Supreme Court09 Jan 2015Disposed Of

Sunil Bharti Mittal Vs Central Bureau of Investigation

Supreme Court Of India · (2015) 1 AD (SC) 269 : AIR 2015 SC 923 : (2015) 1 AJR 806 : (2015) 1 AKR 690 : (2015) ALLMR(Cri) 812 : (2015) 1 ALT(Cri) 337 : (2015) 1 CCR 188 : (2015) 126 CLA 214 : (2015) 191 CompCas 177 : (2015) 4 CompLJ 31 : (2015) CriLJ 1130 : (2015) 1 Crimes 135 :

Constitution of India, 1950 - Article 136, 32Criminal Procedure Code, 1973 (CrPC) - Section 154, 156(3), 173, 190, 190(1)Negotiable Instruments Act, 1881 (NI) - Section 10, 138, 141
Supreme Court09 Jan 2015Allowed

Chairman and Managing Director Central Bank of India Vs Central Bank of India SC/ST Employees Welfare Association

Supreme Court Of India · (2015) 2 ABR 302 : (2015) 1 AD (SC) 313 : (2015) 2 AJR 245 : (2015) 2 AWC 1354 : (2015) 120 CLT 668 : (2015) 1 ESC 134 : (2015) 1 JLJR 421 : (2015) LabIC 981 : (2015) 2 PLJR 13 : (2015) 1 SCALE 169 : (2015) 2 SCJ 312 : (2015) 2 SCT 54 : (2015) 1 SLJ 372 :

Constitution of India, 1950 - Article 12, 15, 16, 16(4), 16(4A)Officers Service Regulations - Regulation 1.1, 22
Supreme Court09 Jan 2015Dismissed

Kailash Nath Associates Vs Delhi Development Authority

Supreme Court Of India · (2015) 1 AD (SC) 409 : (2015) 2 ALD 189 : (2015) 110 ALR 464 : (2015) 1 AWC 770 : (2015) 2 CDR 374 : (2015) 119 CLT 633 : (2015) 201 DLT 433 : (2015) 2 JLJR 285 : (2016) 1 LW 505 : (2015) 2 RCR(Civil) 206 : (2015) 1 SCALE 230 : (2015) 4 SCC 136 : (2015)

Constitution of India, 1950 — Article 12, 14, 226, 54Contract Act, 1872 — Section 20, 55, 62, 63, 73Limitation Act, 1908 — Article 113
Supreme Court09 Jan 2015Dismissed

Ahmed Shah Vs State of Rajasthan

Supreme Court Of India · (2015) 2 ACR 1766 : (2015) 1 AD (SC) 549 : (2015) 88 ALLCC 911 : (2015) 1 CCR 245 : (2015) CriLJ 1398 : (2015) 2 Crimes 6 : (2015) 2 LW(Cri) 588 : (2015) 1 NCC 107 : (2015) 1 SCALE 222 : (2015) 3 SCC 93 : (2015) 2 SCJ 182

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 300, 302
Supreme Court09 Jan 2015Dismissed

Sitikanatha Mishra Vs Union of India (UOI)

Supreme Court Of India · (2015) 6 AD (SC) 62 : (2015) 3 AJR 254 : (2015) LabIC 2202 : (2015) 1 SCALE 267 : (2015) 3 SCC 670 : (2015) 1 SCC(L&S) 671 : (2015) 2 SCT 85

Fundamental Rules - Rule 9(13)
Supreme Court08 Jan 2015Dismissed

Vinod Kumar Vs State of Haryana

Supreme Court Of India · (2015) 2 ACR 1448 : (2015) 1 AD (SC) 513 : AIR 2015 SC 1032 : (2015) 88 ALLCC 604 : (2015) ALLMR(Cri) 803 : (2015) 1 ALT(Cri) 431 : (2015) 1 BomCR(Cri) 667 : (2015) 1 CCR 214 : (2015) CriLJ 1250 : (2015) 3 Crimes 237 : (2015) 1 MLJ(Cri) 214 : (2015) 1 RC

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 138, 146, 27Penal Code, 1860 (IPC) - Section 109, 363, 364A
Supreme Court08 Jan 2015Disposed Of

Darga Ram Vs State of Rajasthan

Supreme Court Of India · (2015) 2 ACR 1772 : (2015) 1 AD (SC) 372 : AIR 2015 SC 1016 : (2015) 1 AJR 834 : (2015) 2 ALD(Cri) 377 : (2015) 88 ALLCC 634 : (2015) ALLMR(Cri) 797 : (2015) 1 ALT(Cri) 402 : (2015) 1 BomCR(Cri) 446 : (2015) 1 CCR 239 : (2015) CriLJ 1403 : (2015) 1 Crime

Juvenile Justice (Care and Protection of Children) Rules, 2007 - Rule 12(3)Penal Code, 1860 (IPC) - Section 302, 376
Supreme Court07 Jan 2015Allowed

Raghuvendra Vs State of M.P.

Supreme Court Of India · (2015) 1 ACR 338 : (2015) 1 AD (SC) 614 : AIR 2015 SC 704 : (2015) 88 ALLCC 622 : (2015) ALLMR(Cri) 1217 : (2015) 1 CCR 237 : (2015) CriLJ 1159 : (2015) 1 Crimes 74 : (2015) 2 RCR(Criminal) 49 : (2015) 1 SCALE 61 : (2015) 2 SCC 259 : (2015) 1 UC 435

Penal Code, 1860 (IPC) - Section 302, 34
Supreme Court07 Jan 2015Allowed

Manojbhai N. Shah Vs Union of India (UOI)

Supreme Court Of India · (2015) 2 AD (SC) 181 : (2015) 2 AJR 229 : (2015) 5 AWC 5118 : (2015) 1 ESC 177 : (2015) 1 JLJR 479 : (2015) LabIC 1193 : (2015) 2 LLN 573 : (2015) 2 PLJR 70 : (2015) 1 SCALE 64 : (2015) 4 SCC 482 : (2015) 2 SCC(L&S) 55 : (2015) 1 SCJ 465 : (2015) 2 SCT 4

Constitution of India, 1950 - Article 14
Supreme Court06 Jan 2015Dismissed

Union of India (UOI) Vs Anju Jain

Supreme Court Of India · (2015) 2 AD (SC) 93 : (2015) 1 AJR 839 : (2015) 1 ESC 171 : (2015) 1 ESC 154 : (2015) LabIC 2027 : (2015) 1 LLN 583 : (2015) 1 SCALE 42 : (2015) 1 SCJ 430 : (2015) 2 SCT 77 : (2015) 1 SLJ 365 : (2015) 1 UPLBEC 349

Constitution of India, 1950 - Article 309
Supreme Court06 Jan 2015Dismissed

Phool Patti Vs Ram Singh

Supreme Court Of India · (2015) 2 AD (SC) 100 : (2015) 108 ALR 713 : (2015) 1 AWC 590 : (2015) 1 CALLT 28 : (2015) 3 CDR 594 : (2015) 2 CHN 78 Suppl. : (2015) 119 CLT 656 : (2015) 1 CTC 344 : (2015) 1 JLJR 250 : (2015) 5 LW 72 : (2015) 4 MhLj 626 : (2015) 1 MLJ 831 : (2015) MPLJ

Registration Act, 1908 - Section 17, 17(1), 17(2)
Supreme Court06 Jan 2015Disposed Of

Nargis Jal Haradhvala Vs State of Maharashtra

Supreme Court Of India · (2015) 2 ABR 655 : (2015) 1 AD (SC) 557 : (2015) 2 AJR 577 : (2015) 108 ALR 710 : (2015) 1 AWC 596 : (2015) 1 BomCR 533 : (2015) 1 CDR 175 : (2015) 2 RCR(Civil) 621 : (2015) 1 RCR(Rent) 449 : (2015) 1 SCALE 72 : (2015) 4 SCC 259 : (2015) 6 SCJ 1 : (2015)

Constitution of India, 1950 - Article 136Urban Land (Ceiling and Regulation) Act, 1976 - Section 20
Supreme Court06 Jan 2015Dismissed

Union of India (UOI) Vs S.N. Maity

Supreme Court Of India · (2015) 2 AD (SC) 57 : AIR 2015 SC 1008 : (2015) 3 AWC 2243 : (2015) 2 ESC 217 : (2015) 1 JLJR 234 : (2015) LabIC 1750 : (2015) 1 PLJR 348 : (2015) 1 SCALE 85 : (2015) 4 SCC 164 : (2015) 2 SCC(L&S) 14 : (2015) 1 SCJ 164 : (2015) 2 SCT 43 : (2015) 1 SLJ 337

Constitution of India, 1950 - Article 12, 14, 16, 226, 227Fundamental Rules, 1967 - Rule 9(30)Orissa Lokpal (Conditions ot Service) Rules, 1984 - Rule 7