High Courts15 Oct 2020Dismissed
Gopal Singh Rawat Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 10 UK CK 0033
Indian Penal Code, 1860 — Section 304(2)
COURT ARCHIVE
Uttarakhand High Court judgments, 2020
691 judgments · page 10 of 35
High Courts15 Oct 2020Dismissed
Aysha Khan & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 10 UK CK 0032
High Courts15 Oct 2020Dismissed
Komal & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 10 UK CK 0031
High Courts15 Oct 2020Dismissed
Shaneza & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 10 UK CK 0030
High Courts14 Oct 2020Disposed Of
Shantilal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 10 UK CK 0029
High Courts13 Oct 2020Dismissed
Aman Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 10 UK CK 0028
Indian Penal Code, 1860 — Section 34, 307
High Courts13 Oct 2020Dismissed
Deepak Kapoor And Another Vs Satish Chandra Mathur & Others
Uttarakhand High Court · (2020) 10 UK CK 0027
Specific Relief Act, 1963 — Section 14(1), 16, 16(c), 18, 19, 20, 31, 34Transfer Of Property Act, 1882 — Section 52Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 208, 209, 331
High Courts13 Oct 2020Dismissed
Ashish Bisht & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 10 UK CK 0026
Constitution Of India, 1950 — Article 226
High Courts13 Oct 2020Allowed
Dr. B.S. Bisht & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 10 UK CK 0025
Code Of Criminal Procedure, 1973 — Section 190, 190(1)(a), 190(1)(b), 190(1)(c), 200, 202, 203, 204, 482Indian Penal Code, 1860 — Section 120B, 420, 468, 471, 506Societies Registration Act, 1860 — Section 12
High Courts09 Oct 2020Allowed
Sudhir Kumar Mehta & Others Vs Suresh Mehta & Another
Uttarakhand High Court · (2020) 10 UK CK 0024
Code Of Civil Procedure, 1908 — Section 92, 92(1), 115
High Courts09 Oct 2020Dismissed
Sriram Bhagat Chela Sahdeo Bhagat (Deceased) & Others Vs Sachchidanand Bhagat
Uttarakhand High Court · (2020) 10 UK CK 0023
Uttar Pradesh Consolidation Of Holding Act, 1953 — Section 48, 9A(2)Government Of India Act, 1915 — Section 107Indian Contract Act, — Indian Contract Act, — Section 230Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts09 Oct 2020Allowed
Bhushan Kumar Minocha Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 10 UK CK 0022
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 201, 380, 420, 467, 468, 471
High Courts08 Oct 2020Dismissed
Pushkar Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 10 UK CK 0021
Indian Penal Code, 1860 — Section 307
High Courts08 Oct 2020Dismissed
Gurmej Singh & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 10 UK CK 0020
Indian Penal Code, 1860 — Section 325, 506Probation Of Offenders Act, 1958 — Section 4
High Courts08 Oct 2020Dismissed
Basant Singh Rana Vs State Of Uttarakhand & Anoher
Uttarakhand High Court · (2020) 10 UK CK 0019
Indian Penal Code, 1860 — Section 494
High Courts07 Oct 2020Disposed Of
Neeshu Chauhan Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 10 UK CK 0018
Code Of Criminal Procedure, 1973 — Section 125
High Courts07 Oct 2020Dismissed
Monu Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 10 UK CK 0017
Indian Penal Code, 1860 — Section 279, 304A
High Courts07 Oct 2020Dismissed
Bajeshwar @ Baleshwar & Another Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 10 UK CK 0016
Indian Penal Code, 1860 — Section 34, 323, 452Probation Of Offenders Act, 1958 — Section 4
High Courts07 Oct 2020Allowed
Shyam Singh & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 10 UK CK 0015
High Courts06 Oct 2020Disposed Of
Bhajan Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 10 UK CK 0014