Supreme Court08 Jun 2011Dismissed
Bhinva Ram Vs State of Rajasthan
Supreme Court Of India · (2011) 4 UJ 2559
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 323, 325
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 900 of 2,993
Supreme Court08 Jun 2011Allowed
State of Rajasthan Vs Chhote Lal and Others
Supreme Court Of India · (2012) AIRSCW 684 : (2012) AIRSCW 189 : (2013) 1 ALD(Cri) 835 : (2012) CriLJ 1214 : (2011) 6 SCALE 526 : (2011) 8 Supreme 484 : (2011) 8 Supreme 114
Penal Code, 1860 (IPC) — Section 201, 202, 302, 34, 42Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
Supreme Court07 Jun 2011Allowed
Tapas Kumar Ghosh Vs State of West Bengal
Supreme Court Of India · (2011) AIRSCW 5636 : (2011) 2 DMC 501 : (2011) 6 SCALE 549
Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A, 498B
Supreme Court07 Jun 2011Dismissed
State of U.P. Vs Rajit Ram @ Khurpanchi
Supreme Court Of India · (2011) 6 SCALE 477
Penal Code, 1860 (IPC) — Section 354, 376
Supreme Court07 Jun 2011Allowed
Mohd. Aslam Vs State of Rajasthan
Supreme Court Of India · (2011) 5 UJ 3031
Penal Code, 1860 (IPC) — Section 302, 304, 307, 324, 326
Supreme Court07 Jun 2011Allowed
Anwar Ali and Others Vs State of U.P.
Supreme Court Of India · (2012) CriLJ 1208 : (2011) 6 SCALE 545 : (2011) 4 UJ 2347
Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 452
Supreme Court06 Jun 2011Dismissed
Ajay K. Agrawal Vs Sri Manmohan Singh and Others
Supreme Court Of India · (2011) 6 SCALE 444
Supreme Court02 Jun 2011Allowed
Arabindra Mukherjee Vs State of West Bengal
Supreme Court Of India · (2012) CriLJ 1207 : (2011) 6 SCALE 547 : (2011) 14 SCC 352
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 201, 302, 364
Supreme Court01 Jun 2011Dismissed
Sanjay Adlakha Vs State of Haryana and Others
Supreme Court Of India · (2011) 6 SCALE 419 : (2011) 4 UJ 2203
Constitution of India, 1950 — Article 136
Supreme Court01 Jun 2011Allowed
Union of India (UOI) and Others Vs R. Balasubramanian
Supreme Court Of India · (2011) 4 UJ 2201
Supreme Court01 Jun 2011Allowed
Umesh Kumar Vs State of Uttarakhand and Others
Supreme Court Of India · (2011) 4 UJ 2580
Supreme Court01 Jun 2011Dismissed
Nagar Palika Parishad Nainital Vs Nav Bhar Ali and Others
Supreme Court Of India · (2011) 2 UJ 1897
Supreme Court01 Jun 2011Disposed Of
Kejabai and Another Vs State of Chhattisgarh
Supreme Court Of India · (2011) 4 UJ 2577
Penal Code, 1860 (IPC) — Section 304B, 498A
Supreme Court01 Jun 2011Allowed
Social Justice Alliance and Another Vs Union of India (UOI) and Others
Supreme Court Of India · (2011) 59 BLJR 1758 : (2011) 4 UJ 2209
Constitution of India, 1950 — Article 15(5)
Supreme Court01 Jun 2011Disposed Of
Mogili Madhu Vs State of A.P. Tr. S.H.O.
Supreme Court Of India · (2011) 3 UJ 2071
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 8
Supreme Court30 May 2011Allowed
Sombir and Others Vs State of Haryana and Others
Supreme Court Of India · (2011) 4 UJ 2579
Supreme Court30 May 2011Allowed
Brahm Dev Sharma Vs State of Haryana and Others
Supreme Court Of India · (2011) 4 UJ 2457
Haryana Excise and Taxation Department (Group B) Service Rules, 1988 — Rule 16
Supreme Court30 May 2011Allowed
Shyam Lal Soni Vs Rajbir
Supreme Court Of India · (2011) 5 UJ 2866
Limitation Act, 1963 — Section 5
Supreme Court30 May 2011Dismissed
Yashpal and Others Vs Chandigarh Administration and Others
Supreme Court Of India · (2011) 2 UJ 1900
Penal Code, 1860 (IPC) — Section 120B, 34, 420
Supreme Court30 May 2011Dismissed
Assam Cable Communications P. Ltd. Vs Zee Turner Ltd.
Supreme Court Of India · (2011) 4 UJ 2108