COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 797 of 2,993

Supreme Court09 Apr 2013Disposed Of

Manoj H. Mishra Vs Union of India and Others

Supreme Court Of India · (2013) 4 AD 617 : AIR 2013 SC 2809 : (2013) 3 AWC 2965 : (2013) 2 CGBCLJ 205 : (2013) 137 FLR 911 : (2013) 4 JT 513 : (2013) LabIC 2906 : (2013) 3 LLJ 289 : (2013) 5 SCALE 618 : (2013) 6 SCC 313 : (2013) 2 SCC(L&S) 507 : (2013) 3 SCT 41 : (2013) 2 SLJ 292

Constitution of India, 1950 — Article 129, 136, 215, 226, 323AContempt of Courts Act, 1971 — Section 2

Supreme Court09 Apr 2013Dismissed

Sarva U.P. Gramin Bank and Others Vs Manoj Kumar Chak Vidur Gramin Bank and Others Vs Paramjeet Singh and Others

Supreme Court Of India · (2013) 5 AD 253 : AIR 2013 SC 2473 : (2013) 3 AJR 781 : (2013) 4 ALJ 279 : (2013) 4 ALLMR 415 : (2013) 3 AWC 2760 : (2013) 137 FLR 984 : (2013) 4 JT 549 : (2013) LabIC 2465 : (2013) 5 SCALE 486 : (2013) 6 SCC 287 : (2013) 2 SCC(L&S) 481 : (2013) 3 SCT 177

Constitution of India, 1950 — Article 14, 16Regional Rural Banks (Appointment and Promotion of Officers and Other Employees) Rules, 1988 — Rule 2Regional Rural Banks Act, 1976 — Section 17, 24, 29, 29(2)

Supreme Court09 Apr 2013Dismissed

Rushi Guman Singh Vs State of Orissa and Others

Supreme Court Of India · (2013) 5 AD 173 : (2013) 116 CLT 439 : (2013) 137 FLR 753 : (2013) 6 JT 394 : (2013) 5 SCALE 480 : (2013) 11 SCC 266 : (2013) 3 SCT 50

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10, 10, 10(3), 10(3), 10(4), 10(4)Constitution of India, 1950 — Article 14, 16, 19(1)Orissa Civil Services (Classification, Control and Appeal

Supreme Court09 Apr 2013Dismissed

Sunil Kundu and Another Vs State of Jharkhand

Supreme Court Of India · (2013) 2 ACR 1202 : (2013) 4 AD 573 : (2013) AIRSCW 2278 : (2013) 2 AJR 750 : (2013) 2 ALD(Cri) 217 : (2013) 2 ALT(Cri) 336 : (2013) 3 CGLJ 583 : (2013) CriLJ 2339 : (2013) 2 Crimes 220 : (2013) 3 JLJR 28 : (2013) 6 JT 599 : (2013) 4 RCR(Criminal) 147 : (

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 201, 302, 34

Supreme Court09 Apr 2013Dismissed

P. Thiagarajan Vs Rajam Sreerangum and Others

Supreme Court Of India · (2013) 04 SC CK 0044

Supreme Court09 Apr 2013Dismissed

Kranti Vs Union of India (UOI) and Others

Supreme Court Of India · (2013) 04 SC CK 0029

Supreme Court08 Apr 2013Allowed

Mohinder Vs State of Haryana

Supreme Court Of India · (2013) 2 ACR 1187 : (2013) 4 AD 439 : (2013) 2 ALT(Cri) 331 : (2013) 2 BomCR(Cri) 617 : (2013) 2 CGBCLJ 233 : (2013) 3 CGLJ 274 : (2013) CriLJ 3662 : (2013) 2 Crimes 206 : (2013) 10 JT 450 : (2013) 2 RCR(Criminal) 594 : (2013) 5 SCALE 463 : (2013) 2 UC 10

Criminal Procedure Code, 1973 (CrPC) — Section 100, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 54, 57

Supreme Court08 Apr 2013Dismissed

Amitbhai Anilchandra Shah Vs The Central Bureau of Investigation and Another

Supreme Court Of India · (2013) 3 ABR 1116 : (2013) 4 AD 449 : AIR 2013 SC 3794 : (2013) AIRSCW 2353 : (2013) 4 AJR 256 : (2013) 2 BomCR(Cri) 593 : (2013) CriLJ 2313 : (2013) 2 Crimes 171 : (2013) 2 JLJR 477 : (2013) 4 JT 333 : (2013) 2 KLJ 667 : (2013) 2 OLR 269 : (2013) 2 PLJR

Constitution of India, 1950 — Article 14, 19, 20, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 157, 162Penal Code, 1860 (IPC) — Section 120B

Supreme Court08 Apr 2013Allowed

Mahadeo (D) through L.Rs. and Others Vs State of U.P. and Others

Supreme Court Of India · (2013) 5 AD 123 : AIR 2013 SC 1628 : (2013) AIRSCW 2239 : (2013) 4 ALD 51 : (2013) 3 ALJ 535 : (2013) ALT(Rev) 215 : (2013) 3 AWC 2787 : (2013) 3 CDR 773 : (2013) 2 CGBCLJ 223 : (2013) 3 JLJR 37 : (2013) 8 JT 430 : (2013) 4 KarLJ 97 : (2013) 4 MLJ 602 : (

Land Acquisition Act, 1894 — Section 11, 11A, 16, 17, 17(1)

Supreme Court08 Apr 2013Dismissed

B.T. Krishnamurthy Vs Sri Basaveswara Education Society and Others Sri Basaveswara Education Society and Another Vs T.D. Viswanath and Others

Supreme Court Of India · (2013) 5 AD 87 : AIR 2013 SC 1787 : (2013) AIRSCW 2199 : (2013) 2 CGBCLJ 238 : (2013) 137 FLR 689 : (2013) 2 JLJR 354 : (2013) 6 JT 400 : (2013) 3 KarLJ 632 : (2013) LabIC 2684 : (2013) 3 PLJR 14 : (2013) 5 SCALE 449 : (2013) 4 SCC 490 : (2013) 2 SCC(L&S)

Supreme Court08 Apr 2013Dismissed

Rajureshwar and Associates Vs State of Maharashtra and Others

Supreme Court Of India · (2013) 5 ABR 59 : (2013) 4 AJR 147 : (2013) 5 ALLMR 951 : (2013) 4 AWC 4124 : (2013) 10 JT 448 : (2013) 2 RCR(Civil) 972 : (2013) 7 SCALE 77

Supreme Court08 Apr 2013Allowed

Lal Bahadur and Others Vs State (NCT of Delhi)

Supreme Court Of India · (2013) 2 ACR 1190 : (2013) 4 AD 416 : (2013) 2 ALT(Cri) 297 : (2013) CriLJ 2205 : (2013) 2 Crimes 209 : (2013) 199 DLT 465 : (2013) 3 JLJR 42 : (2013) 2 RCR(Criminal) 620 : (2013) 5 SCALE 467 : (2013) 4 SCC 557 : (2013) 2 UC 1009

Criminal Procedure Code, 1973 (CrPC) — Section 379Penal Code, 1860 (IPC) — Section 147, 149, 299, 302, 390Supreme Court (Enlargement of Criminal Appellate Jurisdiction) Act, 1970 — Section 2

Supreme Court08 Apr 2013Dismissed

Municipal Corporation of Delhi Vs Yashwant Singh Negi

Supreme Court Of India · (2013) 3 AWC 2978 : (2013) 3 CDR 814 : (2013) 2 CGBCLJ 229 : (2013) 136 DRJ 1 : (2013) 2 JLJR 386 : (2013) 5 KarLJ 276 : (2013) 4 LW 389 : (2013) 3 PLJR 37 : (2013) 3 RCR(Civil) 94 : (2013) 5 SCALE 447 : (2013) 3 SCT 118

Supreme Court08 Apr 2013Dismissed

Dhrup Singh and Others Vs State of Bihar

Supreme Court Of India · (2013) 2 ACR 1369 : (2013) 2 ALT(Cri) 334 : (2013) 3 BomCR(Cri) 68 : (2013) 2 KHC 385 : (2013) 2 KLT 396 : (2013) 3 MPHT 486 : (2013) 4 RCR(Criminal) 228 : (2013) 5 SCALE 445 : (2013) 4 SCC 275 : (2013) 2 UC 1027

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 302, 34

Supreme Court08 Apr 2013Allowed

Rakesh Bhatnagar Vs Union of India and Others

Supreme Court Of India · (2013) 2 JLJR 365 : (2013) 3 PLJR 25 : (2013) 2 SCT 731

Supreme Court05 Apr 2013Dismissed

Bhanwar Kanwar Vs R.K. Gupta and Another

Supreme Court Of India · (2013) 4 ABR 841 : (2013) 5 AD 413 : (2014) 1 AJR 336 : (2013) 3 AKR 136 : (2013) 4 ALD 100 : (2013) 3 ALLMR 439 : (2013) 99 ALR 72 : (2013) 3 ALT 26 : (2013) 3 AWC 2190 : (2013) 4 BomCR 240 : (2013) 3 CDR 778 : (2013) 2 CompLJ 481 : (2013) 2 CPJ 5 : (201

Consumer Protection Act, 1986 — Section 14(1)Uttar Pradesh Indian Medical Council Act, 1939 — Section 39(1), 41(2)

Supreme Court05 Apr 2013Dismissed

Aspi Jal and Another Vs Khushroo Rustom Dadyburjor

Supreme Court Of India · (2013) 3 ABR 767 : (2013) 4 AD 442 : AIR 2013 SC 1712 : (2013) AIRSCW 2128 : (2013) 4 AJR 244 : (2013) 4 ALD 62 : (2013) 3 ALLMR 444 : (2013) 98 ALR 235 : (2013) 3 ALT 41 : (2013) 3 BLJ 366 : (2013) 4 BomCR 298 : (2013) 3 CDR 735 : (2013) 2 CGBCLJ 258 : (

Civil Procedure Code, 1908 (CPC) — Section 10Constitution of India, 1950 — Article 136, 227

Supreme Court05 Apr 2013Dismissed

Syed Yousuf Hussain Vs State of Andhra Pradesh

Supreme Court Of India · (2013) 2 ACR 1370 : (2013) 4 AD 304 : AIR 2013 SC 1677 : (2013) AIRSCW 2183 : (2013) AIRSCW 4897 : (2013) 2 ALD(Cri) 229 : (2013) 82 ALLCC 14 : (2013) ALLMR(Cri) 1932 : (2013) 2 ALT(Cri) 346 : (2013) CriLJ 2172 : (2013) 3 JCC 1606 : (2013) 3 JLJR 420 : (2

Penal Code, 1860 (IPC) — Section 149, 34Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 7

Supreme Court04 Apr 2013Allowed

State of Maharashtra Vs Bhakti Vedanta Book Trust and Others

Supreme Court Of India · (2013) 4 AD 537 : AIR 2013 SC 1667 : (2013) AIRSCW 2188 : (2013) 3 ALLMR 450 : (2013) 4 BomCR 280 : (2013) 4 JT 457 : (2013) 5 MhLj 195 : (2013) 5 SCALE 309 : (2013) 4 SCC 676 : (2013) 3 Supreme 1

Land Acquisition Act, 1894 — Section 11A, 4, 49, 5A, 6Maharashtra Regional and Town Planning (Second Amendment) Act, 1972 — Section 40(1), 40(2), 40(3)Maharashtra Regional and Town Planning Act, 1966 — Section 126,

Supreme Court04 Apr 2013Allowed

Sooguru Subrahmanyam Vs State of A.P.

Supreme Court Of India · AIR 2013 SC 1643 : (2013) AIRSCW 2255 : (2013) 2 ALD(Cri) 234 : (2013) 82 ALLCC 24 : (2013) ALLMR(Cri) 2642 : (2013) CriLJ 2253 : (2013) 2 Crimes 201 : (2013) 8 JT 441 : (2013) 2 NCC 56 : (2014) 1 RCR(Criminal) 518 : (2013) 5 SCALE 322 : (2013) 4 SCC 244

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302