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Supreme Court Of India judgments

59,848 judgments · page 902 of 2,993

Supreme Court13 May 2011Allowed

Rangammal Vs Kuppuswami and Another

Supreme Court Of India · AIR 2011 SC 2344 : (2012) AIRSCW 2376 : (2011) AIRSCW 3428 : (2011) 5 ALD 38 : (2011) 5 AWC 4692 : (2011) 4 BomCR 32 : (2011) 4 CTC 769 : (2011) 4 JCR 37 : (2011) 6 JT 457 : (2011) 3 LW 48 : (2011) 2 OLR 278 : (2011) 4 RCR(Civil) 251 : (2011) 113 RD 744 :

Evidence Act, 1872 — Section 101
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Supreme Court13 May 2011

Mohammad Ahmad and Another Vs Atma Ram Chauhan and Others

Supreme Court Of India · (2011) 7 ADJ 296 : AIR 2011 SC 1940 : (2011) 4 AWC 3741 : (2011) 4 BomCR 74 : (2011) 2 CG.L.R.W. 180 : (2011) 4 CTC 218 : (2011) 179 DLT 532 : (2011) 6 JT 189 : (2011) 2 KLJ 39 : (2011) 162 PLR 711 : (2011) 2 RCR(Civil) 972 : (2011) 1 RCR(Rent) 394 : (201

Constitution of India, 1950 — Article 226, 227
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Supreme Court13 May 2011Allowed

Ruchi Majoo Vs Sanjeev Majoo

Supreme Court Of India · AIR 2011 SC 1952 : (2011) AIRSCW 3311 : (2011) 5 ALD 19 : (2011) 3 ALLMR 991 : (2011) 4 AWC 4295 : (2011) 4 BomCR 542 : (2011) 3 CTC 873 : (2011) 2 DMC 317 : (2011) 3 JCC 1617 : (2011) 6 JT 167 : (2011) 2 KLT 788 : (2011) 4 LW 774 : (2011) 5 MhLj 316 : (2

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227, 32Criminal Procedure Code, 1973 (CrPC) — Section 13, 488
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Supreme Court13 May 2011Dismissed

Prakash Kadam and Vs Ramprasad Vishwanath Gupta and Another

Supreme Court Of India · AIR 2011 SC 1945 : (2011) AIRSCW 3113 : (2011) 2 Crimes 279 : (2011) 3 GLR 2237 : (2011) 2 JCC 1407 : (2011) 2 KLJ 37 : (2011) 3 PLJR 277 : (2011) 3 RCR(Criminal) 1 : (2011) 2 RLW 1833 : (2011) 6 SCALE 236 : (2011) 6 SCC 189 : (2011) 2 SCC(Cri) 848 : (201

Criminal Procedure Code, 1973 (CrPC) — Section 176(1A)Penal Code, 1860 (IPC) — Section 120B, 302, 34, 364
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Supreme Court13 May 2011Allowed

Cantonment Board and Another Vs Church of North India

Supreme Court Of India · AIR 2011 SC 2339 : (2011) AIRSCW 3437 : (2011) 3 AWC 3161 : (2011) 4 BomCR 66 : (2011) 6 JT 49 : (2011) 3 RCR(Civil) 426 : (2011) 1 RCR(Rent) 448 : (2011) 6 SCALE 229 : (2011) 3 UJ 2064

Cantonments Act, 1924 — Section 116, 116A, 280Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2, 2(1), 2(2), 4, 5Transfer of Property Act, 1882 — Section 106, 106(1), 107
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Supreme Court13 May 2011Allowed

Balchandra L. Jarkiholi and Others Vs B.S. Yeddyurappa and Others

Supreme Court Of India · (2011) 6 AWC 5810 Supp : (2011) 6 JT 132 : (2011) 7 MLJ 283 : (2011) 3 RCR(Civil) 223 : (2011) 6 SCALE 172 : (2011) 7 SCC 1 : (2011) 4 UJ 2073

Constitution of India, 1950 — Article 102, 122, 136, 14, 19(1)Karnataka Legislative Assembly (Disqualification of Members on Ground of Defection) Rules, 1986 — Rule 6, 6(2), 6(4), 6(5), 6(6)
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Supreme Court13 May 2011Allowed

Harjit Singh Uppal Vs Anup Bansal

Supreme Court Of India · (2012) AIRSCW 341 : (2011) 6 CTC 563 : (2011) 6 JT 236 : (2011) 163 PLR 520 : (2011) 3 RCR(Civil) 247 : (2011) 1 RCR(Rent) 438 : (2011) 6 SCALE 406 : (2011) 11 SCC 672 : (2011) 7 Supreme 86 : (2011) 4 UJ 2135

Civil Procedure Code, 1908 (CPC) — Section 104, 105, 105(1), 105(2), 91East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2), 15, 15(1), 35A
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Supreme Court12 May 2011Allowed

Allahabad High School Society, Allahabad and Another Vs State of U.P. and Others

Supreme Court Of India · AIR 2011 SC 1969 : (2011) AIRSCW 3120 : (2011) 4 AWC 4006 : (2011) 4 CHN 95 Supp : (2011) 6 JT 250 : (2011) 6 SCALE 45 : (2011) 6 SCC 118 : (2011) 4 Supreme 50 : (2011) 2 UPLBEC 1504

Allahabad High Schools Society Rules, 1952 — Rule 11, 38Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 409, 420, 467, 468, 471
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Supreme Court12 May 2011Disposed Of

Abhyudya Sanstha Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 2011 SC 2353 : (2011) AIRSCW 3569 : (2011) 3 ALLMR 969 : (2011) 6 JT 195 : (2011) 6 SCALE 251 : (2011) 6 SCC 145 : (2011) 4 Supreme 148 : (2011) 4 UJ 2459

Constitution of India, 1950 — Article 136Land Acquisition Act, 1894 — Section 11ANational Council for Teacher Education Act, 1993 — Section 12, 14, 15, 16, 17
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Supreme Court12 May 2011Dismissed

Ram Prakash Sharma Vs Babulal Birla and Others

Supreme Court Of India · (2011) AIRSCW 3636 : (2011) 5 ALD 159 : (2011) 2 CHN 247 Supp : (2011) 2 KLJ 632 : (2011) 2 KLT 766 : (2011) 2 RCR(Rent) 210 : (2011) 2 RLW 1819 : (2011) 6 SCALE 329 : (2011) 6 SCC 449 : (2011) 2 UJ 1700

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Supreme Court12 May 2011Allowed

PEPSU Road Transport Corporation, Patiala Vs Mangal Singh and Others PEPSU Road Transport Corporation and Another Vs Sharanjit Kaur (Dead) through L.Rs.

Supreme Court Of India · AIR 2011 SC 1974 : (2011) AIRSCW 3197 : (2011) 4 ALLMR 925 : (2011) 129 FLR 1101 : (2011) 3 LLJ 308 : (2011) 5 MhLj 819 : (2011) 6 SCALE 53 : (2011) 11 SCC 702 : (2011) 2 SCC(L&S) 322 : (2011) 4 Supreme 1 : (2011) 4 UJ 2516

Constitution of India, 1950 — Article 12, 309, 311(2)Limitation Act, 1963 — Article 158Oil and Natural Gas Commission Act, 1959 — Section 12
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Supreme Court12 May 2011Disposed Of

Kodikunnil Suresh @ J. Monian Vs N.S. Saji Kumar etc. etc.

Supreme Court Of India · (2011) 6 JT 83 : (2011) 2 KLT 721 : (2011) 6 MLJ 595 : (2011) 3 RCR(Civil) 194 : (2011) 6 SCALE 70 : (2011) 6 SCC 430 : (2011) 7 SCR 640 : (2011) 5 UJ 2915

Childrens Act, 1960 — Section 2Evidence Act, 1872 — Section 3, 35Representation of the People Act, 1951 — Section 100(1), 116A, 116C(2), 117, 36
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Supreme Court12 May 2011Allowed

B. Kothandapani Vs Tamil Nadu State Transport Corporation Ltd.

Supreme Court Of India · (2011) ACJ 1971 : (2011) 4 AWC 3609 : (2011) 6 JT 257 : (2011) 3 KLT 31 SN : (2011) 5 MhLj 307 : (2011) 3 RCR(Civil) 206 : (2011) 2 RLW 1826 : (2011) 6 SCALE 41 : (2011) 6 SCC 420 : (2011) 2 SCC(Cri) 1002 : (2011) 3 TAC 7 : (2011) 1 UD 435

Motor Vehicles Act, 1939 — Section 110BMotor Vehicles Act, 1988 — Section 168(1)
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