Article 226
High Courts19 Nov 2020Disposed Of
Pawan Jatav Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 11 UK CK 0051
High Courts19 Nov 2020Allowed
Rooma Devi Vs Uttarakhand Subordinate Service Selection Commission & Another
Uttarakhand High Court · (2020) 11 UK CK 0049
High Courts18 Nov 2020Dismissed
Shilpi Lawrence Elenjikal Vs Senior Superintendent Of Police, Pauri Garhwal
Uttarakhand High Court · (2020) 11 UK CK 0048
High Courts18 Nov 2020Disposed Of
Mujib Naithani Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 11 UK CK 0047
Uttar Pradesh Municipal Corporation Act, 1959 — Section 16(14)
High Courts17 Nov 2020Dismissed
Sonu Shah Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 11 UK CK 0046
High Courts17 Nov 2020Disposed Of
Aasif Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 11 UK CK 0045
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 376, 504, 506
High Courts17 Nov 2020Dismissed
Parveen & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 11 UK CK 0044
High Courts06 Nov 2020Allowed
Beenu @ Vinesh Vs State Of Uttaranchal
Uttarakhand High Court · (2020) 11 UK CK 0043
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20(b)(ii)(C), 41, 42, 50Code Of Criminal Procedure, 1973 — Section 313, 437A