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Supreme Court Of India judgments

59,848 judgments · page 678 of 2,993

Supreme Court20 Feb 2015Allowed

Sunil Haribhau Kale Vs Avinash Gulabrao Mardikar and Others

Supreme Court Of India · (2015) 3 ABR 141 : (2015) 3 AD (SC) 509 : (2015) 2 ALLMR 926 : (2015) 2 MLJ 501 : (2015) 2 SCALE 610 : (2015) 4 SCJ 678 : (2015) 2 SCT 337

Maharashtra Local Authority Members Disqualification Act, 1986 - Section 2, 3, 3(1)Maharashtra Local Authority Members Disqualification Rules, 1987 - Rule 2, Rule 3, Rule 3(5), Rule 31(1)(A), Rule 4(1)
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Supreme Court20 Feb 2015Dismissed

Bhandari Udyog Limited Vs Industrial Facilitation Council and Others

Supreme Court Of India · (2015) 2 ABR 831 : (2015) 10 AD (SC) 161 : AIR 2015 SC 1320 : (2015) 2 ARBLR 7 : (2015) 2 AWC 1961 : (2015) 3 CDR 640 : (2015) 2 JLJR 332 : (2015) 4 LW 203 : (2015) 2 MLJ 621 : (2015) 2 PLJR 431 : (2015) 2 RCR(Civil) 918 : (2015) 2 SCALE 608 : (2015) 3 SC

Arbitration Act, 1940 - Section 31(4)Arbitration and Conciliation Act, 1996 - Section 11, 34, 42Civil Procedure Code, 1908 (CPC) - Section 15, 16, 17, 18, 19
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Supreme Court20 Feb 2015Dismissed

Ravi Prakash Singh Vs State of Bihar

Supreme Court Of India · (2015) 2 ACR 1565 : (2015) 3 AD (SC) 514 : AIR 2015 SC 1294 : (2015) ALLMR(Cri) 1230 : (2015) 1 CCR 474 : (2015) CriLJ 1666 : (2015) 3 Crimes 374 : (2015) 2 JLJR 82 : (2015) 2 LW(Cri) 505 : (2015) 1 MLJ(Cri) 594 : (2015) 1 NCC 452 : (2015) 2 PLJR 318 : (

Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 167, 167(2), 209, 482, 57General Clauses Act, 1897 - Section 10
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Supreme Court20 Feb 2015Disposed Of

Rajasthan State Road Transport Corporation and Others Vs Revat Singh

Supreme Court Of India · (2015) 3 AD (SC) 519 : (2015) 2 ALT 62 : (2015) 3 CDR 648 : (2015) 145 FLR 419 : (2015) 2 JLJR 310 : (2015) LabIC 4208 : (2015) 2 LLJ 44 : (2015) 2 LLN 323 : (2015) 5 LW 98 : (2015) 2 PLJR 414 : (2015) 2 SCALE 600 : (2015) 2 SCJ 608 : (2015) 2 SCT 386 : (

Constitution of India, 1950 - Article 14, 16, 309
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Supreme Court20 Feb 2015Dismissed

Sundaram Finance Limited and Others Vs T. Thankam

Supreme Court Of India · (2015) 10 AD (SC) 60 : AIR 2015 SC 1303 : (2015) 2 ARBLR 1 : (2015) 2 AWC 1957 : (2015) 3 CDR 645 : (2015) 127 CLA 211 : (2015) 5 CTC 529 : (2015) 2 JLJR 313 : (2015) 3 LW 920 : (2015) 2 MLJ 380 : (2015) 3 PLJR 178 : (2015) 179 PLR 719 : (2015) 2 RCR(Civ

Arbitration and Conciliation Act, 1996 - Section 5, 8Civil Procedure Code, 1908 (CPC) - Section 9
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Supreme Court19 Feb 2015Allowed

Sanjeev Vs State of Haryana

Supreme Court Of India · (2015) 1 ACR 1101 : (2015) 2 AD (SC) 541 : (2015) 89 ALLCC 698 : (2015) ALLMR(Cri) 1251 : (2015) 2 CCR 1 : (2015) CriLJ 1669 : (2015) 3 Crimes 339 : (2015) 2 Crimes 190 : (2015) 2 JCC 1143 : (2015) 2 JLJR 327 : (2016) 1 LW(Cri) 96 : (2015) 1 NCC 463 : (

Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Penal Code, 1860 (IPC) - Section 300, 302, 304
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Supreme Court18 Feb 2015Dismissed

T.K. Ramesh Kumar Vs State

Supreme Court Of India · (2015) 2 RCR(Criminal) 464 : (2015) 3 SCALE 248

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 25Prevention of Corruption Act, 1988 - Section 13(1), 13(2), 19, 20, 7
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Supreme Court18 Feb 2015Dismissed

M. Surender Reddy Vs Govt. of Andhra Pradesh and Others

Supreme Court Of India · (2015) 4 AD (SC) 65 : (2015) 3 ALD 101 : (2015) 4 ALT 3 : (2015) 2 ESC 245 : (2015) LabIC 1664 : (2015) 2 LLN 51 : (2015) 2 MLJ 437 : (2015) 2 SCALE 548 : (2015) 8 SCC 410 : (2015) 2 SCC(L&S) 799 : (2015) 3 SCJ 408 : (2015) 2 SCT 242

Andhra Pradesh State and Subordinate Service Rules, 1996 - Rule 22Constitution of India, 1950 - Article 371D
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Supreme Court18 Feb 2015Disposed Of

Ghusabhai Raisangbhai Chorasiya and Others Vs State of Gujarat

Supreme Court Of India · (2015) 2 ACR 1560 : (2015) 4 AD (SC) 105 : AIR 2015 SC 2670 : (2015) ALLMR(Cri) 1188 : (2015) 2 ALT(Cri) 113 : (2015) 1 CCR 432 : (2015) CriLJ 3613 : (2015) 2 Crimes 169 : (2015) 1 OLR 761 : (2015) 2 RCR(Criminal) 70 : (2015) 2 SCALE 500 : (2015) 3 SCJ 1

Penal Code, 1860 (IPC) - Section 114, 201, 306, 313, 498A
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Supreme Court18 Feb 2015Dismissed

Jakir Hussein Vs Sabir and Others

Supreme Court Of India · (2015) 2 ACC 1 : (2015) ACJ 721 : (2015) 2 AD (SC) 567 : (2015) 3 ALD 115 : (2015) 2 ALLMR 910 : (2015) 2 AnWR 82 : (2015) 2 AWC 1475 : (2015) 2 CDR 241 : (2015) 2 JLJ 124 : (2016) 1 MhLj 151 : (2015) 2 MLJ 632 : (2016) 1 MPLJ 123 : (2015) 2 RCR(Civil)

Constitution of India, 1950 - Article 39AMinimum Wages Act, 1948 - Section 3Motor Vehicles Act, 1988 - Section 166
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