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Supreme Court Of India judgments

59,848 judgments · page 796 of 2,993

Supreme Court12 Apr 2013Allowed

Rajesh and Others Vs Rajbir Singh and Others

Supreme Court Of India · (2013) 2 ACC 841 : (2013) ACJ 1403 : (2013) 4 ALT 35 : (2013) 2 AnWR 101 : (2013) 2 AnWR 360 : (2013) 3 AWC 3164 : (2013) 3 CTC 883 : (2013) 8 JT 288 : (2013) 3 KHC 212 : (2013) 3 KLJ 177 : (2013) 3 KLT 89 : (2013) 3 LW 737 : (2014) 1 MhLj 79 : (2014) 1 M

Motor Vehicles Act, 1988 — Section 158(6), 166, 166(4), 168
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Supreme Court11 Apr 2013Disposed Of

Ashrafi and Others Vs State of Haryana and Others

Supreme Court Of India · AIR 2013 SC 3654 : (2013) 99 ALR 45 : (2013) ALT(Rev) 220 : (2013) 116 CLT 369 : (2013) 4 CTC 228 : (2013) 5 JT 643 : (2013) 2 RCR(Civil) 856 : (2014) 124 RD 557 : (2013) 5 SCALE 686 : (2013) 5 SCC 527

Land Acquisition Act, 1894 — Section 18, 23(1A), 23(2), 28, 4
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Supreme Court11 Apr 2013Allowed

Mohan Lal and Another Vs State of Punjab

Supreme Court Of India · (2013) 2 ACR 1992 : AIR 2013 SC 2408 : (2013) AIRSCW 3523 : (2014) 1 ALD(Cri) 81 : (2013) ALLMR(Cri) 1860 : (2013) 2 ALT(Cri) 362 : (2013) CriLJ 3265 : (2013) 3 JCC 1584 : (2013) 2 JLJR 374 : (2013) 10 JT 384 : (2013) 3 PLJR 26 : (2013) 2 RCR(Criminal) 79

Constitution of India, 1950 — Article 21, 51ACriminal Procedure Code, 1973 (CrPC) — Section 309, 309(1)Evidence Act, 1872 — Section 114A
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Supreme Court11 Apr 2013Dismissed

Tejinder Singh @ Kaka Vs State of Punjab

Supreme Court Of India · (2013) 2 ACR 1212 : (2013) 5 AD 1 : (2013) 3 AJR 636 : (2013) 2 ALT(Cri) 313 : (2013) CriLJ 3130 : (2013) 2 Crimes 159 : (2013) 3 JCC 1561 : (2013) 3 JLJR 236 : (2013) 6 JT 585 : (2013) 2 NCC 109 : (2013) 2 OLR 419 : (2013) 3 RCR(Criminal) 572 : (2013) 5

Constitution of India, 1950 — Article 136, 142Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 148, 201, 302, 34, 376(2)
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Supreme Court11 Apr 2013Allowed

New Okhla Industrial Development Authority Vs Sarvpriya Sehkari Avas Samiti Ltd. and Another

Supreme Court Of India · (2013) 5 AD 65 : AIR 2013 SC 3143 : (2013) 4 ALJ 273 : (2013) 3 ALLMR 940 : (2013) 3 CDR 790 : (2013) 6 JT 368 : (2013) 5 SCALE 527 : (2013) 11 SCC 288 : (2013) 3 UPLBEC 2140

Constitution of India, 1950 — Article 136Uttar Pradesh Industrial Area Development Act, 1976 — Section 12, 2, 3, 4, 41Uttar Pradesh Urban Planning and Development Act, 1973 — Section 30, 32, 40, 41, 42
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Supreme Court11 Apr 2013Dismissed

Ramji Gupta and Another Vs Gopi Krishan Agrawal (D) and Others Ram Prakash Agarwal and Another Vs Gopi Krishan (Dead through L.Rs.) and Others

Supreme Court Of India · (2014) 2 AD 188 : AIR 2013 SC 3099 : (2013) 4 ALD 178 : (2013) 4 ALJ 466 : (2013) 99 ALR 66 : (2013) 5 ALT 12 : (2013) 3 AWC 2782 : (2013) 116 CLT 447 : (2013) 3 CTC 98 : (2013) 2 JLJR 341 : (2013) 10 JT 443 : (2013) 3 LW 305 : (2013) 3 PLJR 1 : (2013) 2

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 9 Rule 13, 146Hindu Succession Act, 1956 — Section 14, 14(1), 14(2), 30Land Acquisition Act, 1894 — Section 18, 30, 4, 9
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Supreme Court11 Apr 2013Allowed

Ram Deo Prasad Vs State of Bihar

Supreme Court Of India · (2013) 4 AD 586 : (2013) AIRSCW 2463 : (2013) AIRSCW 4810 : (2013) 3 AJR 24 : (2013) 2 ALD(Cri) 420 : (2013) 82 ALLCC 423 : (2013) ALLMR(Cri) 1876 : (2013) 2 ALT(Cri) 369 : (2013) CriLJ 2369 : (2013) 2 JLJR 416 : (2013) 7 JT 428 : (2013) 2 NCC 37 : (2013)

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 366Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 366A, 367, 376
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Supreme Court11 Apr 2013Disposed Of

Rajendra Singh Vs State of Uttaranchal

Supreme Court Of India · (2013) 3 ACR 2811 : (2013) 5 AD 21 : (2013) 3 AJR 436 : (2013) 4 ALJ 378 : (2013) ALLMR(Cri) 1870 : (2013) CriLJ 3172 : (2013) 2 Crimes 194 : (2013) 7 JT 438 : (2013) 5 SCALE 568 : (2013) 4 SCC 713

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302
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Supreme Court11 Apr 2013Dismissed

Shabir Ahmed Teli Vs State of Jammu and Kashmir

Supreme Court Of India · (2013) 5 AD 14 : (2013) AIRSCW 4867 : (2013) 2 ALT(Cri) 325 : (2013) 2 Crimes 228 : (2014) 2 JKJ 19 : (2013) 8 JT 541 : (2013) 5 SCALE 503 : (2013) 4 SCC 498

Arms Act, 1959 — Section 25, 7Criminal Procedure Code, 1973 (CrPC) — Section 161, 170(8), 374Ranbir Penal Code, 1989 — Section 109, 161, 164, 201, 302
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Supreme Court11 Apr 2013Allowed

Ram Pal @ Bunda Vs State of Haryana

Supreme Court Of India · (2013) 2 ACR 1990 : (2013) 3 AJR 558 : (2013) ALLMR(Cri) 2670 : (2013) CriLJ 3169 : (2013) 3 JCC 1796 : (2013) 3 JLJR 135 : (2013) 2 RCR(Criminal) 879 : (2013) 5 SCALE 754

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 376
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Supreme Court10 Apr 2013Allowed

Swaroop Singh Vs State of M.P.

Supreme Court Of India · (2013) 2 ACR 1985 : AIR 2013 SC 2912 : (2013) 3 AJR 826 : (2013) 2 ALD(Cri) 788 : (2013) CriLJ 3106 : (2013) 3 JCC 1601 : (2013) 3 JLJ 321 : (2013) 2 JLJR 411 : (2013) 10 JT 392 : (2013) 3 PLJR 62 : (2013) 2 RCR(Criminal) 926 : (2013) 5 SCALE 738 : (2013)

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 376(1), 506
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Supreme Court10 Apr 2013Allowed

V.K. Surendra Vs V.K. Thimmaiah and Others

Supreme Court Of India · (2013) 4 AD 562 : (2013) AIRSCW 3444 : (2013) 3 AKR 255 : (2013) 4 ALD 166 : (2013) 98 ALR 300 : (2013) 3 ALT 59 : (2013) 3 AWC 3159 : (2013) 3 CDR 767 : (2013) 8 JT 424 : (2014) 2 MhLj 1 : (2014) MPLJ 539 : (2013) 171 PLR 702 : (2013) 3 RCR(Civil) 64 : (

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
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Supreme Court10 Apr 2013Allowed

Aarushi Dhasmana Vs Union of India and Others

Supreme Court Of India · (2013) 6 ABR 256 : (2013) 5 AD 325 : (2013) AIRSCW 3653 : (2013) 4 AJR 645 : (2013) 3 AKR 311 : (2013) 4 JT 498 : (2013) 3 LW 273 : (2013) 2 OLR 411 : (2013) 2 RCR(Civil) 674 : (2013) 5 SCALE 536 : (2013) 9 SCC 475

Constitution of India, 1950 — Article 21
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Supreme Court10 Apr 2013Dismissed

Kailash @ Tanti Banjara Vs State of Madhya Pradesh

Supreme Court Of India · (2013) 2 ACR 2240 : (2013) 4 AJR 650 : (2013) 2 ALT(Cri) 493 : (2013) CriLJ 3646 : (2013) 3 JLJ 44 : (2013) 3 JLJR 24 : (2013) 8 JT 548 : (2014) 2 MPJR 71 : (2013) 3 PLJR 176 : (2013) 2 RCR(Criminal) 876 : (2013) 6 SCALE 1 : (2013) 14 SCC 340

Penal Code, 1860 (IPC) — Section 376, 506B
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Supreme Court10 Apr 2013Allowed

Venkataraja and Others Vs Vidyane Doureradjaperumal (D) Thr. L.Rs. and Others

Supreme Court Of India · (2013) 4 AD 596 : (2013) 3 AKR 149 : (2013) 4 ALD 121 : (2013) 3 ALLMR 899 : (2013) 98 ALR 673 : (2013) 3 ALT 46 : (2013) 3 ALT 49 : (2013) 3 AWC 2213 : (2013) 3 CDR 783 : (2013) 3 CTC 440 : (2013) 2 JLJR 388 : (2013) 4 JT 505 : (2013) 4 MLJ 700 : (2013)

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Specific Relief Act, 1877 — Section 42Specific Relief Act, 1963 — Section 34
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Supreme Court10 Apr 2013Dismissed

S. Kesari Hanuman Goud Vs Anjum Jehan and Others

Supreme Court Of India · (2013) 4 AD 609 : (2013) AIRSCW 3561 : (2013) 4 AJR 431 : (2013) 3 AKR 262 : (2013) 4 ALD 150 : (2013) 3 ALLMR 916 : (2013) 98 ALR 241 : (2013) 3 ALT 52 : (2013) 3 CDR 807 : (2013) 2 JLJR 359 : (2013) 8 JT 200 : (2013) 3 PLJR 19 : (2014) 2 RCR(Civil) 52 :

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2, Order 41 Rule 31, Order 8 Rule 9, 96Urban Land (Ceiling and Regulation) Act, 1976 — Section 27
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Supreme Court09 Apr 2013Dismissed

Rajasthan State Road Transport Corporation and Another Vs Satya Prakash

Supreme Court Of India · (2014) 2 AD 230 : (2013) AIRSCW 3611 : (2013) 5 ALD 88 : (2013) 137 FLR 1035 : (2013) 3 JLJR 585 : (2013) 7 JT 121 : (2013) LabIC 2875 : (2013) LLR 787 : (2014) 2 MhLj 138 : (2014) MPLJ 530 : (2013) 4 PLJR 93 : (2013) 6 SCALE 654 : (2013) 9 SCC 232 : (201

Industrial Disputes Act, 1947 — Section 10, 31(1), 33, 33(2), 33A
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Supreme Court09 Apr 2013Dismissed

Lillu @ Rajesh and Another Vs State of Haryana

Supreme Court Of India · (2013) 2 ACR 1832 : AIR 2013 SC 1784 : (2013) ALLMR(Cri) 1866 : (2013) 2 ALT(Cri) 488 : (2013) 3 BomCR(Cri) 28 : (2013) CriLJ 2446 : (2013) 2 JLJR 381 : (2013) 10 JT 439 : (2013) 2 KLJ 762 : (2013) 2 KLT 868 : (2013) 3 PLJR 32 : (2013) 2 RCR(Criminal) 679

Constitution of India, 1950 — Article 21Evidence Act, 1872 — Section 53, 54Penal Code, 1860 (IPC) — Section 363, 366, 376, 376(2), 506
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