High Courts04 Nov 2020Disposed Of
Muralidhar Ghildiyal Vs H.N. B. Garhwal University And Another
Uttarakhand High Court · (2020) 11 UK CK 0021
COURT ARCHIVE
Uttarakhand High Court judgments, 2020
691 judgments · page 8 of 35
High Courts04 Nov 2020Disposed Of
Trivedi Chandra Vs H.N. B. Garhwal University And Another
Uttarakhand High Court · (2020) 11 UK CK 0020
High Courts04 Nov 2020Disposed Of
Brijmohan Vs H.N. B. Garhwal University And Another
Uttarakhand High Court · (2020) 11 UK CK 0018
High Courts04 Nov 2020Disposed Of
Mastan Singh Rawat Vs H.N. B. Garhwal University And Another
Uttarakhand High Court · (2020) 11 UK CK 0017
High Courts04 Nov 2020Disposed Of
Rakesh Prakash Thapliyal Vs H.N. B. Garhwal University And Another
Uttarakhand High Court · (2020) 11 UK CK 0015
High Courts04 Nov 2020Dismissed
Rt. Rev. Vijay Mantode & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 11 UK CK 0005
Code Of Criminal Procedure, 1973 — Section 161, 482Indian Penal Code, 1860 — Section 419, 420, 467, 468, 471
High Courts04 Nov 2020Disposed Of
Aditya Prakash Sharma Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 11 UK CK 0004
High Courts04 Nov 2020Disposed Of
Rajendra Kumar Pokhariyal And Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 11 UK CK 0003
Code Of Criminal Procedure, 1973 — Section 320, 482Dowry Prohibition Act, 1961 — Section 3, 4Indian Penal Code, 1860 — Section 323, 498A, 504
High Courts03 Nov 2020Disposed Of
M/s Kohli Suppliers Vs Commissioner, Commercial Taxes, Dehradun
Uttarakhand High Court · (2020) 11 UK CK 0019
Uttarakhand Value Added Tax Act, 2005 — Section 34(4), 34(6)Uttarakhand Value Added Rules, 2005 — Rule 13(2)(c)
High Courts03 Nov 2020Dismissed
Paramjeet Kaur Vs Ahsan Ali And Others
Uttarakhand High Court · (2020) 11 UK CK 0016
Code Of Civil Procedure, 1908 — Section Order 7 Rule 3, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 43 Rule 1(r)
High Courts03 Nov 2020Disposed Of
Ravi Shankar Joshi Vs Union Of India And Others
Uttarakhand High Court · (2020) 11 UK CK 0013
High Courts03 Nov 2020Allowed
Neeraj Kumar Agarwal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 11 UK CK 0012
High Courts03 Nov 2020Dismissed
Mor Singh And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 11 UK CK 0011
Indian Penal Code, 1860 — Section 306
High Courts03 Nov 2020Dismissed/ Partly Allowed
Ishwar Singh Bora Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 11 UK CK 0010
Indian Penal Code, 1860 — Section 279, 304A
High Courts03 Nov 2020Disposed Of
Gurbachan Singh And Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 11 UK CK 0009
Indian Penal Code, 1860 — Section 323, 325, 452, 504, 506
High Courts03 Nov 2020Disposed Of
Mohd. Danish And Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 11 UK CK 0008
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 498A, 504, 506
High Courts03 Nov 2020Disposed Of
Deepak Mittal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 11 UK CK 0007
Indian Penal Code, 1860 — Section 406, 420Constitution Of India, 1950 — Article 226
High Courts03 Nov 2020Allowed
Seema Gupta Vs Manoj Kumar
Uttarakhand High Court · (2020) 11 UK CK 0002
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13(1)(ia)Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts02 Nov 2020Disposed Of
Narayan Singh Bisht Vs Iqbal Ahmad And Another
Uttarakhand High Court · (2020) 11 UK CK 0006
High Courts02 Nov 2020Disposed Of
Poonam Kaur Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 11 UK CK 0001
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 406, 420, 506Prize Chits And Money Circulation Schemes (Banning) Act, 1978 — Section 4, 5