Supreme Court04 Feb 2015Disposed Of

Construction and Design Services Vs Delhi Development Authority

Supreme Court Of India · (2015) 3 AD (SC) 65 : AIR 2015 SC 1282 : (2015) 3 ALD 22 : (2015) 109 ALR 684 : (2015) 2 AWC 1659 : (2015) 1 CGLJ 455 : (2015) 3 CTC 182 : (2015) 1 JLJR 386 : (2015) 4 LW 289 : (2015) 2 MLJ 250 : (2015) 1 MPHT 445 : (2015) 2 PLJR 1 : (2015) 1 RCR(Civil) 8

Contract Act, 1872 - Section 73, 74
Supreme Court04 Feb 2015Allowed

S.T. Sadiq Vs State of Kerala and Others

Supreme Court Of India · (2015) 3 AD (SC) 387 : AIR 2015 SC 1306 : (2015) 2 MLJ 92 : (2015) 2 SCALE 69 : (2015) 4 SCC 400 : (2015) 3 SCJ 23

Constitution of India, 1950 - Article 1, 14, 141, 245, 300AKerala Cashew Factories (Acquisition) Act, 1974 - Section 1(2), 10, 11, 11(2), 12Kerala Cashew Factories (Acquisition) Rules, 1974 - Rule 3
Supreme Court03 Feb 2015Allowed

Tikeshwar Murmu and Others Vs State of Jharkhand

Supreme Court Of India · (2015) ALLMR(Cri) 4140 : (2015) 1 RCR(Criminal) 938

Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 2
Supreme Court03 Feb 2015Dismissed

Rohini Traders Vs J.K. Lakshmi Cement Ltd.

Supreme Court Of India · (2015) 7 AD (SC) 616 : AIR 2015 SC 2386 : (2015) 3 AJR 326 : (2015) 4 ALD 88 : (2015) 4 ALLMR 974 : (2015) 110 ALR 1 : (2015) 2 AWC 1287 : (2015) 5 CTC 572 : (2015) 3 LW 829 : (2015) 2 RCR(Civil) 46 : (2015) 128 RD 65 : (2015) 2 SCALE 178 : (2015) 2 WBLR

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 8
Supreme Court03 Feb 2015Allowed

Jitendra Khimshankar Trivedi and Others Vs Kasam Daud Kumbhar and Others

Supreme Court Of India · (2015) 4 SCC 237 : (2015) ACJ 708 : (2015) 3 AD (SC) 97 : (2015) 2 AJR 518 : (2015) 3 ALD 141 : (2015) 109 ALR 701 : (2015) 1 AnWR 755 : (2015) 2 AWC 1089 : (2015) 2 CDR 250 : (2015) 1 CGLJ 536 : (2015) 1 CTC 681 : (2015) 2 GLR 1002 : (2015) 5 LW 912 : (

Constitution of India, 1950 — Article 136, 142Motor Vehicles Act, 1988 — Section 168, 171
Supreme Court03 Feb 2015Dismissed

Pradeep Kumar Vs State of Himachal Pradesh

Supreme Court Of India · (2015) 4 AJR 634 : (2015) 89 ALLCC 344 : (2015) 2 CCR 529 : (2015) 2 JCC 882 : (2015) 3 RCR(Criminal) 157 : (2015) 2 SCALE 258 : (2015) 4 SCC 192

Penal Code, 1860 (IPC) - Section 201, 302, 34
Supreme Court02 Feb 2015Dismissed

Jitendra Kumar Vs State of U.P. and Others

Supreme Court Of India · (2015) ALLMR(Cri) 4128 : (2015) 1 RCR(Civil) 919

Constitution of India, 1950 - Article 142Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 3, 323, 4, 498A, 504
Supreme Court02 Feb 2015Disposed Of

Balu and Others Vs State of Maharashtra

Supreme Court Of India · (2015) 1 ACR 1176 : (2015) 2 AD (SC) 290 : (2015) 88 ALLCC 917 : (2015) ALLMR(Cri) 1209 : (2015) 2 ALT(Cri) 37 : (2015) 1 BomCR(Cri) 629 : (2015) 1 CCR 406 : (2015) 2 LW(Cri) 508 : (2016) 1 NCC 423 : (2015) 2 RCR(Criminal) 143 : (2015) 3 RLW 1962 : (201

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 300, 302
Supreme Court02 Feb 2015Dismissed

Ajay Ramdas Ramteke and Others Vs Mahanagar Sudhar Samiti and Others

Supreme Court Of India · (2015) 2 ABR 515 : (2015) 2 AD (SC) 449 : (2015) 2 ALLMR 950 : (2015) 2 BomCR 719 : (2015) 2 RCR(Civil) 235 : (2015) 2 SCALE 136 : (2015) 2 SCJ 699

Bombay Provincial Municipal Corporations Act, 1949 - Section 30, 31, 31A, 31A(2)Maharashtra Land Revenue Code, 1966 - Section 6Maharashtra Local Authority Members Disqualification Act, 1986 - Section 2, 3(2), 5
Supreme Court02 Feb 2015Dismissed

Oshiar Prasad and Others Vs The Employers in relation to Management of Sudamdih Coal Washery of BCCL

Supreme Court Of India · (2015) 2 AD (SC) 387 : (2015) 144 FLR 830 : (2015) 1 JLJR 391 : (2015) LabIC 2978 : (2015) 1 LLJ 513 : (2015) 1 LLN 283 : (2015) 5 MhLj 554 : (2015) MPLJ 18 : (2015) 2 PLJR 6 : (2015) 2 SCALE 153 : (2015) 4 SCC 71 : (2015) 1 SCC(L&S) 789 : (2015) 2 SCJ 63

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 11Industrial Disputes Act, 1947 - Section 10, 10(1), 10(4), 25, 25F