Supreme Court17 Dec 2014Dismissed

State of Punjab Vs Jagga Singh

Supreme Court Of India · (2015) 2 AD (SC) 441 : (2015) 88 ALLCC 951 : (2015) 2 ALT(Cri) 190 : (2015) 1 CGLJ 338 : (2015) 2 Crimes 18 : (2015) 2 RCR(Criminal) 262 : (2014) 14 SCALE 182 : (2015) 2 SCC 471 : (2015) 3 SCJ 727 : (2015) 1 UC 411

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Identification of Prisoners Act, 1920 — Section 5
Supreme Court17 Dec 2014Allowed

Raman Vs Uttar Haryana Bijli Vitran Nigam Ltd.

Supreme Court Of India · (2015) 1 ACC 88 : (2015) ACJ 484 : (2015) 1 AD (SC) 588 : (2015) 2 ALD 135 : (2015) 1 ALLMR 896 : (2015) 109 ALR 230 : (2015) 1 AWC 656 : (2015) 2 CDR 297 : (2015) 1 JLJR 295 : (2015) 1 OLR 461 : (2015) 1 PLJR 399 : (2015) 1 RCR(Civil) 353 : (2014) 14 SCA

Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 68Electricity Rules, 1956 — Rule 29, 44, 46, 91
Supreme Court17 Dec 2014Allowed

International Amusement Limited Vs India Trade Promotion Organisation

Supreme Court Of India · AIR 2015 SC 749 : (2015) 2 ALD 159 : (2015) 2 ALT 31 : (2015) 1 ARBLR 14 : (2015) 1 AWC 1041 : (2015) 2 CDR 278 : (2015) 119 CLT 363 : (2015) 2 JLJR 225 : (2015) 3 PLJR 156 : (2015) 1 RCR(Civil) 413 : (2014) 14 SCALE 196 : (2015) 1 SCJ 689 : (2015) 12 SCC

Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 11(7), 16, 2(3)Civil Procedure Code, 1908 (CPC) — Section 9Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 15, 2, 3, 4A, 5
Supreme Court17 Dec 2014Disposed Of

Ram Barai Singh Vs State of Bihar

Supreme Court Of India · (2015) 109 ALR 216 : (2015) 1 ARBLR 1 : (2015) 2 AWC 1195 : (2015) 2 CDR 275 : (2015) 2 CHN 39 : (2015) 119 CLT 302 : (2015) 1 JLJR 307 : (2015) 1 PLJR 270 : (2015) 1 RCR(Civil) 408 : (2014) 14 SCALE 230 : (2015) 1 SCJ 571 : (2015) 1 WLN 97

Constitution of India, 1950 — Article 226
Supreme Court17 Dec 2014Partly Allowed

State of Punjab Vs Nokia India Pvt. Ltd.

Supreme Court Of India · (2015) 2 AD (SC) 196 : AIR 2015 SC 1068 : (2015) 1 ALLMR 984 : (2015) 315 ELT 162 : (2015) 49 GST 277 : (2015) 1 MLJ 124 : (2015) 1 RCR(Civil) 569 : (2014) 14 SCALE 233 : (2015) 1 SCJ 673 : (2015) 77 VST 427

Punjab Value Added Tax Act, 2005 — Section 26, 32(1), 53, 62(1), 63(1)Punjab Value Added Tax Rules, 2005 — Rule 3, 36, 43
Supreme Court17 Dec 2014Allowed

Mahadeo Narayan More Vs State of Maharashtra

Supreme Court Of India · (2015) 89 ALLCC 274 : (2015) CriLJ 919 : (2015) 1 RCR(Criminal) 741 : (2014) 14 SCALE 157 : (2015) 2 SCJ 81

Constitution of India, 1950 — Article 134Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court17 Dec 2014Allowed

State Tr. Insp. of Police Vs A. Arun Kumar

Supreme Court Of India · (2015) 1 ACR 885 : (2015) 1 AD (SC) 161 : (2015) 89 ALLCC 301 : (2015) 2 ALT(Cri) 206 : (2015) CriLJ 914 : (2015) 320 ELT 184 : (2015) 1 JLJR 258 : (2015) 1 MLJ(Cri) 42 : (2015) 1 PLJR 375 : (2015) 1 RCR(Criminal) 295 : (2014) 14 SCALE 164 : (2015) 2 SCC

Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 238, 239, 397Customs Act, 1962 — Section 132, 136, 32Penal Code, 1860 (IPC) — Section 120B, 201, 420, 467, 468
Supreme Court17 Dec 2014Allowed

Shashikala Devi Vs Central Bank of India

Supreme Court Of India · (2015) 3 ABR 641 : (2015) 3 AD (SC) 213 : AIR 2015 SC 2434 : (2015) 4 ALD 125 : (2015) 2 AWC 1184 : (2015) 144 FLR 820 : (2015) LabIC 2338 : (2014) 14 SCALE 288 : (2015) 1 SCT 636

Central Bank of India (Employees) Pension Regulations, 1995 - Regulation 14, Regulation 16, Regulation 2(1), Regulation 2(2), Regulation 22Kerala Land Reforms Act, 1963 — Section 13A, 18, 28A, 7A, 7B
Supreme Court17 Dec 2014Dismissed

Rajinder Singh Vs State of Haryana

Supreme Court Of India · (2015) 2 AD (SC) 510 : (2015) ALLMR(Cri) 2837 : (2015) CriLJ 1330 : (2015) 1 SCALE 95

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 304
Supreme Court17 Dec 2014Dismissed

Assam Sanmilita Mahasangha Vs Union of India (UOI)

Supreme Court Of India · (2015) 1 AD (SC) 466 : AIR 2015 SC 783 : (2015) 1 GLT 191 : (2015) 1 MLJ 219 : (2014) 14 SCALE 101 : (2015) 3 SCC 1 : (2015) 1 SCJ 701

Bombay Sales Tax Act, 1946 — Section 12A(4)Bombay Sales Tax Act, 1953 — Section 12A(4), 21, 21(4)Citizenship (Amendment) Act, 1985 — Section 18, 18(3), 5(1), 5(2), 6(3)
Supreme Court17 Dec 2014Disposed Of

State of Punjab Vs Labh Singh

Supreme Court Of India · (2015) 1 ACR 882 : (2015) 2 AD (SC) 606 : (2015) 88 ALLCC 965 : (2015) 1 ALT(Cri) 501 : (2015) 1 CGLJ 259 : (2015) 1 JKJ 23 : (2015) 1 JLJR 263 : (2015) 1 MLJ(Cri) 112 : (2015) 1 NCC 134 : (2015) 1 PLJR 373 : (2015) 1 RCR(Criminal) 287 : (2015) 1 RLW 236

Criminal Procedure Code, 1973 (CrPC) — Section 173, 197Penal Code, 1860 (IPC) — Section 120B, 218, 409, 465, 467Prevention of Corruption Act, 1947 — Section 6(1)
Supreme Court17 Dec 2014Partly Allowed

Pooja Ravinder Devidasani Vs State of Maharashtra

Supreme Court Of India · (2015) 1 ACR 892 : (2015) 2 AD (SC) 270 : AIR 2015 SC 675 : (2015) 1 AKR 641 : (2015) 88 ALLCC 613 : (2015) ALLMR(Cri) 419 : (2015) 1 ALT(Cri) 482 : (2015) 1 BC 208 : (2015) 1 BomCR 248 : (2015) 1 BomCR(Cri) 166 : (2015) 124 CLA 162 : (2015) 190 CompCas 1

Companies Act, 1956 — Section 159, 303(2)Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 79
Supreme Court16 Dec 2014

Mahesh Jogi Vs State of Rajasthan

Supreme Court Of India · (2015) 1 ACR 880 : (2015) 3 AD (SC) 482 : (2015) 89 ALLCC 264 : (2015) ALLMR(Cri) 1198 : (2015) 1 RCR(Criminal) 450 : (2015) 1 SCALE 117

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 2, 64Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 98
Supreme Court16 Dec 2014Dismissed

Neeru Yadav Vs State of U.P.

Supreme Court Of India · (2015) 1 ACR 1 : (2015) 1 AD (SC) 29 : (2015) 2 ALJ 318 : (2015) 88 ALLCC 624 : (2015) 1 Crimes 40 : (2015) 1 GLH 118 : (2015) 1 GLT 235 : (2015) 1 JCC 451 : (2015) 1 NCC 169 : (2015) 1 RCR(Criminal) 311 : (2014) 14 SCALE 59

Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 161, 439