Supreme Court02 Nov 2015Dismissed
Union of India (UOI) and others Vs Jivanti Devi
Supreme Court Of India · (2015) 12 SCALE 463
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 623 of 2,993
Supreme Court30 Oct 2015Partly Allowed
Kuldeep Singh Vs Panna Lal and others
Supreme Court Of India · (2015) 12 SCALE 339 : (2015) 4 SCT 809
Workmens Compensation Act, 1923 - Section 29
Supreme Court30 Oct 2015Dismissed
Commissioner of Customs, Mangalore Vs Kushalchand and Co.
Supreme Court Of India · (2015) 325 ELT 813 : (2016) 53 GST 27
Supreme Court30 Oct 2015Dismissed
U.P. Power Corporation Limited and others Vs Vimla Devi and others
Supreme Court Of India · (2015) 4 AKR 690 : (2016) 114 ALR 267 : (2016) 1 JCC 241 : (2016) 1 RCR(Civil) 229 : (2015) 12 SCALE 221 : (2015) 3 UC 2082
Supreme Court30 Oct 2015Allowed
I. Ismail Vs K. Shameem Rani and others
Supreme Court Of India · (2015) 4 ESC 710 : (2016) 148 FLR 70 : (2015) 4 RCR(Civil) 1008 : (2015) 12 SCALE 224 : (2016) 1 SLJ 8 : (2015) 3 UC 2095
Supreme Court30 Oct 2015Disposed Of
Commissioner of C. Ex., Daman Vs Sahajanand Technologies Pvt. Ltd.
Supreme Court Of India · (2015) 325 ELT 625
Supreme Court29 Oct 2015Dismissed
Poonam Vs State of U.P. and others
Supreme Court Of India · (2015) 11 AD (SC) 601 : (2015) 6 ALJ 625 : (2016) 1 AWC 249 : (2016) 1 JLJR 1 : (2015) 8 MLJ 70 : (2016) 1 PLJR 218 : (2015) 12 SCALE 227
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 9, 141Constitution of India, 1950 - Article 14, 141, 16, 226, 227General Clauses Act, 1897 - Section 3(17), 6
Supreme Court29 Oct 2015Allowed
Kunja Bai Vs State of Madhya Pradesh
Supreme Court Of India · (2016) ALLMR(Cri) 410 : (2015) 4 RCR(Criminal) 1037 : (2015) 12 SCALE 295
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 304B, 306, 498A
Supreme Court29 Oct 2015Disposed Of
Commissioner of Central Excise Vs Hindustan National Glass Industries Ltd.
Supreme Court Of India · (2015) 326 ELT 17 : (2016) 53 GST 30
Central Excise Rules, 1944 - Rule 173C, 173FCentral Excise Rules, 1975 - Rule 7Central Excises and Salt Act, 1944 - Section 14A, 4
Supreme Court29 Oct 2015Disposed Of
Mohammed Yassin Vs Ramizabi and others
Supreme Court Of India · (2016) 1 ALT 53 : (2015) 12 SCALE 218
Supreme Court29 Oct 2015Allowed
Commissioner of C. Ex. & Customs Vs Innovative Foods Ltd.
Supreme Court Of India · (2015) 326 ELT 20
Supreme Court28 Oct 2015Disposed Of
Chebrolu Enterprises Vs Andhra Pradesh Backward Class Cooperative Finance Corporation Ltd.
Supreme Court Of India · (2016) 1 ALD 15 : (2016) 1 ALT 59 : (2015) 6 ARBLR 105 : (2016) 1 RCR(Civil) 252 : (2015) 12 SCALE 207
Arbitration and Conciliation Act, 1996 - Section 34, 37Constitution of India, 1950 - Article 12, 136
Supreme Court28 Oct 2015Dismissed
Kamal Prashar Vs Airport Authority and others
Supreme Court Of India · (2015) 4 ESC 706 : (2015) 12 SCALE 213 : (2015) 4 SCT 810
National Airports Authority Act, 1985 - Section 13(3)
Supreme Court28 Oct 2015Disposed Of
Commissioner of Central Excise and Service Tax Vs Aditya Birla Nuvo Ltd. and others
Supreme Court Of India · (2015) 325 ELT 635 : (2015) 52 GST 956 : (2015) 12 SCALE 298
Additional Duties of Excise (Goods of Special Importance) Act, 1957 - Section 3(3)Central Excise Rules, 1944 - Rule 174Central Excises and Salt Act, 1944 - Section 2H, 4, 5A(1)
Supreme Court28 Oct 2015Disposed Of
Union of India (UOI) and others Vs Manoj Deswal and others
Supreme Court Of India · (2015) 6 ALLMR 970 : (2016) 1 AWC 328 : (2016) 1 ESC 15 : (2016) 148 FLR 72 : (2015) 4 JLJR 573 : (2015) 8 MLJ 103 : (2016) 1 PLJR 90 : (2015) 12 SCALE 200 : (2016) 1 SCT 14
Army Act, 1950 - Section 16, 17Army Rules, 1954 - Rule 13(3)
Supreme Court27 Oct 2015Dismissed
Kamlesh and others Vs Attar Singh and others
Supreme Court Of India · (2015) 4 ACC 672 : (2016) ACJ 1 : (2015) 12 AD (SC) 195 : (2015) 6 ALD 164 : (2015) 113 ALR 759 : (2016) 1 AWC 313 : (2015) 4 CDR 1008 : (2016) 1 JLJR 36 : (2016) 1 PLJR 187 : (2016) 1 RCR(Civil) 24 : (2015) 12 SCALE 49 : (2015) 3 UC 2071 : (2015)
Penal Code, 1860 (IPC) — Section 279, 280, 281, 282, 283
Supreme Court27 Oct 2015Dismissed
Mehboob Ali and others Vs State of Rajasthan
Supreme Court Of India · (2015) 11 AD (SC) 443 : (2016) 92 ALLCC 529 : (2015) 4 CCR 205 : (2015) 4 Crimes 357 : (2016) 1 JCC 216 : (2015) 4 JLJR 477 : (2015) 4 KLJ 581 : (2015) 4 MLJ(Cri) 377 : (2015) 3 NCC 536 : (2016) 14 SCC 640 : (2015) 12 SCALE 67 : (2015) 3 UC 2088
Criminal Procedure Code, 1973 (CrPC) - Section 154Evidence Act, 1872 - Section 25, 26, 27, 3Penal Code, 1860 (IPC) - Section 120B, 489B, 489C
Supreme Court27 Oct 2015Allowed
Ashok Rangnath Nagar Vs Shrikant Govindrao Sangvikar
Supreme Court Of India · (2015) 6 ABR 490 : (2015) 11 AD (SC) 553 : (2016) 1 ALD 25 : (2016) 114 ALR 197 : (2016) 1 ALT 47 : (2016) 1 AWC 183 : (2016) 1 BomCR 244 : (2015) 4 CDR 1012 : (2016) 1 JLJR 32 : (2015) 4 KLJ 577 : (2016) 1 PLJR 169 : (2015) 4 RCR(Civil) 948 : (2
Civil Procedure Code, 1908 (CPC) - Section 100, 100(3), 100(4), 100(5), 101
Supreme Court27 Oct 2015Allowed
Lal Babu Priyadarshi Vs Amritpal Singh
Supreme Court Of India · (2016) AIR (SC) 461 : (2015) 4 RCR(Civil) 1033 : (2015) 12 SCALE 76
Trade and Merchandise Marks Act, 1958 - Section 11, 12(1), 12(3), 18(1), 9Trade Marks Act, 1999 - Section 11, 12(1), 18(1), 32, 9
Supreme Court27 Oct 2015Disposed Of
Justice V.S. Dave Vs Kusumjit Sidhu and others
Supreme Court Of India · (2015) 12 SCALE 654