High Courts31 Oct 2020Disposed Of
In Re In The Matter Of Welfare Of Poor Farmers Who Are Affected In The Lock Down And Others Vs Principal Secretary And Secretary, Department Of Agriculture And Others
Uttarakhand High Court · (2020) 10 UK CK 0054
COURT ARCHIVE
Uttarakhand High Court judgments, 2020
691 judgments · page 9 of 35
High Courts31 Oct 2020Dismissed
Kanwar Amninder Singh Vs Hon’ble High Court Of Uttarakhand
Uttarakhand High Court · (2020) 10 UK CK 0053
High Courts31 Oct 2020Disposed Of
Balvindra Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 10 UK CK 0052
Indian Penal Code, 1860 — Section 279, 304A, 427
High Courts31 Oct 2020Disposed Of
Pankaj Upreti Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 10 UK CK 0051
High Courts31 Oct 2020Allowed
Basant Ballabh Pant Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 10 UK CK 0050
High Courts29 Oct 2020Disposed Of
Siddharth Kumar Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 10 UK CK 0046
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 427, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts29 Oct 2020Disposed Of
Ashish Singhal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 10 UK CK 0045
Indian Penal Code, 1860 — Section 406, 407Constitution Of India, 1950 — Article 226
High Courts28 Oct 2020Dismissed
State Of Uttarakhand Vs Aneesh And Another
Uttarakhand High Court · (2020) 10 UK CK 0044
Indian Penal Code, 1860 — Section 34, 302, 394Code Of Criminal Procedure, 1973 — Section 313
High Courts27 Oct 2020Disposed Of
Bhavishya Mehta Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 10 UK CK 0049
Code Of Criminal Procedure, 1973 — Section 125
High Courts27 Oct 2020Disposed Of
Vipin Chandra Kandpal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 10 UK CK 0048
High Courts27 Oct 2020Allowed
Umesh Kumar Sharma And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2020) 10 UK CK 0042
Indian Penal Code, 1860 — Section 120B, 124A, 147, 148, 149, 385, 386, 387, 388, 389, 415, 419, 420, 427, 452, 467, 468, 469, 471, 504, 506, 509Code Of Criminal Procedure, 1973 — Section 70, 91, 154, 155, 155(2), 156, 156(1), 157, 162, 169, 170, 173, 173(2), 173(8), 419, 482Constitution Of India, 1950 — Article 226
High Courts21 Oct 2020Disposed Of
Shammi Babbar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 10 UK CK 0041
High Courts21 Oct 2020Dismissed
Santosh Bainjwal Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 10 UK CK 0040
Indian Penal Code, 1860 — Section 409, 467, 471
High Courts20 Oct 2020Allowed
Dr. Ashutosh Singh And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 10 UK CK 0039
High Courts20 Oct 2020Dismissed
Vinod Kumar Kuniyal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 10 UK CK 0038
High Courts19 Oct 2020Disposed Of
Vivek Kumar And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 10 UK CK 0043
High Courts19 Oct 2020Dismissed
Deena @ Sehjad Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 10 UK CK 0037
Indian Penal Code, 1860 — Section 304
High Courts19 Oct 2020Dismissed
Nanha Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 10 UK CK 0036
Indian Penal Code, 1860 — Section 411
High Courts19 Oct 2020Dismissed
Farman Ali & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 10 UK CK 0035
Uttarakhand Freedom Of Religion Act, 2008 — Section 8
High Courts16 Oct 2020Dismissed
Damini Saini & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 10 UK CK 0034