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Supreme Court Of India judgments

59,848 judgments · page 799 of 2,993

Supreme Court02 Apr 2013Dismissed

Abdul Nasar Adam Ismail through Abdul Basheer Adam Ismail Vs The State of Maharashtra and Others

Supreme Court Of India · (2013) 3 ABR 812 : (2013) 4 AD 405 : AIR 2013 SC 1376 : (2013) AIRSCW 2037 : (2013) 2 ALD(Cri) 84 : (2013) ALLMR(Cri) 1922 : (2013) 2 BomCR(Cri) 517 : (2013) 2 Crimes 129 : (2013) 197 ECR 1 : (2013) 3 JLJR 209 : (2013) 8 JT 488 : (2013) 6 JT 622 : (2013)

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22, 22(5)Customs Act, 1962 — Section 108
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Supreme Court02 Apr 2013Allowed

Union of India (UOI) and Others Vs Ex-GNR Ajeet Singh

Supreme Court Of India · (2013) 5 AD 401 : (2013) AIRSCW 2116 : (2013) CriLJ 2215 : (2013) 137 FLR 975 : (2013) 4 JT 415 : (2013) 2 LLN 9 : (2013) 2 RCR(Criminal) 639 : (2013) 5 SCALE 107 : (2013) 4 SCC 186 : (2013) 2 SCC(L&S) 321 : (2013) 2 SLJ 457 : (2013) 2 Supreme 513 : (2013

Army Act, 1950 — Section 164(2), 39, 52, 69Army Rules, 1954 — Rule 141(2), 142(2), 51, 52(2), 52(2A)Criminal Procedure Code, 1973 (CrPC) — Section 464
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Supreme Court02 Apr 2013Disposed Of

Kulwant Singh and Others Vs State of Punjab

Supreme Court Of India · (2013) 2 ACR 1842 : (2013) 4 AD 430 : (2013) AIRSCW 2154 : (2013) 2 ALD(Cri) 241 : (2013) 83 ALLCC 154 : (2013) ALLMR(Cri) 1909 : (2013) 3 ALT(Cri) 122 : (2013) 2 CGBCLJ 197 : (2013) CriLJ 2199 : (2014) 1 DMC 612 : (2013) 3 JCC 1594 : (2013) 4 JT 616 : (2

Criminal Procedure Code, 1973 (CrPC) — Section 161Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B
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Supreme Court01 Apr 2013Disposed Of

Bangalore Development Authority Vs Vijaya Leasing Ltd. and Others

Supreme Court Of India · (2013) 5 AD 393 : AIR 2013 SC 2417 : (2013) AIRSCW 3463 : (2013) 3 AKR 250 : (2013) 99 ALR 76 : (2013) ALT(Rev) 360 : (2013) 4 AWC 3394 : (2013) 8 JT 417 : (2013) 4 KarLJ 572 : (2013) 3 RCR(Civil) 55 : (2013) 5 SCALE 651 : (2013) 14 SCC 737 : (2013) 3 WLN

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 48(1), 6
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Supreme Court01 Apr 2013Allowed

Shrirampur Municipal Council, Shrirampur Vs Satyabhamabai Bhimaji Dawkher and Others

Supreme Court Of India · (2013) 3 ABR 1154 : (2013) 4 AD 361 : AIR 2013 SC 3757 : (2013) AIRSCW 2384 : (2013) 3 ALLMR 477 : (2013) 3 BomCR 481 : (2013) 2 JLJR 246 : (2013) 4 JT 594 : (2013) 5 MhLj 492 : (2013) 5 SCALE 179 : (2013) 5 SCC 627 : (2013) 2 Supreme 732

Constitution of India, 1950 — Article 300ALand Acquisition Act, 1894 — Section 11, 11A, 16, 17, 23Maharashtra Regional and Town Planning (Second Amendment) Act, 1972 — Section 40(1), 40(2), 40(3)
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Supreme Court01 Apr 2013Allowed

Novartis AG Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 2013 SC 1311 : (2013) 4 AWC 3611 : (2013) 4 JT 195 : (2013) 3 LW 449 : (2013) 3 MLJ 421 : (2013) 54 PTC 1 : (2013) 2 RCR(Civil) 685 : (2013) 5 SCALE 12 : (2013) 6 SCC 1 : (2013) 119 SCL 217

Constitution Of India, 1950 — Article 14, 136Patent Rules, 2003 — Rule 55Patents Act, 1970 — Section 2(1), 2(1)(j), 2(1)(ja), 2(1)(l), 2(1)(ta), 2(1)(ac), 3, 3(d), 4, 5, 10, 10(4), 10(5), 25, 25(1), 63, 64, 64(1)(e), 64(1)(f), 65, 83, 84, 85, 133
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Supreme Court01 Apr 2013Allowed

K.R.J. Sarma Vs R.V. Surya Rao and Another The Public Prosecutor, High Court of Andhra Pradesh Vs R.V. Surya Rao

Supreme Court Of India · (2013) 2 ACR 1185 : (2013) 7 AD 189 : (2013) AIRSCW 2126 : (2013) 4 AJR 239 : (2013) 2 ALD(Cri) 71 : (2013) ALLMR(Cri) 1920 : (2013) CriLJ 2189 : (2013) 2 DMC 760 : (2013) 2 JCC 979 : (2013) 2 RCR(Criminal) 930 : (2013) 5 SCALE 391 : (2013) 4 SCC 118

Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 306, 498A
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Supreme Court22 Mar 2013Dismissed

Madhavi Amma and Others Vs S. Prasannakumari and Others

Supreme Court Of India · (2013) 5 AD 352 : AIR 2013 SC 1384 : (2013) AIRSCW 1849 : (2013) ALT(Rev) 179 : (2013) 3 CHN 110 : (2013) 8 JT 85 : (2013) 2 KLT 114 : (2014) 2 RCR(Civil) 181 : (2014) 1 RCR(Rent) 244 : (2013) 4 SCALE 644 : (2013) 4 SCC 77 : (2013) 3 Supreme 424

Kerala Land Reforms Act, 1963 — Section 10, 100, 101, 101, 102
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Supreme Court22 Mar 2013Allowed

Rukmini Amma and Others Vs Rajeswary Dead through L.Rs. and Others

Supreme Court Of India · AIR 2013 SC 2428 : (2013) 3 AKR 155 : (2013) 5 ALD 40 : (2013) 98 ALR 728 : (2013) 3 AWC 2584 : (2013) 8 JT 147 : (2013) 3 KLT 119 : (2013) 3 LW 317 : (2014) 1 MhLj 68 : (2014) 1 MPLJ 30 : (2013) 2 RCR(Civil) 640 : (2013) 5 SCALE 352 : (2013) 9 SCC 121 :

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Madras Plantations Agricultural Income Tax Act, 1955 — Section 3, 4, 4(2)Transfer of Property Act, 1882 — Section 76
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Supreme Court22 Mar 2013dismissed

Deep Trading Company Vs Indian Oil Corporation and Others

Supreme Court Of India · (2013) 4 AD 281 : AIR 2013 SC 1479 : (2013) AIRSCW 1891 : (2013) 98 ALR 722 : (2013) 2 ARBLR 105 : (2013) 3 AWC 2984 : (2013) 2 BLJ 513 : (2013) 114 CLA 18 : (2013) 177 CompCas 475 : (2013) 2 CompLJ 271 : (2013) 2 CTC 888 : (2013) 8 JT 159 : (2013) 3 LW 3

Arbitration and Conciliation Act, 1996 — Section 11, 11(1), 11(2), 11(3), 11(4)
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Supreme Court22 Mar 2013Allowed

Rakesh and Another Vs State of Haryana

Supreme Court Of India · (2013) 4 AD 165 : (2013) 81 ALLCC 1007 : (2013) 2 Crimes 250 : (2013) 2 JLJR 216 : (2013) 8 JT 456 : (2013) 3 MLJ(Cri) 121 : (2013) 3 RCR(Criminal) 568 : (2013) 4 SCALE 607 : (2013) 4 SCC 69

Penal Code, 1860 (IPC) — Section 302, 303, 304, 34, 498A
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