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Supreme Court Of India judgments

59,848 judgments · page 798 of 2,993

Supreme Court04 Apr 2013Disposed Of

Bajaj Auto Limited Vs Rajendra Kumar Jagannath Kathar and Others

Supreme Court Of India · (2013) 4 ABR 519 : (2013) 10 AD 552 : (2013) 4 ALLMR 400 : (2013) 4 BomCR 263 : (2013) 2 CGBCLJ 246 : (2013) 137 FLR 695 : (2013) 4 JT 470 : (2013) 3 LLJ 482 : (2013) 5 MhLj 515 : (2013) 5 SCALE 296 : (2013) 5 SCC 691 : (2013) 2 SCC(L&S) 403

Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 26, 27, 28, 29, 30
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Supreme Court04 Apr 2013Dismissed

Bhagwati Developers Private Limited Vs The Peerless General Finance Investment Company Limited and Others

Supreme Court Of India · (2013) 4 AD 549 : AIR 2013 SC 1690 : (2013) AIRSCW 2143 : (2013) 114 CLA 1 : (2013) 178 CompCas 1 : (2013) 2 CompLJ 465 : (2013) 4 JT 624 : (2013) 4 LW 270 : (2013) 5 SCALE 378 : (2013) 5 SCC 455 : (2013) 120 SCL 1 : (2013) 3 Supreme 139 : (2013) 4 WBLR 3

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(5)Companies Act, 1913 — Section 153Companies Act, 1956 — Section 397, 398, 399
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Supreme Court04 Apr 2013Allowed

Khachar Dipu @ Dilipbhai Nakubhai Vs State of Gujarat

Supreme Court Of India · (2013) 3 AJR 630 : (2013) CriLJ 3177 : (2014) 1 GLR 1 : (2013) 3 JLJR 440 : (2013) 6 JT 613 : (2013) 4 PLJR 27 : (2013) 3 RCR(Criminal) 188 : (2013) 5 SCALE 337 : (2013) 4 SCC 322

Penal Code, 1860 (IPC) — Section 201, 299, 300, 302, 304
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Supreme Court03 Apr 2013Allowed

Ramesh Chandra Shah and Others Vs Anil Joshi and Others

Supreme Court Of India · (2013) 5 AD 52 : AIR 2013 SC 1613 : (2013) AIRSCW 2219 : (2013) 3 AWC 2197 : (2013) 137 FLR 759 : (2013) 2 JLJR 366 : (2013) 4 JT 441 : (2013) 8 JT 311 : (2013) LabIC 2676 : (2013) 5 SCALE 397 : (2013) 11 SCC 309 : (2013) 3 SCT 657 : (2013) 2 SLJ 377 : (2

Constitution of India, 1950 — Article 226, 309Uttar Pradesh Medical Health and Family Welfare Department Physiotherapist and Occupational Therapist Service Rules, 1998 — Rule 15, 6Uttarakhand Procedure for Direct Recruitm
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Supreme Court03 Apr 2013Dismissed

A.G.M., Karnataka State Financial Corporation Vs Gen. Section, Mysore Div. Ind. Work. UNI. and Another

Supreme Court Of India · (2014) 1 AJR 311 : (2013) 3 AKR 130 : (2013) 4 ALLMR 965 : (2013) 3 AWC 3145 : (2013) 1 BC 699 : (2014) 141 FLR 782 : (2013) 5 KarLJ 58 : (2013) 4 KCCR 3108 : (2014) 3 LLN 307 : (2014) 2 MhLj 507 : (2014) 3 MPHT 264 : (2014) 2 MPLJ 11 : (2013) 10 SCC 638

Companies Act, 1956 — Section 529Industrial Disputes Act, 1947 — Section 33CState Financial Corporations Act, 1951 — Section 29, 31, 46B
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Supreme Court02 Apr 2013Disposed Of

Subal Ghorai and Others Vs State of West Bengal

Supreme Court Of India · (2013) 4 AD 635 : (2013) AIRSCW 3627 : (2013) 2 ALT(Cri) 197 : (2013) CriLJ 3626 : (2013) 2 Crimes 137 : (2013) 4 JT 527 : (2013) 5 SCALE 275 : (2013) 4 SCC 607 : (2013) 2 Supreme 597 : (2013) 2 UC 1055

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 141, 142, 143, 147, 148
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Supreme Court02 Apr 2013Dismissed

Usha Stud and Agricultural Farms Pvt. Ltd. and Others Vs State of Haryana and Others

Supreme Court Of India · (2013) 4 AD 501 : AIR 2013 SC 1282 : (2013) AIRSCW 2024 : (2013) ALT(Rev) 203 : (2013) 3 AWC 2177 : (2013) 3 BomCR 1 : (2013) 3 CDR 746 : (2013) 2 CGBCLJ 5 : (2013) 3 CTC 449 : (2013) 2 JLJR 203 : (2013) 4 JT 426 : (2013) 4 MhLj 489 : (2013) 3 MPLJ 325 :

Constitution of India, 1950 — Article 14, 19Land Acquisition Act, 1894 — Section 11, 17, 23, 3, 4Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 2(1)
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Supreme Court02 Apr 2013Disposed Of

State of Haryana Vs Basti Ram

Supreme Court Of India · (2013) 2 ACR 1853 : (2013) 4 AD 245 : AIR 2013 SC 1307 : (2013) AIRSCW 2010 : (2013) 4 AJR 235 : (2013) 82 ALLCC 19 : (2013) ALLMR(Cri) 1904 : (2013) 2 BomCR(Cri) 512 : (2013) 2 Crimes 154 : (2013) 2 JCC 981 : (2013) 2 JLJR 190 : (2013) 13 JT 622 : (2013)

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 342, 363, 366, 376, 376(2)
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Supreme Court02 Apr 2013Allowed

National Fertilizers Ltd. Vs Tuncay Alankus and Another

Supreme Court Of India · (2013) 3 ACR 2490 : (2014) 1 AD 150 : AIR 2013 SC 1299 : (2013) AIRSCW 2016 : (2013) 3 CDR 759 : (2013) 8 JT 375 : (2013) 4 MLJ 453 : (2013) 3 RCR(Criminal) 168 : (2013) 5 SCALE 255 : (2013) 9 SCC 600 : (2013) 2 Supreme 524

Constitution of India, 1950 — Article 129Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 409, 420
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Supreme Court02 Apr 2013Dismissed

Sterlite Industries (India) Ltd. Vs Union of India (UOI) and Others Etc. Etc.

Supreme Court Of India · (2013) 4 ABR 858 : (2013) 3 CDR 657 : (2013) 3 EFLT 401 : (2013) 3 EFLT 388 : (2013) 4 JT 388 : (2013) 2 KLT 245 : (2013) 2 KLT 235 : (2013) 3 MLJ 741 : (2013) 2 RCR(Criminal) 545 : (2013) 5 SCALE 202 : (2013) 4 SCC 575

Air (Prevention and Control of Pollution) Act, 1981 — Section 21Constitution of India, 1950 — Article 136, 21Environment (Protection) Act, 1986 — Section 3(1), 3(2)
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Supreme Court02 Apr 2013Allowed

Reshma Kumari and Others Vs Madan Mohan and Another

Supreme Court Of India · (2013) 2 ACC 907 : (2013) ACJ 1253 : (2013) 4 AD 516 : (2013) 3 ALLMR 460 : (2013) 99 ALR 1 : (2013) 1 AnWR 808 : (2013) 4 AWC 3265 : (2013) 3 BomCR 19 : (2013) 2 CTC 680 : (2013) 3 JLJR 292 : (2013) 4 JT 362 : (2013) 2 KLT 317 : (2013) 2 KLT 304 : (2013)

Motor Vehicles Act, 1939 — Section 110B, 92A, 92A(1)Motor Vehicles Act, 1988 — Section 140, 140(1), 140(2), 140(3), 158(6)
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Supreme Court02 Apr 2013Dismissed

Bharat Petroleum Corporation Limited Vs Rama Chandrashekhar Vaidya and Another

Supreme Court Of India · (2013) 4 ABR 837 : (2013) 5 AD 116 : (2014) 1 AJR 307 : (2013) 3 AKR 132 : (2013) 3 BomCR 512 : (2013) 2 CTC 881 : (2013) 8 JT 301 : (2013) 3 LW 296 : (2014) 4 MhLj 69 : (2013) 3 MLJ 617 : (2014) 3 MPLJ 39 : (2013) 3 RCR(Civil) 336 : (2013) 2 RCR(Rent) 29

Burmah Shell (Acquisition of Undertakings in India) Act, 1976 — Section 3, 5, 5(2), 7, 7(1)
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