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Supreme Court Of India judgments

59,848 judgments · page 689 of 2,993

Supreme Court06 Jan 2015Dismissed

Pepsico India Holding Pvt. Ltd. Vs Krishna Kant Pandey

Supreme Court Of India · (2015) 1 AD (SC) 603 : (2015) 2 ALJ 280 : (2015) 5 ALLMR 434 : (2015) 2 AWC 2061 : (2015) 2 ESC 226 : (2015) 144 FLR 607 : (2015) LabIC 2245 : (2015) 1 LLN 1 : (2015) 1 SCALE 77 : (2015) 4 SCC 270 : (2015) 1 SCC(L&S) 701 : (2015) 1 SCJ 207 : (2015) 2 SCT

Constitution of India, 1950 - Article 226, 227Industrial Disputes (Central) Rules, 1957 - Rule 12Industrial Disputes Act, 1947 - Section 2
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Supreme Court06 Jan 2015Partly Allowed

Inder Singh Vs State of Rajasthan

Supreme Court Of India · (2015) 2 AD (SC) 302 : (2015) 1 AJR 827 : (2015) 2 ALD(Cri) 384 : (2015) 88 ALLCC 927 : (2015) 1 ALT(Cri) 367 : (2015) 1 BomCR(Cri) 289 : (2015) 1 CCR 228 : (2015) 1 Crimes 123 : (2015) 1 JLJR 242 : (2015) 1 KLJ 540 : (2015) 1 MLJ(Cri) 349 : (2015) 1 NCC

Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 120B, 141, 147, 148, 149
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Supreme Court06 Jan 2015Dismissed

K.K. Kuda Vs Chief Enforcement Officer, Enforcement Directorate

Supreme Court Of India · (2015) 1 ACR 347 : (2015) 3 AD (SC) 177 : (2015) 1 ALT(Cri) 479 : (2015) 1 CCR 235 : (2015) 319 ELT 244 : (2015) 1 RCR(Criminal) 540 : (2015) 1 SCALE 56 : (2015) 2 SCJ 202 : (2015) 130 SCL 91

Foreign Exchange Management Act, 1999 - Section 49Foreign Exchange Regulation Act, 1973 - Section 49, 51, 56, 6(4), 6(5)
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Supreme Court05 Jan 2015Dismissed

Nagendra Vs State of Uttar Pradesh

Supreme Court Of India · (2015) 3 RCR(Criminal) 543

Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 7A Juvenile Justice (Care and Protection of Children) Act 2000Juvenile Justice (Care and Protection of Children) Rules, 2007 - Rule 12 Juvenile Justice (Care and Protection of Children) Rules 2007
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Supreme Court05 Jan 2015Allowed

State of Bihar Vs Chhotu Pandey

Supreme Court Of India · (2015) ALLMR(Cri) 4143 : (2015) 1 RCR(Criminal) 914 : (2015) 1 SCALE 59

Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 7AJuvenile Justice (Care and Protection of Children) Rules, 2007 - Rule 12, Rule 12(3)
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Supreme Court05 Jan 2015Dismissed

Om Prakash Vs Shanti Devi

Supreme Court Of India · (2015) 1 AD (SC) 365 : AIR 2015 SC 976 : (2015) 1 AJR 844 : (2015) 2 ALLMR 492 : (2015) 109 ALR 219 : (2015) 1 AWC 585 : (2015) 1 CDR 97 : (2015) 3 CHN 13 Suppl. : (2015) 1 CTC 337 : (2015) 1 JLJR 276 : (2015) 1 KLJ 521 : (2015) 3 LW 476 : (2016) 2 MhLj 1

Evidence Act, 1872 — Section 68, 69, 81, 90Registration Act, 1908 — Section 17, 34, 47, 48, 49Transfer of Property Act, 1882 — Section 123
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Supreme Court05 Jan 2015Dismissed

Diwan Singh Vs Life Insurance Corporation of India

Supreme Court Of India · (2015) 3 AD (SC) 234 : (2015) 2 ALJ 311 : (2015) 2 ALLMR 481 : (2015) 2 AWC 1181 : (2015) 1 ESC 151 : (2015) 144 FLR 1009 : (2015) 1 JLJR 199 : (2015) 2 LLN 319 : (2015) LLR 646 : (2015) 6 MhLj 542 : (2015) MPLJ 491 : (2015) 1 PLJR 337 : (2015) 1 SCALE 16

Life Insurance Corporation (Employees) Pension Rules, 1995 - Rule 23
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Supreme Court05 Jan 2015Disposed Of

Union of India (UOI) Vs Purushottam

Supreme Court Of India · (2015) 2 ABR 343 : (2015) 2 AD (SC) 76 : AIR 2015 SC 961 : (2015) 3 ALD 55 : (2015) 1 ESC 159 : (2015) LabIC 905 : (2016) 1 LW 790 : (2015) 1 RCR(Civil) 523 : (2015) 1 RCR(Criminal) 486 : (2015) 1 SCALE 1 : (2015) 3 SCC 779 : (2015) 1 SCC(L&S) 680 : (201

Army Act, 1950 - Section 121, 125, 126, 126(2), 127Army Rules, 1954 - Rule 11, Rule 115, Rule 116(4), Rule 12, Rule 13Constitution of India, 1950 - Article 14, 16, 20, 20(2), 21
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Supreme Court18 Dec 2014Disposed Of

Jagmohan Bahl Vs State (NCT of Delhi)

Supreme Court Of India · (2015) 1 ACR 902 : (2015) 3 AD (SC) 19 : (2015) 88 ALLCC 475 : (2015) 147 DRJ 7 : (2015) 1 GLH 6 : (2015) 1 RCR(Criminal) 291 : (2014) 14 SCALE 224

Criminal Procedure Code, 1973 (CrPC) — Section 438, 439(2), 482Penal Code, 1860 (IPC) — Section 34, 420
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Supreme Court18 Dec 2014Allowed

Sudershan Kumar Vs State of H.P.

Supreme Court Of India · (2015) 1 ACR 953 : (2015) 88 ALLCC 956 : (2015) 2 JLJR 19 : (2015) 1 RCR(Criminal) 496 : (2014) 14 SCALE 276 : (2015) 2 SCJ 573

Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 207, 313Penal Code, 1860 (IPC) — Section 120B, 218, 408, 409, 420Prevention of Corruption Act, 1988 — Section 13(2)
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Supreme Court18 Dec 2014Allowed

State of U.P. Vs Parmanand Shukla

Supreme Court Of India · (2015) 2 AWC 2114 : (2015) 1 ESC 53 : (2015) 145 FLR 213 : (2015) 1 RCR(Civil) 362 : (2014) 14 SCALE 349 : (2014) 10 SCJ 627 : (2015) 1 SCT 58

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Supreme Court18 Dec 2014Disposed Of

Banarsi Dass Vs State of Haryana

Supreme Court Of India · (2015) 1 AD (SC) 125 : (2015) 88 ALLCC 594 : (2015) 2 ALT(Cri) 197 : (2015) 2 Crimes 11 : (2015) 1 DMC 1 : (2015) 1 GLT 245 : (2015) 2 JLJR 217 : (2015) 1 MLJ(Cri) 339 : (2015) 1 OLR 492 : (2015) 3 PLJR 148 : (2015) 1 RCR(Criminal) 363 : (2014) 14 SCALE 3

Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 304B, 323, 34, 498, 498A
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Supreme Court18 Dec 2014

Anil Vs Rajendra

Supreme Court Of India · (2015) 2 ABR 35 : (2015) 1 AD (SC) 190 : (2015) 2 ALD 62 : (2015) 1 ALLMR 907 : (2015) 1 ARBLR 6 : (2015) 2 AWC 1227 : (2015) 1 CDR 8 : (2015) 1 CGLJ 303 : (2015) 124 CLA 351 : (2015) 2 CompLJ 25 : (2015) 2 CTC 185 : (2015) 1 JLJR 202 : (2015) 3 LW 609 :

Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 8, 8(1), 8(3)Civil Procedure Code, 1908 (CPC) — Section 11, 9A
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Supreme Court18 Dec 2014Allowed

B.A. Linga Reddy Vs Karnataka State Transport Authority

Supreme Court Of India · (2015) 1 ACC 148 : (2015) 9 AD (SC) 393 : AIR 2015 SC 767 : (2015) 1 AKR 516 : (2015) 2 ALD 207 : (2015) 1 AnWR 346 : (2015) 2 AWC 1426 : (2015) 1 MLJ 361 : (2015) 1 RCR(Civil) 336 : (2014) 14 SCALE 314 : (2015) 4 SCC 515 : (2015) 1 SCJ 233

Constitution of India, 1950 — Article 14, 141, 21, 215Motor Vehicles Act, 1939 — Section 2(28A), 68C, 68D, 68D(1), 68D(2)Motor Vehicles Act, 1988 — Section 100, 102, 102(1), 102(2), 25N(2)
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Supreme Court18 Dec 2014Disposed Of

Kumod Kumar Vs State of Jharkhand

Supreme Court Of India · (2015) 1 AD (SC) 90 : AIR 2015 SC 732 : (2015) 1 AJR 663 : (2015) 1 ESC 57 : (2015) 1 JLJR 369 : (2015) LabIC 753 : (2015) 2 PLJR 48 : (2014) 14 SCALE 205 : (2015) 4 SCC 646 : (2015) 2 SCC(L&S) 95 : (2015) 1 SCJ 580 : (2015) 1 SCT 470

Constitution of India, 1950 — Article 320(1)Police Act, 1861 — Section 12, 7
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Supreme Court18 Dec 2014Disposed Of

K.K. Saksena Vs International Commission on Irrigation and Drainage

Supreme Court Of India · (2015) 3 AD (SC) 336 : (2015) 109 ALR 255 : (2015) 3 CTC 554 : (2015) 1 JLJR 207 : (2015) 1 PLJR 238 : (2014) 14 SCALE 384 : (2015) 4 SCC 670 : (2015) 2 SCC(L&S) 119 : (2015) 2 SCJ 480 : (2015) 2 SCT 453 : (2015) 1 SLJ 413

Constitution of India, 1950 — Article 12, 14, 226, 31, 32Industrial Disputes Act, 1947 — Section 2International Commission on Irrigation and Drainage Employees Conduct Rules, 1967 — Rule 33
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Supreme Court18 Dec 2014Allowed

Additional District and Sessions Judge ''X'' Vs Registrar General, High Court of Madhya Pradesh

Supreme Court Of India · (2015) 1 AD (SC) 39 : AIR 2015 SC 645 : (2015) 1 AKR 657 : (2015) 1 ALD(Cri) 725 : (2015) 2 AWC 1580 : (2015) 119 CLT 306 : (2015) LabIC 627 : (2015) 1 MLJ 188 : (2015) 1 RCR(Criminal) 983 : (2014) 14 SCALE 238 : (2015) 4 SCC 91 : (2015) 1 SCC(L&S) 799 :

Constitution of India, 1950 — Article 124, 124(4), 217(1), 218Criminal Procedure Code, 1973 (CrPC) — Section 408, 409, 9(3)Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 6(2)
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Supreme Court18 Dec 2014Disposed Of

Satendra Singh Vs Vinod Kumar Bhalotia

Supreme Court Of India · (2015) 1 AD (SC) 135 : (2015) 109 ALR 362 : (2015) 2 AWC 1341 : (2015) 1 JLJR 223 : (2015) 1 PLJR 345 : (2015) 1 RCR(Rent) 44 : (2014) 14 SCALE 188 : (2015) 5 SCJ 290 : (2015) 1 WLN 148

Constitution of India, 1950 — Article 142Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(2)
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Supreme Court18 Dec 2014

State of Punjab Vs Rafiq Masih

Supreme Court Of India · AIR 2015 SC 696 : (2015) 1 ALLMR 957 : (2015) 2 AWC 1570 : (2015) 145 FLR 234 : (2015) 1 JLJR 323 : (2015) 1 KLT 429 : (2015) LabIC 1743 : (2015) 1 LLJ 455 : (2015) 3 LW 724 : (2015) 1 MPHT 130 : (2015) 1 PLJR 261 : (2014) 14 SCALE 300 : (2015) 4 SCC 334

Constitution of India, 1950 — Article 136, 14, 142, 15, 16
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