Supreme Court11 Dec 2014Disposed Of

Collector of Land Acquisition Vs Andaman Timber Industries

Supreme Court Of India · (2015) 1 AD (SC) 115 : (2014) 14 SCALE 42

Andaman and Nicobar Islands Land Revenue and Land Reforms Regulations, 1966 — Section 141, 142, 143, 144(1), 144(2)Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12, 20Land Acquisition Act, 1894 — Section 14, 17(1), 17(4), 3, 4
Supreme Court11 Dec 2014Dismissed

Mithilesh Kumar Singh Vs State of Rajasthan

Supreme Court Of India · (2015) 1 AD (SC) 617 : (2015) 1 RCR(Criminal) 437 : (2014) 14 SCALE 25

Constitution of India, 1950 — Article 20, 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 306
Supreme Court10 Dec 2014

Discovery Wel. Mangt. Ser. P. Ltd. Vs Padmini Engineering P. Ltd.

Supreme Court Of India · (2015) 125 CLA 188 : (2015) 188 CompCas 622 : (2015) 1 SCALE 105 : (2015) 129 SCL 565

Securities and Exchange Board of India (Substantial Acquisition of Shares and Takeovers) Regulations, 1997 - Regulation 20(5)Securities Contracts (Regulation) Act, 1956 — Section 30Securities Contracts (Regulation) Rules, 1957 — Rule 1(2), 19(2)
Supreme Court10 Dec 2014Dismissed

Baluram Vs P. Chellathangam

Supreme Court Of India · AIR 2015 SC 1264 : (2015) 1 ALLMR 949 : (2015) 109 ALR 680 : (2015) 2 ALT 44 : (2015) 1 AWC 3 : (2014) 6 CTC 803 : (2015) 1 JLJR 178 : (2015) 2 LW 673 : (2015) 1 PLJR 316 : (2015) 1 RCR(Civil) 333 : (2015) 127 RD 552 : (2014) 13 SCALE 733 : (2015) 2 SCJ 1

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)Constitution of India, 1950 — Article 227Trusts Act, 1882 — Section 49
Supreme Court10 Dec 2014Allowed

Pee Vee Textiles Ltd. Vs State of Maharashtra

Supreme Court Of India · (2015) 1 AD (SC) 142 : (2015) 1 BomCR 487 : (2015) 144 FLR 736 : (2015) 1 LLJ 420 : (2014) 4 LLN 545 : (2014) 13 SCALE 701 : (2015) 2 SCC 544 : (2015) 1 SCC(L&S) 535 : (2015) 1 SCJ 130 : (2015) 1 SCT 60

Bombay Industrial Relations Act, 1946 — Section 114(2), 28, 3(17), 42(2), 54Constitution of India, 1950 — Article 226, 227
Supreme Court10 Dec 2014Allowed

Rajiv Chowdhrie Huf Vs Union of India (UOI)

Supreme Court Of India · (2015) 1 AD (SC) 81 : AIR 2015 SC 614 : (2015) 109 ALR 224 : (2015) ALT(Rev) 70 : (2015) 1 AWC 668 : (2015) 1 CDR 1 : (2014) 6 CTC 808 : (2015) 2 JLJR 33 : (2015) 2 PLJR 302 : (2015) 1 RCR(Civil) 368 : (2015) 127 RD 289 : (2014) 13 SCALE 710 : (2015) 3 SC

General Clauses Act, 1897 — Section 6Land Acquisition Act, 1894 — Section 11, 11(A), 16, 17(1), 34Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 114, 114(2), 24, 24(2)
Supreme Court10 Dec 2014Allowed

G.M. (Operations) S.B.I. Vs R. Periyasamy

Supreme Court Of India · (2015) 144 FLR 1003 : (2015) LabIC 1007 : (2015) 1 LLN 31 : (2014) 13 SCALE 718 : (2015) 3 SCC 101 : (2015) 1 SCC(L&S) 613 : (2015) 1 SCJ 7 : (2015) 1 SCT 65 : (2015) 2 SLJ 1

Constitution of India, 1950 — Article 226State Bank of India (Supervisory Staff) Service Rules, 1975 — Rule 41, 49
Supreme Court10 Dec 2014Allowed

Shlok Bhardwaj Vs Runika Bhardwaj

Supreme Court Of India · (2015) 1 ACR 166 : (2015) 1 AD (SC) 151 : (2015) 2 ALJ 287 : (2015) 90 ALLCC 173 : (2015) ALLMR(Cri) 791 : (2015) 1 ALT(Cri) 395 : (2015) 1 BomCR(Cri) 198 : (2015) 1 DMC 178 : (2015) 1 JCC 422 : (2015) 1 JLJR 196 : (2015) 1 NCC 26 : (2015) 1 PLJR 334 : (2

Criminal Procedure Code, 1973 (CrPC) — Section 401, 401(3)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 406, 498A, 506
Supreme Court10 Dec 2014Allowed

State of M.P. Vs Khuman Singh

Supreme Court Of India · (2015) 1 ACR 170 : AIR 2015 SC 908 : (2015) ALLMR(Cri) 766 : (2015) 1 ALT(Cri) 409 : (2015) CriLJ 899 : (2015) 1 NCC 19 : (2015) 1 RCR(Criminal) 234 : (2014) 13 SCALE 737 : (2015) 1 SCJ 698

Criminal Procedure Code, 1973 (CrPC) — Section 433, 482Penal Code, 1860 (IPC) — Section 302, 304B, 307, 325, 394
Supreme Court09 Dec 2014Dismissed

Kunwarpal Vs State of Uttarakhand

Supreme Court Of India · (2015) 1 ACR 720 : (2015) 1 ALJ 754 : (2015) 1 ALT(Cri) 449 : (2015) CriLJ 921 : (2015) 1 MLJ(Cri) 206 : (2015) 1 NCC 1 : (2014) 13 SCALE 678 : (2015) 1 SCJ 744 : (2015) 1 UC 187

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 34
Supreme Court09 Dec 2014Allowed

The Secretary to Government Vs Nabila

Supreme Court Of India · (2015) 1 ACR 753 : (2015) 2 AD (SC) 595 : (2015) 2 AJR 268 : (2015) 1 ALD(Cri) 708 : (2015) 1 ALT(Cri) 385 : (2015) CriLJ 1364 : (2015) 1 Crimes 24 : (2015) 1 RCR(Criminal) 211 : (2014) 13 SCALE 691 : (2015) 1 SCJ 678

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 14, 19, 21, 22, 226National Security Act, 1980 — Section 3(1)
Supreme Court09 Dec 2014Allowed

Union of India (UOI) Vs S.D. Bhangale Secretary, Department of Personnel, Public Grievances and Pension Vs T.V.L.N. Mallikarjuna Rao

Supreme Court Of India · (2015) 6 AD (SC) 125 : (2015) 1 JLJR 463 : (2015) 2 PLJR 83 : (2014) 13 SCALE 664 : (2015) 3 SCC 653 : (2015) 1 SCC(L&S) 654 : (2014) 10 SCJ 655 : (2015) 1 SCT 498

Constitution of India, 1950 — Article 14, 16, 309Electronic Data Processing Discipline (Group C Technical Posts) Recruitment Rules, 1992 — Rule 23
Supreme Court09 Dec 2014Allowed

K.K. Singhal Vs Steel Strips Ltd.

Supreme Court Of India · (2015) 1 ACR 743 : (2015) 1 ALD(Cri) 722 : (2015) ALLMR(Cri) 343 : (2015) 1 BomCR 55 : (2015) 1 BomCR(Cri) 12 : (2015) 1 Crimes 15 : (2015) 1 RCR(Civil) 232 : (2015) 1 RCR(Criminal) 236 : (2014) 13 SCALE 661 : (2015) 2 SCJ 191 : (2015) 1 UC 174

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 415, 417, 418, 420
Supreme Court09 Dec 2014Allowed

Durgapur Casual Workers Union Vs Food Corporation of India

Supreme Court Of India · (2015) 1 BomCR 395 : (2015) 1 CDR 14 : (2015) 2 CHN 128 : (2015) 144 FLR 597 : (2015) 1 JLJR 331 : (2015) LabIC 771 : (2015) 1 LLJ 160 : (2015) 1 PLJR 419 : (2014) 13 SCALE 644 : (2015) 5 SCC 786 : (2015) 2 SCC(L&S) 232 : (2014) 10 SCJ 631 : (2015) 1 SCT

Constitution of India, 1950 — Article 14, 16, 226, 32Industrial Disputes Act, 1947 — Section 10, 10(1), 10(2A), 2, 25FMaharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 30, 30(1), 32
Supreme Court09 Dec 2014Allowed

Selvaraj Vs State

Supreme Court Of India · (2015) 1 ACR 749 : (2015) 1 AJR 551 : (2015) 1 ALD(Cri) 777 : (2015) 90 ALLCC 849 : (2015) ALLMR(Cri) 350 : (2015) 2 ALT(Cri) 56 : (2015) 1 Crimes 4 : (2015) 1 JCC 407 : (2015) 1 RCR(Criminal) 222 : (2014) 13 SCALE 655 : (2015) 2 SCC 662 : (2015) 2 SCJ 41

Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Penal Code, 1860 (IPC) — Section 109, 302
Supreme Court09 Dec 2014Allowed

Uma Shankar Gautam Vs State of Madhya Pradesh

Supreme Court Of India · (2015) 1 ACR 746 : (2015) 5 AD (SC) 494 : (2015) 1 JLJ 282 : (2014) 4 MLJ(Cri) 726 : (2014) 2 NCC 832 : (2015) 1 RCR(Criminal) 246 : (2014) 13 SCALE 687 : (2015) 2 SCC 491 : (2015) 2 SCJ 88 : (2015) 1 UC 194

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 149, 302
Supreme Court09 Dec 2014Disposed Of

District Magistrate Vs Harish Malhotra

Supreme Court Of India · (2015) 2 AD (SC) 311 : (2015) 2 AWC 2128 : (2015) 1 RCR(Civil) 430 : (2014) 13 SCALE 683

Cable Television Networks (Regulation) Act, 1995 — Section 2, 21Uttar Pradesh Cinemas (Regulation of Exhibition by Means of Video) Rules, 1988 — Rule 11(1), 11(2), 17, 17(1), 17(2)Uttar Pradesh Cinemas (Regulation) Act, 1955 — Section 13, 2, 3