Supreme Court17 Feb 2015Allowed

Union of India (UOI) and Others Vs V.K. Krishnan and Others

Supreme Court Of India · (2015) 2 ABR 790 : (2015) 4 ALLMR 439 : (2015) 2 ESC 263 : (2015) 145 FLR 223 : (2015) 2 JLJR 61 : (2015) LabIC 4255 : (2015) 1 LLN 575 : (2015) 2 MLJ 615 : (2015) 2 PLJR 338 : (2015) 2 SCALE 474 : (2015) 8 SCC 512 : (2015) 2 SCC(L&S) 832 : (2015) 5 SCJ 2

Supreme Court17 Feb 2015Allowed

Rashmi Behl Vs State of Uttar Pradesh and Others

Supreme Court Of India · (2015) 2 ACR 1498 : (2015) 3 AD (SC) 109 : (2015) 89 ALLCC 661 : (2015) ALLMR(Cri) 1205 : (2015) 2 ALT(Cri) 449 : (2015) 2 CALLT 67 : (2015) 1 CCR 458 : (2015) 2 Crimes 175 : (2015) 2 JLJR 66 : (2015) 1 MLJ(Cri) 604 : (2015) 1 NCC 697 : (2015) 2 PLJR 309

Constitution of India, 1950 - Article 14, 142, 21, 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 164, 164APenal Code, 1860 (IPC) - Section 323, 366, 376, 504
Supreme Court17 Feb 2015Dismissed

Praveenbhai S. Khambhayata Vs United India Insurance Company Ltd. and Others

Supreme Court Of India · (2015) 2 ACC 48 : (2015) ACJ 936 : (2015) 3 AD (SC) 115 : (2015) 3 ALD 17 : (2015) 2 AWC 1482 : (2015) 2 BomCR 518 : (2015) 3 CDR 617 : (2015) 145 FLR 66 : (2015) 2 GLR 1127 : (2015) 2 JLJR 141 : (2015) 2 LLJ 57 : (2015) 2 LLN 46 : (2015) LLR 352 : (2015)

Constitution of India, 1950 - Article 136, 142Motor Vehicles Act, 1988 - Section 147Workmens Compensation Act, 1923 - Section 4A(3)
Supreme Court17 Feb 2015Dismissed

Roxann Sharma Vs Arun Sharma

Supreme Court Of India · (2015) 4 ABR 87 : (2015) 2 AD (SC) 530 : AIR 2015 SC 2232 : (2015) 3 AJR 287 : (2015) 4 ALD 57 : (2015) 2 ALLMR 978 : (2015) 4 ALT 33 : (2015) 2 AWC 1946 : (2015) 2 BomCR 568 : (2015) 2 CDR 364 : (2015) 2 CHN 141 Suppl. : (2015) 4 JLJR 425 : (2015) 2 KLJ

Civil Procedure Code, 1908 (CPC) - Section 10Guardians and Wards Act, 1890 - Section 14, 26, 4(2)Hindu Minority and Guardianship Act, 1956 - Section 10, 12, 14, 17, 17(2)
Supreme Court17 Feb 2015Dismissed

National Textile Corporation (MN) Ltd. Vs Durga Trading Company and Others

Supreme Court Of India · (2015) 4 ABR 155 : AIR 2015 SC 2202 : (2015) 113 ALR 17 : (2015) 2 RCR(Civil) 788 : (2015) 1 RCR(Rent) 496 : (2016) 130 RD 105 : (2015) 2 SCALE 464

Constitution of India, 1950 - Article 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 2, 4, 4(1), 4(2), 5(2)Textile Undertakings (Nationalisation) Act, 1995 - Section 3, 3(1), 3(2), 4, 4(1)
Supreme Court16 Feb 2015Dismissed

State of Madhya Pradesh and Others Vs Hitkishore Goswami

Supreme Court Of India · (2015) 2 AD (SC) 585 : (2015) 2 ALLMR 989 : (2015) 2 CGLJ 61 : (2015) 2 ESC 268 : (2015) 145 FLR 70 : (2015) 1 JLJ 407 : (2015) 2 JLJR 92 : (2015) LabIC 4517 : (2016) 1 LW 565 : (2015) 3 MLJ 221 : (2015) 2 PLJR 327 : (2015) 2 SCALE 428 : (2015) 4 SCJ 341

Supreme Court16 Feb 2015Disposed Of

State of Karnataka and Others Vs Vasavadatta Cement and Others

Supreme Court Of India · (2015) 3 AD (SC) 190 : AIR 2015 SC 1397 : (2015) 2 AKR 309 : (2015) 3 KarLJ 1 : (2015) 2 MLJ 350 : (2015) 2 SCALE 421 : (2015) 4 SCJ 360 : (2015) 3 WLN 97

Constitution of India, 1950 - Article 243QKarnataka Municipalities Act, 1961 - Section 3, 4(1), 9Land Acquisition Act, 1894 - Section 4
Supreme Court16 Feb 2015Disposed Of

Ajay Kumar Choudhary Vs Union of India (UOI) and Others

Supreme Court Of India · (2015) 3 ABR 694 : (2015) 3 AD (SC) 455 : AIR 2015 SC 2389 : (2015) 119 CLT 929 : (2015) 3 CTC 119 : (2015) 145 FLR 74 : (2015) 1 ILR (Ker) 767 : (2015) 2 JLJR 85 : (2015) LabIC 4125 : (2015) 2 LLN 304 : (2015) 1 OLR 602 : (2015) 2 PLJR 250 : (2015) 4 RL

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 167(2), 309
Supreme Court13 Feb 2015Dismissed

Nayankumar Shivappa Waghmare Vs State of Maharashtra

Supreme Court Of India · (2015) 1 ACR 1105 : (2016) 1 ALD(Cri) 27 : (2015) 89 ALLCC 276 : (2015) 1 CCR 453 : (2015) CriLJ 3422 : (2015) 2 RCR(Criminal) 65 : (2015) 2 SCALE 330

Prevention of Corruption Act, 1988 - Section 11, 13(1), 13(2), 20, 20(1)
Supreme Court13 Feb 2015Disposed Of

National Thermal Power Corporation Ltd. Vs Ashok Kumar Singh and Others

Supreme Court Of India · (2015) 2 AD (SC) 505 : AIR 2015 SC 2452 : (2015) 4 ALJ 231 : (2015) 2 ALLMR 917 : (2015) 109 ALR 904 : (2015) 2 AWC 1938 : (2015) 4 CDR 873 : (2015) 2 CTC 798 : (2015) 2 JLJR 137 : (2015) 3 LW 845 : (2015) 2 MLJ 433 : (2015) 2 PLJR 226 : (2015) 3 RCR(Civ

Contract Act, 1872 - Section 5
Supreme Court13 Feb 2015Dismissed

Binoy and Others Vs State of Kerala

Supreme Court Of India · (2015) 1 ACR 816 : AIR 2015 SC 3188 : (2015) 89 ALLCC 614 : (2015) ALLMR(Cri) 1625 : (2015) 3 ALT(Cri) 347 : (2015) 1 CCR 462 : (2015) CriLJ 3410 : (2015) 2 Crimes 316 : (2015) 2 Crimes 149 : (2015) 2 RCR(Criminal) 259 : (2015) 2 SCALE 341 : (2015) 5 S

Penal Code, 1860 (IPC) - Section 308, 323, 324, 34, 452