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Supreme Court Of India judgments

59,848 judgments · page 683 of 2,993

Supreme Court30 Jan 2015Allowed

M.V. Jayarajan Vs High Court of Kerala and Others

Supreme Court Of India · (2015) 1 ACR 817 : (2015) 2 AD (SC) 165 : (2015) 89 ALLCC 258 : (2015) 1 ALT(Cri) 493 : (2015) 1 CCR 360 : (2015) 1 ILR (Ker) 417 : (2015) 1 JLJR 440 : (2015) 1 KHC 442 : (2015) 1 KLT 579 : (2015) 2 PLJR 65 : (2015) 1 RCR(Criminal) 830 : (2015) 1 SCALE

Constitution of India, 1950 - Article 19, 19(1), 19(3)Contempt of Courts Act, 1971 - Section 12Criminal Procedure Code, 1973 (CrPC) - Section 144
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Supreme Court30 Jan 2015Dismissed

Mount Mary Enterprises Vs Jivratna Medi Treat Pvt. Ltd.

Supreme Court Of India · (2015) 2 ABR 523 : (2015) 5 AD (SC) 281 : (2015) 2 AJR 541 : (2015) 3 ALD 139 : (2015) 110 ALR 223 : (2015) 4 ALT 44 : (2015) 2 AWC 1930 : (2015) 2 BomCR 446 : (2015) 2 CDR 552 : (2015) 5 MhLj 214 : (2015) MPLJ 494 : (2015) 2 RCR(Civil) 667 : (2015) 128 R

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
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Supreme Court30 Jan 2015Allowed

State of Karnataka and Others Vs Pro Lab and Others

Supreme Court Of India · (2015) 2 AD (SC) 325 : AIR 2015 SC 1098 : (2015) 2 AKR 161 : (2015) 321 ELT 366 : (2015) 1 SCALE 796 : (2015) 8 SCC 557 : (2015) 2 SCJ 359 : (2015) 78 VST 451

Central Sales Tax Act, 1956 - Section 3, 4, 5Constitution of India, 1950 - Article 19(1), 265, 286(3), 366, 366(29A)Income Tax Act, 1961 - Section 80P(2)
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Supreme Court30 Jan 2015Dismissed

Charulata Behera Vs Pravati Parida and Others

Supreme Court Of India · (2015) 1 JLJR 419 : (2015) 1 PLJR 438 : (2015) 2 SCALE 100 : (2015) 4 SCC 30 : (2015) 1 SCC(L&S) 786 : (2015) 2 SCJ 129 : (2015) 1 SCT 659 : (2015) 2 SLJ 398 : (2015) 1 WLN 183

Constitution of India, 1950 - Article 226
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Supreme Court30 Jan 2015Dismissed

Vemula Ashwini Kumar Vs Reco Agrotech Ltd. and Others

Supreme Court Of India · (2015) ALLMR(Cri) 4099 : (2015) 3 BC 42 : (2015) 2 CCR 236 : (2015) 1 RCR(Civil) 917 : (2015) 1 RCR(Criminal) 939

Criminal Procedure Code, 1973 (CrPC) - Section 200Negotiable Instruments Act, 1881 (NI) - Section 138
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Supreme Court29 Jan 2015Dismissed

U.P. State Industrial Dev. Corpn. Ltd. Vs Monsanto Manufactures (P) Ltd.

Supreme Court Of India · (2015) 2 AD (SC) 43 : AIR 2015 SC 1445 : (2015) 2 AJR 569 : (2015) 3 ALD 28 : (2015) 2 ALJ 598 : (2015) 189 CompCas 69 : (2015) 2 CompLJ 241 : (2015) 3 CTC 529 : (2015) 1 MLJ 838 : (2015) 3 RCR(Civil) 525 : (2015) 1 SCALE 757 : (2015) 2 SCJ 288 : (2015) 1

Companies Act, 1956 - Section 126
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Supreme Court29 Jan 2015Dismissed

C. Sukumaran Vs State of Kerala

Supreme Court Of India · (2015) 1 ACR 1094 : (2015) 2 AD (SC) 69 : (2015) 2 AJR 281 : (2015) 1 ALD(Cri) 717 : (2015) 88 ALLCC 922 : (2015) ALLMR(Cri) 1200 : (2015) 1 ALT(Cri) 505 : (2015) 1 BomCR(Cri) 635 : (2015) 1 CCR 356 : (2015) CriLJ 1715 : (2015) 1 Crimes 130 : (2015) 2 JC

Prevention of Corruption Act, 1988 - Section 13(1), 13(2), 7
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Supreme Court28 Jan 2015Allowed

Keshavlal Khemchand and Sons Pvt. Ltd. Vs Union of India (UOI)

Supreme Court Of India · (2015) 4 AD (SC) 17 : AIR 2015 SC 1168 : (2015) 109 ALR 872 : (2015) 2 AWC 1783 : (2015) 1 BC 511 : (2015) 5 CHN 166 : (2015) 124 CLA 362 : (2015) 190 CompCas 452 : (2015) 1 CompLJ 536 : (2015) 2 KLT 557 : (2015) 5 LW 261 : (2015) 1 MLJ 848 : (2015) 4 RC

Banking Regulation Act, 1949 - Section 21, 21(2), 35AConstitution of India, 1950 - Article 14, 143, 32Delhi Laws Act, 1912 - Section 7
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Supreme Court28 Jan 2015Dismissed

Westarly Dkhar Vs Sehekaya Lyngdoh

Supreme Court Of India · AIR 2015 SC 1092 : (2015) 109 ALR 727 : (2015) 1 CTC 566 : (2015) 3 GLT 1 : (2015) 127 RD 712 : (2015) 4 SCC 292

Civil Procedure Code, 1908 (CPC) - Order 9 Rule 8, 1Constitution of India, 1950 - Article 14, 21United Khasi-Jaintia Hills Autonomous District (Administration of Justice) Rules, 1953 - Rule 28, Rule 29, Rule 30, Rule 32, Rule 47
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Supreme Court28 Jan 2015Dismissed

Patel Jathabhai Punajbhai Vs North Gujarat University

Supreme Court Of India · (2015) 109 ALR 715 : (2015) ALT(Rev) 107 : (2015) 2 AWC 1705 : (2015) 2 CDR 322 : (2015) 3 GLR 1849 : (2015) 2 RCR(Civil) 231 : (2015) 127 RD 574 : (2015) 1 SCALE 696 : (2015) 3 SCC 650 : (2015) 2 SCJ 189 : (2015) 1 WLN 155

Land Acquisition Act, 1894 - Section 18, 4
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Supreme Court28 Jan 2015Allowed

Jage Ram Vs State of Haryana

Supreme Court Of India · (2015) 2 ACR 1416 : (2015) 2 AD (SC) 523 : (2015) 88 ALLCC 934 : (2015) ALLMR(Cri) 1223 : (2015) 1 CCR 367 : (2015) 2 Crimes 44 : (2015) 2 JCC 988 : (2015) 2 LW(Cri) 622 : (2015) 1 MLJ(Cri) 623 : (2015) 1 NCC 376 : (2015) 1 RCR(Criminal) 802 : (2015) 1 S

Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(3)Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 34
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Supreme Court28 Jan 2015Dismissed

Ratan Lal Vs State of Rajasthan

Supreme Court Of India · (2015) 3 RCR(Criminal) 88 : (2015) 2 SCALE 107

Constitution of India, 1950 - Section 142Penal Code, 1860 (IPC) - Section 302, 34, 394
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