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Supreme Court Of India judgments

59,848 judgments · page 625 of 2,993

Supreme Court16 Oct 2015Dismissed

Pratap Kishore Panda Vs Agni Charan Das

Supreme Court Of India · (2015) 11 AD (SC) 540 : (2016) 2 ALLMR 461 : (2016) 1 AWC 187 : (2015) 7 MLJ 743 : (2016) 1 OLR 135 : (2015) 11 SCALE 609 : (2015) 4 SCT 823

Constitution of India, 1950 - Article 16, 16(4), 309, 320, 320(4)Orissa Ministerial Service (Method of Recruitment and Conditions of Service of Lower Division Assistant in the Office of Department of Secretariat) Rules, 1951 - Rule 11, 20, 3, 30Orissa Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Act, 1975 - Section 9, 9(4), 9(5)
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Supreme Court16 Oct 2015Disposed Of

State of Gujarat Vs Kothari and Associates

Supreme Court Of India · (2015) 11 AD (SC) 125 : (2015) 113 ALR 690 : (2016) 1 AWC 344 : (2016) 1 CTC 109 : (2015) 7 MLJ 729 : (2015) 4 RCR(Civil) 893 : (2015) 11 SCALE 621

Civil Procedure Code, 1908 (CPC) - Section 80Contract Act, 1872 - Section 73Limitation Act, 1908 - Article 113, 115, 120, 55
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Supreme Court16 Oct 2015Partly Allowed

Prakash and others Vs Phulavati and others

Supreme Court Of India · (2016) 1 ABR 83 : (2015) 12 AD (SC) 275 : (2016) AIR (SC) 769 : (2015) 6 ALD 180 : (2016) 114 ALR 240 : (2015) 6 ALT 34 : (2016) 1 AWC 331 : (2016) 1 BomCR 419 : (2015) 4 CHN 209 : (2016) 121 CLT 1 : (2015) 6 CTC 576 : (2015) 2 ILR (Ori) 1048 :

Constitution of India, 1950 - Article 14, 15, 21Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Succession Act, 1956 - Section 6, 6(1), 6(3), 6(5)
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Supreme Court15 Oct 2015Allowed

K.A. Kotrappa Reddy and others Vs Rayara Manjunatha Reddy and others

Supreme Court Of India · (2015) 12 AD (SC) 614 : (2015) 4 AKR 648 : (2016) 1 ALD(Cri) 57 : (2016) 92 ALLCC 431 : (2015) ALLMR(Cri) 4527 : (2016) 1 BomCR(Cri) 169 : (2015) 4 CCR 198 : (2015) 4 Crimes 561 : (2015) 3 NCC 495 : (2015) 10 SCALE 725 : (2015) 3 UC 1997

Penal Code, 1860 (IPC) - Section 114, 143, 147, 148, 149
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Supreme Court15 Oct 2015Dismissed

B.S. Sheshagiri Setty and others Vs State of Karnataka and others

Supreme Court Of India · (2015) 12 AD (SC) 144 : (2016) 1 AKR 314 : (2016) 1 KarLJ 1 : (2016) 1 RCR(Civil) 239 : (2015) 10 SCALE 763 : (2016) 2 SCC 123

Constitution of India, 1950 - Article 162, 21, 226, 227Consumer Protection Act, 1986 - Section 24A, 24A(1), 24A(2)Karnataka Co-operative Societies Act, 1959 - Section 105, 106, 108, 108A, 32(1)
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Supreme Court15 Oct 2015Disposed Of

Krishika Lulla and others Vs Shyam Vithalrao Devkatta and others

Supreme Court Of India · (2015) 6 ABR 745 : (2015) 12 AD (SC) 158 : (2016) 1 ALD(Cri) 254 : (2016) 92 ALLCC 438 : (2015) ALLMR(Cri) 4545 : (2016) 1 BomCR(Cri) 74 : (2015) 4 CALLT 45 : (2015) 4 CCR 167 : (2015) 129 CLA 1 : (2016) 121 CLT 494 : (2016) CriLJ 160 : (2015) 4 Cr

Copyright Act, 1957 - Section 13, 13(1), 63Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, 406, 420
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Supreme Court15 Oct 2015Dismissed

Ram Sunder Sen and others Vs Narender

Supreme Court Of India · (2015) 12 AD (SC) 129 : (2016) 1 ALD(Cri) 260 : (2015) 91 ALLCC 936 : (2015) ALLMR(Cri) 4511 : (2015) 4 CCR 175 : (2016) CriLJ 353 : (2015) 4 Crimes 366 : (2015) 3 JLJ 344 : (2015) 3 NCC 522 : (2015) 10 SCALE 710 : (2015) 3 UC 2062

Evidence Act, 1872 - Section 53, 54Penal Code, 1860 (IPC) - Section 201, 302, 376(2)
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Supreme Court15 Oct 2015Disposed Of

Ratheesh Vs State of Kerala and others

Supreme Court Of India · (2016) 1 ACR 406 : (2016) 92 ALLCC 481 : (2015) ALLMR(Cri) 4553 : (2015) 4 BomCR(Cri) 795 : (2016) CriLJ 558 : (2015) 4 Crimes 566 : (2015) 3 NCC 428 : (2015) 4 RCR(Criminal) 938 : (2015) 11 SCALE 578 : (2015) 3 UC 2074

Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 357Penal Code, 1860 (IPC) - Section 376, 417
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