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Supreme Court Of India judgments

59,848 judgments · page 687 of 2,993

Supreme Court13 Jan 2015Allowed

Kanhsingh Vs Tukaram

Supreme Court Of India · (2015) ACJ 594 : (2015) 109 ALR 710 : (2015) 1 AnWR 454 : (2015) 1 AWC 973 : (2015) 2 CDR 413 : (2015) 119 CLT 622 : (2015) 1 RCR(Civil) 613 : (2015) 2 RLW 1572 : (2015) 1 SCALE 366 : (2015) 2 SCJ 308 : (2016) 1 WBLR 426 : (2015) 1 WLN 28

Motor Vehicles Act, 1988 - Section 166
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Supreme Court13 Jan 2015Allowed

Jasmer Singh Vs State of Haryana

Supreme Court Of India · (2015) 2 AD (SC) 215 : (2015) 2 AJR 240 : (2015) 3 ALD 44 : (2015) 119 CLT 625 : (2015) 144 FLR 837 : (2015) LabIC 4217 : (2015) 5 MhLj 580 : (2015) MPLJ 5 : (2015) 1 SCALE 360 : (2015) 4 SCC 458 : (2015) 2 SCC(L&S) 46 : (2015) 2 SCJ 391 : (2015) 2 SCT 91

Constitution of India, 1950 - Article 226, 227, 38, 39, 43Industrial Disputes Act, 1947 - Section 10(1), 25F, 25G, 25HLimitation Act, 1963 - Article 137
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Supreme Court13 Jan 2015Dismissed

Jt. Collector Ranga Reddy Vs D. Narsing Rao

Supreme Court Of India · AIR 2015 SC 1021 : (2015) 3 ALD 1 : (2015) 2 ALLMR 962 : (2015) 2 ALT 1 : (2015) GLH 1546 : (2015) 1 JLJR 446 : (2015) 2 PLJR 33 : (2015) 127 RD 25 : (2015) 1 SCALE 274 : (2015) 3 SCC 695 : (2015) 1 SCJ 311

Andhra Pradesh (Telangana Area) Board of Revenue Regulation, 1358 Fasli - Regulation 166B, 4Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 - Section 166BAndhra Pradesh (Telangana Area) Record of Rights in Land Regulation, 1358 - Section 4(2)
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Supreme Court13 Jan 2015Dismissed

Videocon International Ltd. Vs Securities and Exchange Board of India

Supreme Court Of India · (2015) 2 ABR 206 : (2015) 2 AD (SC) 351 : AIR 2015 SC 1042 : (2015) 1 BC 443 : (2015) 124 CLA 289 : (2015) 119 CLT 799 : (2015) 188 CompCas 566 : (2015) 1 CompLJ 465 : (2015) 5 LW 551 : (2015) 1 SCALE 293 : (2015) 4 SCC 33 : (2015) 4 SCJ 566 : (2015) 129

Bengal General Clauses Act, 1899 - Section 8Bengal Tenancy Act, 1885 - Section 174, 174(5)Calcutta Thika Tenancy Act, 1949 - Section 29
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Supreme Court13 Jan 2015Disposed Of

Shasidhar Vs Ashwini Uma Mathad

Supreme Court Of India · (2015) 1 AD (SC) 505 : AIR 2015 SC 1139 : (2015) 1 AKR 828 : (2015) 2 ALD 182 : (2015) 109 ALR 720 : (2015) 3 ALT 7 : (2015) 2 AWC 1345 : (2015) 1 CDR 168 : (2015) 2 CHN 60 Suppl. : (2015) 120 CLT 687 : (2015) 1 JLJR 457 : (2015) 3 LW 115 : (2015) 2 PLJR

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22, Order 41 Rule 31, 96
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Supreme Court13 Jan 2015Dismissed

Neeta Vs The Div. Manager, MSRTC

Supreme Court Of India · (2015) ACC 695 : (2015) ACJ 598 : (2015) 6 AD (SC) 493 : (2015) 1 AKR 861 : (2015) 3 ALD 50 : (2016) 1 ALLMR 508 : (2015) 110 ALR 226 : (2015) 1 AnWR 647 : (2015) 1 AWC 969 : (2015) 3 CDR 578 : (2015) 5 KarLJ 40 : (2015) 6 MhLj 19 : (2015) MPLJ 418 : (20

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Supreme Court13 Jan 2015Disposed Of

Assistant Commissioner Vs Hindustan Urban Infrastructure Ltd.

Supreme Court Of India · (2015) 6 AD (SC) 70 : (2015) 126 CLA 242 : (2015) 189 CompCas 283 : (2015) 2 CompLJ 259 : (2015) 49 GST 524 : (2016) 1 LW 705 : (2015) 1 MLJ 626 : (2015) 1 SCALE 392 : (2015) 3 SCC 745 : (2015) 6 SCJ 78 : (2015) 79 VST 5

Central Sales Tax Act, 1956 - Section 17Companies (Court) Rules, 1959 - Rule 195, Rule 232, Rule 233, Rule 234Companies Act, 1948 - Section 243, 244, 245, 246, 267
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Supreme Court12 Jan 2015Allowed

Radiance Fincap (P) Ltd. Vs Union of India (UOI)

Supreme Court Of India · (2015) 1 SCALE 677 : (2015) 8 SCC 544

Land Acquisition Act, 1894 - Section 23(1A)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
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Supreme Court12 Jan 2015Dismissed

Vinayak Narayan Deosthali Vs Central Bureau of Investigation

Supreme Court Of India · (2015) 1 ACR 340 : (2015) 2 AJR 563 : (2015) 88 ALLCC 989 : (2015) ALLMR(Cri) 1277 : (2015) 1 CCR 251 : (2015) CriLJ 1554 : (2015) 2 RCR(Criminal) 83 : (2015) 1 SCALE 213 : (2015) 4 SCC 353

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 109, 120B, 403, 409, 420Prevention of Corruption Act, 1988 - Section 13(1), 13(2)
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Supreme Court12 Jan 2015Dismissed

Sudhir N. Vs State of Kerala

Supreme Court Of India · (2015) 2 ALLMR 899 : (2015) 2 ESC 234 : (2015) 1 JLJR 486 : (2015) 2 PLJR 128 : (2015) 1 SCALE 323 : (2015) 6 SCC 685 : (2015) 2 SCC(L&S) 323 : (2015) 2 SCJ 346 : (2015) 2 SCT 65 : (2015) 4 UPLBEC 2601

Constitution of India, 1950 - Article 246, 254, 254(2), 372Indian Medical Council Act, 1956 - Section 20, 33Indian Medical Council Regulations, 2000 - Regulation 9, 9(1), 9(2)
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Supreme Court12 Jan 2015Disposed Of

State Vs K. Ramesh and Others

Supreme Court Of India · (2015) 1 SCALE 680

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 109, 120B, 408, 409, 420Tamil Nadu Co-operative Societies Act, 1983 - Section 81
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Supreme Court09 Jan 2015Allowed

Sher Singh Vs State of Haryana

Supreme Court Of India · (2015) 1 ACR 326 : (2015) 5 AD (SC) 608 : AIR 2015 SC 980 : (2015) 1 AJR 848 : (2015) 2 ALD(Cri) 362 : (2015) 89 ALLCC 288 : (2015) ALLMR(Cri) 2817 : (2015) 1 ALT(Cri) 412 : (2015) 1 BomCR(Cri) 698 : (2015) 1 CALLT 70 : (2015) 1 CCR 297 : (2015) CriLJ 11

Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 174(3), 313Dowry Prohibition Act, 1961 — Section 2, 3, 3(2), 4, 5
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Supreme Court09 Jan 2015Allowed

Infrastructure Leasing and Financial Services Limited Vs B.P.L. Limited

Supreme Court Of India · (2015) 2 ABR 229 : (2015) 3 ALLMR 413 : (2015) 4 CDR 911 : (2015) 124 CLA 417 : (2015) 189 CompCas 1 : (2015) 1 CompLJ 501 : (2015) 2 CTC 641 : (2015) 1 SCALE 186 : (2015) 3 SCC 363 : (2015) 2 SCJ 650 : (2015) 129 SCL 534 : (2015) 4 WBLR 10

Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 2 Rule 2(3), Order 34 Rule 14, Order 34 Rule 15Companies (Court) Rules, 1959 - Rule 9Companies Act, 1913 - Section 153
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