High Courts06 Nov 2020Disposed Of
Shivanshu Joshi Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 11 UK CK 0042
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 354, 452, 504, 506
COURT ARCHIVE
Uttarakhand High Court judgments, 2020
691 judgments · page 7 of 35
High Courts06 Nov 2020Dismissed
State Of Uttarakhand Vs Ravi Kant Kiryana
Uttarakhand High Court · (2020) 11 UK CK 0041
Indian Penal Code, 1860 — Section 362, 364Code Of Criminal Procedure, 1973 — Section 313
High Courts06 Nov 2020Disposed Of
Shiv Kumar Kashyap Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 11 UK CK 0040
Indian Penal Code, 1860 — Section 420, 468, 471
High Courts06 Nov 2020Dismissed
Tabassum & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 11 UK CK 0039
High Courts05 Nov 2020Disposed Of
Raj Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 11 UK CK 0037
High Courts05 Nov 2020Dismissed
Nishant Kumar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2020) 11 UK CK 0036
Code Of Criminal Procedure, 1973 — Section 311Evidence Act, 1872 — Section 138
High Courts05 Nov 2020Disposed Of
M/s M.S. Baisoya Media Private Limited Vs Northern India Holding Private Ltd. And Others
Uttarakhand High Court · (2020) 11 UK CK 0035
Arbitration And Conciliation Act, 1996 — Section 11, 11(8)
High Courts05 Nov 2020Disposed Of
M/s Uttarakhand Vidyut Nirman Swayatt Sahkarita Vs Uttarakhand Power Corporation Ltd
Uttarakhand High Court · (2020) 11 UK CK 0034
Arbitration And Conciliation Act, 1996 — Section 11(6), 11(8)
High Courts05 Nov 2020Disposed Of
Union Of India Vs M/s Kamkhya Enterprises
Uttarakhand High Court · (2020) 11 UK CK 0033
Arbitration And Conciliation Act, 1996 — Section 11(6), 11(8)
High Courts05 Nov 2020Disposed Of
K.R.L. Waste Management (Haridwar) Pvt. Ltd Vs Nagar Nigam Haridwar Office
Uttarakhand High Court · (2020) 11 UK CK 0032
Arbitration And Conciliation Act, 1996 — Section 11, 11(8)
High Courts05 Nov 2020Disposed Of
M/s Uttarakhand Vidyut Nirman Swayatt Sahkarita Vs Uttarakhand Power Corporation Ltd.
Uttarakhand High Court · (2020) 11 UK CK 0031
Arbitration And Conciliation Act, 1996 — Section 11(6), 11(8)
High Courts05 Nov 2020Disposed Of
M/s Kamar Alam & Company Vs Chief Engineer, S.S.W. And Another
Uttarakhand High Court · (2020) 11 UK CK 0030
Arbitration And Conciliation Act, 1996 — Section 11(6), 11(8)
High Courts05 Nov 2020Disposed Of
M/s Kundan Singh Prem Singh Jamnal And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2020) 11 UK CK 0029
Arbitration And Conciliation Act, 1996 — Section 11(6), 11(8)
High Courts05 Nov 2020Disposed Of
R.K. Agrawal Vs Govind Ballabh Pant University Of Agriculture And Technology
Uttarakhand High Court · (2020) 11 UK CK 0028
Arbitration And Conciliation Act, 1996 — Section 11, 11(8)
High Courts05 Nov 2020Disposed Of
M/s Dev Bhoomi Construction Private (Limited) Company Vs Chief Engineer, Garhwal Zone PWD And Others
Uttarakhand High Court · (2020) 11 UK CK 0027
Arbitration And Conciliation Act, 1996 — Section 11, 11(8)
High Courts04 Nov 2020Dismissed
Villagers Of Village Danpur And Another Vs Union Of India And Others
Uttarakhand High Court · (2020) 11 UK CK 0026
High Courts04 Nov 2020Dismissed
Jagdish Ram And Others Vs Jai Raj Shah And Another
Uttarakhand High Court · (2020) 11 UK CK 0025
Contempt Of Courts Act, 1971 — Section 20
High Courts04 Nov 2020Dismissed
Kunwar Lal Vs Estates Officer Institute Of Technology And Others
Uttarakhand High Court · (2020) 11 UK CK 0024
Public Premises (Eviction Of Unauthorized Occupants) Act, 1971 — Section 4, 5, 5(1), 9Constitution Of India, 1950 — Article 227
High Courts04 Nov 2020Dismissed
Vijay Pal Singh And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 11 UK CK 0023
High Courts04 Nov 2020Dismissed
Prem Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 11 UK CK 0022