Supreme Court09 Dec 2014Dismissed

State of M.P. Vs Ram Manohar Pandey

Supreme Court Of India · (2015) 1 JCC 492 : (2015) 1 RCR(Criminal) 252 : (2014) 13 SCALE 744

Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 197, 397, 397(3), 482Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 19
Supreme Court08 Dec 2014Disposed Of

Narinder S. Chadha Vs Municipal Corporation of Greater Mumbai

Supreme Court Of India · (2015) 1 ABR 807 : (2015) 3 AD (SC) 131 : AIR 2015 SC 756 : (2015) 1 ALD(Cri) 764 : (2015) 1 BomCR 188 : (2015) 2 CDR 327 : (2015) 3 LW 693 : (2015) 1 OLR 278 : (2014) 13 SCALE 575 : (2015) 1 SCJ 547

Bombay Police Act, 1951 — Section 33Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003 — Section 10, 2, 21, 24, 3Constitution of India, 1950 — Article 226, 366(29A), 47
Supreme Court05 Dec 2014Allowed

MSP Infrastructure Ltd. Vs M.P. Road Devl. Corp. Ltd.

Supreme Court Of India · AIR 2015 SC 710 : (2015) 2 ALJ 314 : (2015) 1 ALLMR 952 : (2014) 4 ARBLR 428 : (2015) 1 AWC 392 : (2015) 1 BC 395 : (2015) 2 CDR 353 : (2015) 124 CLA 155 : (2015) 1 JLJ 100 : (2015) 1 RCR(Civil) 601 : (2014) 13 SCALE 601 : (2014) 10 SCJ 742

Arbitration and Conciliation Act, 1996 — Section 16, 16(2), 34, 34(2)Constitution of India, 1950 — Article 1, 227Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 — Section 7(1)
Supreme Court05 Dec 2014Dismissed

Kanchanben Purshottambhai Bhanderi Vs State of Gujarat

Supreme Court Of India · (2015) 1 ACR 161 : (2015) 4 AD (SC) 119 : (2015) 1 AJR 481 : (2015) 1 ALD(Cri) 493 : (2015) 88 ALLCC 276 : (2015) ALLMR(Cri) 346 : (2015) 1 BomCR(Cri) 1 : (2015) 1 DMC 327 : (2015) 2 GLR 921 : (2015) 1 JCC 417 : (2015) 1 RCR(Criminal) 185 : (2015) 2 SCC 6

Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 306, 498A
Supreme Court05 Dec 2014Dismissed

I.B.S. Uppal Vs C.B.I.

Supreme Court Of India · (2014) 13 SCALE 607

Penal Code, 1860 (IPC) — Section 120B, 420, 426, 511Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
Supreme Court04 Dec 2014Allowed

Vishwanath Prasad Jaiswal Vs Satya Narain Sharma

Supreme Court Of India · (2015) 110 ALR 195 : (2015) 1 AWC 1 : (2015) 1 RCR(Rent) 17 : (2014) 13 SCALE 740 : (2015) 1 WLN 113

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2)
Supreme Court04 Dec 2014Allowed

Zorawar Singh Vs Gurbax Singh Bains

Supreme Court Of India · (2015) 2 AJR 134 : (2015) ALLMR(Cri) 2830 : (2015) 1 Crimes 67 : (2015) 1 RCR(Criminal) 259 : (2015) 2 SCC 572

Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(8), 482Penal Code, 1860 (IPC) — Section 279, 283, 302, 304, 304A
Supreme Court04 Dec 2014Dismissed

New India Assurance Company Ltd. Vs Genus Power Infrastructure Ltd.

Supreme Court Of India · (2015) 5 AD (SC) 488 : (2015) 2 ALD 167 : (2015) 1 ALLMR 988 : (2014) 4 ARBLR 421 : (2015) 1 AWC 6 : (2015) 147 DRJ 1 : (2015) 4 LW 85 : (2015) 1 RCR(Civil) 590 : (2014) 13 SCALE 530 : (2015) 2 SCC 424 : (2015) 1 SCJ 220

Arbitration and Conciliation Act, 1996 — Section 11Insurance Act, 1938 — Section 64
Supreme Court04 Dec 2014Disposed Of

Karedla Parthasaradhi Vs Gangula Ramanamma

Supreme Court Of India · AIR 2015 SC 891 : (2015) 2 ALD 67 : (2015) 3 ALLMR 398 : (2015) 2 ALT 18 : (2015) 2 CDR 402 : (2015) 1 CTC 114 : (2015) 1 RCR(Civil) 223 : (2015) 1 RCR(Criminal) 225 : (2014) 13 SCALE 588 : (2015) 1 SCJ 354 : (2015) 2 WLN 161

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4, Order 22 Rule 5, Order 41 Rule 25, 151Constitution of India, 1950 — Article 136Evidence Act, 1872 — Section 50
Supreme Court03 Dec 2014Disposed Of

Paschimanchal Vidyut Vitran Nigam Ltd. Vs Adarsh Textiles

Supreme Court Of India · (2015) 1 AD (SC) 205 : AIR 2015 SC 511 : (2015) 1 ALJ 623 : (2015) 2 AWC 2028 : (2015) 2 CHN 119 : (2015) 4 LW 206 : (2015) 1 RCR(Civil) 584 : (2015) 2 SCJ 92

Electricity (Supply) Act, 1948 — Section 5Electricity Act, 2003 — Section 108, 108(1), 62, 65Electricity Act, 2008 — Section 108
Supreme Court03 Dec 2014Dismissed

Promoters and Builders Association of Pune Vs The State of Maharashtra

Supreme Court Of India · (2015) 2 ABR 50 : (2015) 2 ALLMR 426 : (2015) ALT(Rev) 101 : (2015) 1 BomCR 26 : (2015) 1 SCJ 480

Maharashtra Land Revenue (Restrictions on the Use of Land) Rules, 1968 — Rule 6Maharashtra Land Revenue Code, 1966 — Section 48(7)Maharashtra Regional and Town Planning Act, 1966 — Section 2(7), 31
Supreme Court03 Dec 2014Allowed

Chaman Lal Saraf Vs State of Haryana

Supreme Court Of India · (2015) 1 AD (SC) 215 : (2015) ALLMR(Cri) 2905 : (2014) 4 ESC 720 : (2015) 3 SCC 552 : (2015) 1 SCC(L&S) 740 : (2015) 2 SCJ 552 : (2015) 1 SLJ 227

Penal Code, 1860 (IPC) — Section 323, 342