Supreme Court13 Feb 2015Disposed Of

P.V. Guru Raj Reddy and Others Vs P. Neeradha Reddy and Others

Supreme Court Of India · (2015) 2 AD (SC) 547 : AIR 2015 SC 2485 : (2015) 3 AJR 285 : (2015) 4 ALD 66 : (2015) 2 ALLMR 986 : (2015) 109 ALR 908 : (2015) 3 ALT 17 : (2015) 2 AWC 1926 : (2015) 3 CDR 636 : (2015) 2 JLJR 116 : (2015) 5 LW 905 : (2016) 2 MhLj 15 : (2015) 2 MLJ 377 :

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
Supreme Court13 Feb 2015Disposed Of

Union of India (UOI) and Others Vs Rajbir Singh

Supreme Court Of India · (2015) 2 AD (SC) 645 : (2015) 3 ALLMR 973 : (2015) 145 FLR 81 : (2015) 2 MLJ 357 : (2015) 2 SCALE 371 : (2015) 3 SCJ 167 : (2015) 3 SCT 42 : (2015) 2 SLJ 188 : (2015) 2 UPLBEC 881

Entitlement Rules for Casualty Pensionary Awards, 1982 - Rule 14, Rule 5, Rule 9Pension Regulation - Regulation 173
Supreme Court13 Feb 2015Disposed Of

State of M.P. Vs Mehtaab

Supreme Court Of India · (2015) ACJ 1280 : (2015) 1 ACR 813 : (2015) 3 AD (SC) 37 : (2015) 89 ALLCC 306 : (2015) ALLMR(Cri) 1233 : (2015) 2 ALT(Cri) 456 : (2015) 2 BomCR(Cri) 88 : (2015) 1 CCR 444 : (2015) 2 CGLJ 26 : (2015) 2 Crimes 150 : (2015) 1 JLJ 365 : (2015) 2 JLJR 118 :

Penal Code, 1860 (IPC) - Section 304A, 337, 357A
Supreme Court13 Feb 2015Dismissed

Sangeeta Gupta Vs Manish Gupta

Supreme Court Of India · (2015) 2 RCR(Civil) 696

Constitution of India, 1950 - Article 142Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 13(B)
Supreme Court12 Feb 2015Dismissed

Muthuramalingam and Others Vs State

Supreme Court Of India · (2015) 2 RCR(Criminal) 139

Criminal Procedure Code, 1973 (CrPC) - Section 28, 31, 31(1), 31(2)Penal Code, 1860 (IPC) - Section 300, 302, 71
Supreme Court12 Feb 2015Dismissed

Raveesh Chand Jain Vs Raj Rani Jain

Supreme Court Of India · (2015) 3 AD (SC) 30 : (2015) 4 ALLMR 431 : (2015) 110 ALR 22 : (2015) 3 ALT 1 : (2015) 2 AWC 1933 : (2015) 2 BomCR 504 : (2015) 3 CDR 651 : (2015) 3 CHN 136 : (2015) GLH 1509 : (2015) 2 JLJR 71 : (2015) 3 LW 824 : (2016) 2 MhLj 350 : (2015) 2 MLJ 345 : (

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 1, Order 12 Rule 6, Order 12 Rule 6(1), 11, 115
Supreme Court12 Feb 2015Dismissed

KSS KSSIIPL Consortium Vs Gail (India) Ltd.

Supreme Court Of India · (2015) 3 AD (SC) 172 : AIR 2015 SC 2456 : (2015) 1 ARBLR 509 : (2015) 2 AWC 1942 : (2015) 126 CLA 140 : (2015) 6 MhLj 15 : (2015) MPLJ 243 : (2015) 3 RCR(Civil) 592 : (2015) 2 SCALE 309 : (2015) 4 SCC 210 : (2015) 3 SCJ 288 : (2015) 4 WBLR 861

Arbitration and Conciliation Act, 1996 - Section 11(6)
Supreme Court12 Feb 2015Allowed

Sai Kripa Mangal Karyalaya and Others Vs Nagpur Municipal Corporation and Others

Supreme Court Of India · (2015) 3 ABR 88 : (2015) 3 AD (SC) 52 : (2016) 1 AJR 277 : (2016) 1 ALLMR 501 : (2015) 2 BomCR 549 : (2015) 3 CDR 630 : (2015) 2 MLJ 494 : (2015) 2 SCALE 313 : (2015) 2 SCJ 508 : (2015) 2 WLN 81

City of Nagpur Corporation Act, 1948 - Section 115, 2, 3(5), 415, 5(10)Constitution of India, 1950 - Article 226, 243QMaharashtra Regional and Town Planning Act, 1966 - Section 154, 154, 159, 169, 169
Supreme Court12 Feb 2015Dismissed

Kallappa Mallappa Kamble Vs State of Karnataka

Supreme Court Of India · (2015) 2 ACR 1503 : (2015) 3 AKR 144 : (2015) 89 ALLCC 241 : (2015) 1 CCR 450 : (2015) 2 RCR(Criminal) 50 : (2015) 2 SCALE 324

Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13, 13(1), 13(2), 7
Supreme Court12 Feb 2015Allowed

Tapas Kumar Samanta Vs Sarbani Sen and Others

Supreme Court Of India · (2015) 3 AD (SC) 225 : (2015) 3 AJR 848 : (2015) 5 ALD 48 : (2015) 109 ALR 868 : (2015) 4 LW 933 : (2015) 1 RCR(Rent) 246 : (2015) 127 RD 761 : (2015) 2 SCALE 320 : (2015) 2 WBLR 781

Civil Procedure Code, 1908 (CPC) - Section 100Transfer of Property Act, 1882 - Section 108
Supreme Court12 Feb 2015Dismissed

ING Vysya Bank Ltd. and Others Vs State of Rajasthan and Others

Supreme Court Of India · (2015) ALLMR(Cri) 2411 : (2015) 3 BC 18 : (2015) 2 CCR 444 : (2015) 2 RCR(Civil) 504 : (2015) 2 RCR(Criminal) 394 : (2015) 2 SCALE 407

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482Negotiable Instruments Act, 1881 (NI) - Section 138, 142
Supreme Court11 Feb 2015Dismissed

Krishna Hare Gaur Vs Vinod Kumar Tyagi and Others

Supreme Court Of India · (2015) 3 AD (SC) 41 : AIR 2015 SC 1248 : (2015) 2 AJR 537 : (2015) 2 ALJ 575 : (2015) 2 ALLMR 959 : (2015) 109 ALR 558 : (2015) 2 ESC 325 : (2015) LabIC 2752 : (2015) 2 MLJ 489 : (2015) 127 RD 487 : (2015) 11 SCC 355 : (2015) 3 SCJ 184 : (2015) 3 SCT 252

Uttar Pradesh Basic Education Act, 1972 - Section 19(1)Uttar Pradesh Recognized Basic Schools (Junior High School) (Recruitment and Conditions of Services of Teachers) Rules, 1978 - Rule 2, Rule 4(1), Rule 4(2)
Supreme Court11 Feb 2015Dismissed

Sonu Gupta Vs Deepak Gupta and Others

Supreme Court Of India · (2015) 1 ACR 1049 : (2015) 3 AD (SC) 1 : (2015) 89 ALLCC 706 : (2015) ALLMR(Cri) 1192 : (2015) 1 CCR 426 : (2015) 2 Crimes 1 : (2015) 2 JCC 969 : (2015) 2 JLJR 56 : (2016) 1 LW(Cri) 70 : (2015) 1 MLJ(Cri) 598 : (2015) 3 MPJR 1 : (2016) 1 NCC 135 : (201

Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 182, 211, 406, 464, 468
Supreme Court11 Feb 2015Disposed Of

Bhim Singh and Others Vs State of Uttarakhand

Supreme Court Of India · (2015) 1 ACR 1041 : (2015) 2 AD (SC) 610 : (2015) 2 ALD(Cri) 1 : (2015) 89 ALLCC 615 : (2015) ALLMR(Cri) 1270 : (2015) 2 ALT(Cri) 62 : (2015) 1 CCR 437 : (2015) CriLJ 1428 : (2015) 2 JCC 1011 : (2015) 2 JLJR 121 : (2015) 1 MLJ(Cri) 614 : (2015) 1 NCC 327

Criminal Procedure Code, 1973 (CrPC) - Section 221, 313, 374, 464Dowry Prohibition Act, 1961 - Section 3, 4Evidence Act, 1872 - Section 113A, 113B
Supreme Court11 Feb 2015Allowed

Madhukar Sadbha Shivarkar and Others Vs State of Maharashtra and Others

Supreme Court Of India · (2015) 2 ABR 665 : (2015) 2 AD (SC) 621 : (2015) 4 ALLMR 923 : (2016) 1 MhLj 140 : (2015) 2 SCALE 342 : (2015) 6 SCC 557 : (2015) 2 SCJ 561

Constitution of India, 1950 - Article 136, 14, 142, 162, 19Land Revenue Code - Section 147, 148, 150, 296Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961 - Section 14(4), 21, 45(2), 6